Supreme Court22 Nov 2018Allowed
Uttar Pradesh Public Service Commission Vs Surendra Kumar & Ors
Supreme Court Of India · (2019) 2 SCC 195 : (2018) 11 JT 344 : (2018) 15 Scale 113
COURT ARCHIVE
Supreme Court Of India judgments, 2018
1,052 judgments · page 6 of 53
Supreme Court16 Nov 2018Dismissed
Rakesh Malhotra Vs Kamaljit Singh Sandhu & Ors
Supreme Court Of India · (2018) 11 JT 397 : (2018) 15 Scale 101 : (2019) 13 SCC 342
Code of Civil Procedure, 1908 — Order 6 Rule 17
Supreme Court16 Nov 2018Allowed
Godrej & Boyce Manufacturing Company Ltd Vs Engineering Workers’ Association & Ors
Supreme Court Of India · (2018) 11 JT 249 : (2018) 14 Scale 813
Industrial Disputes Act, 1947 — Section 10
Supreme Court16 Nov 2018Allowed
Santosh @ Santosh Kumar Vs State of Kerala
Supreme Court Of India · (2018) 11 JT 237 : (2018) 14 Scale 804 : (2018) 13 SCR 1183 : (2019) 11 SCC 762
Abkari Act — Section 55(a), 55(1)(a)
Supreme Court16 Nov 2018Disposed Off
Sumer Singh Jat & Ors. Etc.Etc Vs State of Rajasthan & Ors. Etc.Etc
Supreme Court Of India · (2018) 11 JT 239 : (2018) 14 Scale 803 : (2019) 11 SCC 453
Supreme Court16 Nov 2018Allowed
Vimla Devi & Ors Vs National Insurance Company Limited & Ors
Supreme Court Of India · (2018) 11 JT 252 : (2018) 14 Scale 807 : (2019) 2SCC 186 : (2018) 13 SCR 753
Indian Penal Code, 1860 — Section 304AMotor Vehicles Act, 1988 — Section 133, 140, 140(4), 158, 158(6), 163A, 163A(2), 166, 166(4), 169
Supreme Court16 Nov 2018Dismissed
Mahendra Pratap Dubey Vs Managing Officer, Evacuee Property & Ors
Supreme Court Of India · (2018) 11 JT 241 : (2018) 14 Scale 785 : (2018) 13 SCR 791 : (2019) 11 SCC 599
Administration of Evacuee Property Act, 1950 — Section 2(f), 10, 10(2)(o)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14, 19, 20, 36
Supreme Court16 Nov 2018Allowed
Vijay Pullarwar & Ors Vs Shri Hanuman Deostan, a Public Trust through its Trustees
Supreme Court Of India · (2018) 11 JT 484 : (2018) 14 Scale 769 : (2018) 13 SCR 763 : (2019) 11 SCC 718
Code of Civil Procedure, 1908 — Section 100Bombay Public Trust Act, 1950 — Section 19, 20, 21(2), 22(3), 26, 36, 41(2), 50A, 51, 51(4), 79(2), 80
Supreme Court15 Nov 2018Disposed Off
U.P. Jal Nigam & Ors Vs Ajit Singh Patel & Ors
Supreme Court Of India · (2018) 14 Scale 793
Constitution of India, 1950 — Article 12, 136Indian Penal Code, 1860 — Section 120B, 201, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)
Supreme Court15 Nov 2018Allowed
Anand Kumar Mohatta and Anr Vs State (Govt. of NCT of Delhi) Department of Home and Anr
Supreme Court Of India · (2018) 11 JT 227 : (2018) 14 Scale 756 : AIR 2019 SC 210 : (2018) 13 SCR 1028 : (2019) 11 SCC 706
Code of Criminal Procedure, 1973 — Section 156(3), 173, 406, 482Indian Penal Code, 1860 — Section 406, 420
Supreme Court14 Nov 2018Partly Allowed
Vijay Kumar Vs State of Jammu & Kashmir
Supreme Court Of India · AIR 2019 SC 298 : (2019) 12 SCC 791 : (2018) 15 Scale 695 : (2019) 107 ACrC 731 (2019) 1 ALD(Cri) 544 : (2019) CriLJ 1287 : (2019) 1 NCC 467 : (2019) 5 RCR(Criminal) 251 : (2019) 197 AIC 83 : (2019) 1 ACJ 514 : (2018) 4 LawHerald 3216 : (2018) 3 MWN(Cri)
Indian Penal Code, 1860 — Section 302, 307, 324, 326, 448
Supreme Court14 Nov 2018Partly Allowed
Prahlad Vs State of Rajasthan
Supreme Court Of India · (2018) 11 JT 338 : (2019) 14 SCC 438
Indian Penal Code, 1860 — Section 302Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code of Criminal Procedure, 1973 — Section 313, 366
Supreme Court14 Nov 2018Dismissed
P.E.C. Limited Vs Austbulk Shipping SDN BHD
Supreme Court Of India · (2018) 11 JT 467 : (2018) 15 Scale 25 : AIR 2019 SC 105 : (2018) 13 SCR 830 : (2019) 11 SCC 620
Arbitration and Conciliation Act, 1996 — Section 44, 46, 47, 48
Supreme Court14 Nov 2018Allowed
Sabha Shanker Dube Vs Divisional Forest Officer & Ors
Supreme Court Of India · (2018) 11 JT 90 : (2018) 14 Scale 765 : AIR 2019 SC 220 : (2019) 12 SCC 297
Constitution of India, 1950 — Article 226
Supreme Court12 Nov 2018Allowed
Tamil Nadu Dr.Mgr Medical University Vs SVS Educational And Social Trust
Supreme Court Of India · (2018) 14 Scale 705 : (2019) 12 SCC 613
Homeopathy Central Council Act, 1973 — Section 12A
Supreme Court12 Nov 2018Dismissed
Lourembam Deben Singh & Ors Vs Union of India & Ors. Etc
Supreme Court Of India · (2018) 11 JT 94 : (2018) 14 Scale 718 : AIR 2019 SC 391 : (2018) 14 SCR 299 : (2019) 12 SCC 346
Constitution of India, 1950 — Article 21, 32, 33Indian Penal Code, 1860 — Section 120B, 201, 302Code of Criminal Procedure, 1973 — Section 173(2)
Supreme Court12 Nov 2018Disposed Off
Common Cause Vs Union Of India & Ors. (In Re: Sarda Mines Pvt. Ltd.)
Supreme Court Of India · (2018) 14 Scale 710 : (2018) 13 SCR 1204 : (2019) 11 SCC 674
Mineral Concession Rules, 1960 — Rule 37
Supreme Court02 Nov 2018Allowed
Himachal Pradesh Cricket Association & ANR. Vs State of Himachal Pradesh & Ors
Supreme Court Of India · (2018) 105 ACrC 943 : (2018) 192 AIC 105 : (2019) 2 AICLR 3 : (2018) AllSCR(Cri) 1956 : (2019) 2 BLJ 181 : (2018) 4 Crimes 324 : (2019) Sup1 CTC 231 : (2018) 3 GujLH 711 : (2019) 1 JT 458 : (2018) 3 NCC 759 : (2019) 73 OCR 109 : (2018) 3 PCCR 448 : (2018)
Constitution Of India, 1950 — Article 32, 136, 142Himachal Pradesh Lease Rules, 1993 — Rule 4(vii), 5, 8, 8(1)Indian Penal Code, 1860 — Section 120B, 406, 420, 447
Supreme Court02 Nov 2018Disposed Off
North East Karnataka Road Transport Corporation Vs Sujatha
Supreme Court Of India · (2018) SC 5593 : (2018) 11 JT 11 : (2018) 14 Scale 608 : AIR 2018 SC 5593 : (2018) 13 SCR 1043
Workmen’s Compensation Act, 1923 — Section 4A, 4A(3), 30Code of Civil Procedure, 1908 — Section 96
Supreme Court02 Nov 2018Dismissed
Anagement Of Sri Ramnarayan Mills Ltd Vs Secretary Coimbatore District Textile Workers Union(Hms) And Ors
Supreme Court Of India · AIR 2018 SC 5379 : (2018) 11 JT 8 : (2018) 14 Scale 648