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Supreme Court Of India judgments, 2018

1,052 judgments · page 8 of 53

Supreme Court26 Oct 2018Allowed

Dr. Amit Kumar Vs Dr. Sonila & Ors

Supreme Court Of India · (2018) 14 Scale 362 : AIR 2018 SC 5312 : (2018) 3 DMC 684 : (2018) 11 JT 202 : (2018) 13 SCR 561 : (2019) 12 SCC 711

Hindu Marriage Act, 1955 &mdsah; Section 13BHindu Minority and Guardianship Act, 1956 — Section 6Code Of Civil Procedure, 1908 — Order 2 Rule 2
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Supreme Court26 Oct 2018Allowed

Ramvir Vs State Of Uttar Pradesh

Supreme Court Of India · (2019) 2 SCC 237 : (2018) 11 JT 284 : (2018) 14 Scale 369 : AIR 2018 SC 5339 : (2018) 13 SCR 547

Indian Penal Code, 1860 — Section 34, 148, 149, 302
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Supreme Court25 Oct 2018

Jitendra @ Kalla Vs State Of Govt. Of Nct Of Delhi

Supreme Court Of India · AIR 2018 SC 5253 : (2018) 11 JT 355 : (2018) 14 Scale 305 : (2018) 12 SCR 622 : (2019) 13 SCC 691

Indian Penal Code, 1860 — Section 34, 120B, 302, 307Code of Criminal Procedure, 1973 — Section 357, 427(2)
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Supreme Court24 Oct 2018Allowed

Rama Avatar Soni Vs Mahanta Laxmidhar Das And Ors

Supreme Court Of India · (2018) 11 JT 106 : (2018) 14 Scale 253 : AIR 2018 SC 5597 : (2018) 14 SCR 39 : (2019) 11 SCC 415

Code Of Civil Procedure, 1908 — Section 11, Order 26 Rule 10AOrissa Hindu Religious Endowments Act, 1969 — Section 41
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Supreme Court24 Oct 2018Dismissed

Asar Mohammad And Ors Vs State Of Uttar Pradesh

Supreme Court Of India · (2018) 10 JT 533 : (2018) 14 Scale 343 : AIR 2018 SC 5264 : (2018) 13 SCR 248 : (2019) 12 SCC 253

Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27, 106
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Supreme Court24 Oct 2018Allowed

Kamala And Others Vs M.R. Mohan Kumar

Supreme Court Of India · (2018) 10 JT 409 : (2018) 14 Scale 257 : AIR 2018 SC 5128 : (2018) 3 DMC 694 : (2018) 4 KLT 864 : (2018) 2 OLR 994 : (2018) 13 SCR 505 : (2019) 11 SCC 491

Code of Criminal Procedure, 1973 — Section 125, 125(1)(a)Indian Penal Code, 1860 — Section 494
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Supreme Court24 Oct 2018Dismissed

Nehru Gram Bharati University Vs State Of U.P. & Ors

Supreme Court Of India · (2018) 11 JT 27 : (2018) 14 Scale 239 : (2018) 12 SCR 578 : (2019) 11 SCC 473

National Council for Teacher Education Act, 1993 — Section 2(d), 2(n), 14(6), 15(3), 17Universities Grants Commission Act, 1956 — Section 2(f), 3, 15(3)(a), 22(3)
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Supreme Court24 Oct 2018

M.C. Mehta Vs Union Of India & Ors

Supreme Court Of India · (2018) 14 Scale 263 : AIR 2018 SC 5194 : (2018) SCR 565

Central Motor Vehicle Rules, 1989 — Rule 14, 115, 115(16), 115(21)Constitution Of India, 1950 — Article 21, 142
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