COURT ARCHIVE

Supreme Court Of India judgments, 2019

2,131 judgments · page 22 of 107

Supreme Court07 Nov 2019Dismissed

Union Of India & Ors Vs V.R. Nanukuttan Nair

Supreme Court Of India · AIR (2019) SC 5747 : (2019) 14 Scale 706 : (2020) 3 MLJ 437

Code of Criminal Procedure, 1973 — Section 467, 468Navy (Pension) Regulations, 1964 — Regulation 78, 92, 101, 101A, 105B, 105B(1), 107, 107(1)(a)

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Supreme Court07 Nov 2019Allowed

Indian Oil Corporation Ltd. & Ors Vs M/S. R.M. Service Centre & Anr

Supreme Court Of India · (2019) 11 JT 111 : (2019) 14 Scale 791 : (2020) 1 JLJR 206 : (2020) 1 PLJR 250

Constitution Of India, 1950 — Article 14, 21Essential Commodities Act, 1955 — Section 3, 6A, 7Code Of Criminal Procedure, 1973 — Section 100

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Supreme Court07 Nov 2019Dismissed

M/S Vijay Trading And Transport Company Vs Central Warehousing Corporation

Supreme Court Of India · (2019) 14 Scale 715 : (2019) 4 CGLJ 382 : (2019) 3 MPWN 96 : (2020) 3 SCC 147

Arbitration & Conciliation Act, 1996 — Section 34, 37

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Supreme Court07 Nov 2019Disposed Of

M/S. Shaf Broadcast Pvt. Ltd. Vs Doordarshan – A Constituent Of Prasar Bharti & Anr

Supreme Court Of India · (2019) 10 SCC 447 : (2019) 11 JT 109 : (2019) 14 Scale 790

Arbitration & Conciliation Act, 1996 — Section 11, 12, 29A

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Supreme Court07 Nov 2019Dismissed

Dayaram & Another Vs State Of Madhya Prade

Supreme Court Of India · AIR (2019) SC 5739 : (2019) 11 JT 67 : (2019) 14 Scale 783 : (2020) 110 AllCC 685 : (2019) 4 JLJ 569 :

Indian Penal Code, 1860 — Section 302, 307, 323, 325, 341Evidence Act, 1872 — Section 32(1)

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Supreme Court06 Nov 2019Partly Allowed

Shyam Lal Vs State Of Rajasthan

Supreme Court Of India · (2019) 11 SC CK 0131

Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 323, 325Code Of Criminal Procedure, 1973 — Section 482

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Supreme Court06 Nov 2019Disposed Of

Ram Kumar & Anr. Vs State Of Punjab Etc

Supreme Court Of India · (2019) 11 SC CK 0130

Indian Penal Code, 1860 — Section 34, 302, 304II

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Supreme Court06 Nov 2019Disposed Of

Ministry Of Water Resources & Ors Vs Shreepat Rao Kamde

Supreme Court Of India · (2019) 11 SC CK 0129

Consumer Protection Act, 1986 — Section 2(1)(d)(i), 2(1)(d)(ii), 12

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Supreme Court06 Nov 2019Allowed

Joaquim Herlander Coelho Pereira & Ors Vs Blaze Fernandes

Supreme Court Of India · (2019) 11 SC CK 0128

Code Of Civil Procedure, 1908 — Order 7 Rule 11Goa, Daman And Diu Buildings (Lease, Rent And Eviction) Control Act, 1986 — Section 2(p)

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Supreme Court06 Nov 2019Allowed

M/S Oriental Kuries Ltd. Represented By Its Chairman P.D. Jose Vs Lissa & Ors

Supreme Court Of India · (2019) 14 Scale 758 : AIR 2020 SC 115 : (2020) 138 ALR 220 : (2020) 3 MLJ 303

Companies Act, 1956 — Section 13(1)(e)Chits Funds Act, 1982 — Section 31, 32, 33

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Supreme Court06 Nov 2019Dismissed

Javed Abdul Rajjaq Shaik Vs State Of Maharashtra

Supreme Court Of India · AIR (2019) SC 5721 : (2019) 10 SCC 778 : (2019) 11 JT 210 : (2019) 14 Scale 765 : (2020) AllMR(Cri.) 479 : (2020) 1 MLJ(Cri) 186

Indian Penal Code, 1860 — Section 34, 109, 201, 302, 436, 498ACode Of Criminal Procedure, 1973 — Section 313

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Supreme Court06 Nov 2019Partly Allowed

City & Industrial Development Corporation Of Maharashtra Ltd Vs Lambda Therapeutic Research Ltd.& Ors

Supreme Court Of India · (2019) 11 JT 259 : (2019) 14 Scale 692 : (2019) 4 Curcc 133

New Bombay Disposal Of Land Regulations, 1975 — Regulation 6, 7

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Supreme Court06 Nov 2019Allowed

Government Of Tamil Nadu & Anr. Etc. Etc Vs Arulmighu Kallalagar Thirukoil Alagar Koil & Ors. Etc. Etc

Supreme Court Of India · AIR (2019) SC 5713 : (2019) 14 Scale 751 : (2019) 4 Curcc 147 : (2020) 138 ALR 226

Code Of Civil Procedure, 1908 — Order 41 Rule 27Madras Forest Act, 1882 — Section 3, 4, 6, 8, 10, 16, 25Limitation Act, 1963 — Section 10

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Supreme Court06 Nov 2019Dismisssed

Union Of India & Ors Vs Sepoy Pravat Kumar Behuria

Supreme Court Of India · AIR (2019) SC 5648 : (2019) 10 SCC 220 : (2019) 14 Scale 687 : (2019) 2 SCC(L&S) 815

Army Rules, 1954 — Rule 23(1), 23(2), 23(3), 23(4), 115, 116, 179, 180Indian Penal Code, 1860 — Section 326

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Supreme Court06 Nov 2019Dismisssed

Ravindra Singh Vs District Inspector Of Schools And Ors

Supreme Court Of India · (2019) 10 SCC 679 : (2019) 11 JT 98 : (2019) 14 Scale 699

Uttar Pradesh Secondary Education Services Selection Board Act, 1982 — Section 16, 18

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Supreme Court06 Nov 2019Disposed Of

Jai Prakash Associates Ltd & Anr Vs IDBI Bank Ltd. & Anr

Supreme Court Of India · (2019) 14 Scale 740 : (2019) 4 Curcc 153 : (2020) 3 SCC 328 : (2020) 3 MLJ 247

Constitution Of India, 1950 — Article 142Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 10, 12, 12A, 12(3), 29A, 30(5), 31

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Supreme Court06 Nov 2019

Satinder Singh Bhasin Vs Government Of Nct Of Delhi & Ors

Supreme Court Of India · (2019) 10 SCC 800 : (2019) 14 Scale 665

Constitution Of India, 1950 — Article 14, 19(1)(d), 21, 32

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Supreme Court05 Nov 2019Disposed Of

National Investigation Agency Vs Zahoor Ahmad Shah Watali

Supreme Court Of India · (2019) 11 SC CK 0127

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Supreme Court05 Nov 2019Disposed Of

Nand Kumar Dubey & Anr. Vs Sheoji Dubey & Ors

Supreme Court Of India · (2019) 11 SC CK 0126

Bihar Tenancy Act, 1885 — Section 52A(2)

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Supreme Court05 Nov 2019Allowed

Kumari Ruchi Bansal And Another Vs Babli And Others

Supreme Court Of India · (2019) 11 SC CK 0125

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