Supreme Court03 Dec 2018Allowed
Geeta & Ors Vs State of Uttar Pradesh & Anr
Supreme Court Of India · (2019) 2 SCC 321 : (2018) 15 Scale 399
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
COURT ARCHIVE
Supreme Court Of India judgments, 2018
1,052 judgments · page 4 of 53
Supreme Court03 Dec 2018
Sangeeta Agrawal & Ors Vs State of Uttar Pradesh & Anr
Supreme Court Of India · (2019) 2 SCC 336 : (2018) 14 SCR 462
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
Supreme Court03 Dec 2018
Dr. Jagdish Prasad & Ors Vs State of Uttar Pradesh & Anr
Supreme Court Of India · (2019) 2 SCC 184 : (2018) 11 JT 529 : (2018) 15 Scale 403 : (2018) 14 SCR 459
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
Supreme Court03 Dec 2018
Omveer Singh Vs State of Uttar Pradesh & Anr
Supreme Court Of India · (2019) 2 SCC 182 : (2018) 11 JT 528 : (2018) 15 Scale 405 : (2018) 14 SCR 456
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 376, 498ADowry Prohibition Act, 1961 — Section 3, 4
Supreme Court03 Dec 2018
Kanubhai Bhagvanbhai Nayak Vs State of Gujarat
Supreme Court Of India · AIR 2019 SC 544 : (2019) 2 SCC 596 : (2018) 15 Scale 406 : (2018) 14 SCR 452
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 386(b)
Supreme Court03 Dec 2018Dismissed
Manju Saxena Vs Union of India & Anr
Supreme Court Of India · AIR 2019 SC 257 : (2019) 2 SCC 628 : (2019) 1 JT 99 : (2018) 15 Scale 408 : (2018) 14 SCR 993
Industrial Disputes Act, 1947 — Section 2(oo), 17B, 25F(a), 25F, 25F(b), 25FFF, 25F(c)
Supreme Court03 Dec 2018Dismissed
Surjeet Singh & Anr. Etc. Etc Vs Sadhu Singh & Ors
Supreme Court Of India · AIR 2019 SC 406 : (2019) 2 SCC 396 : (2018) 11 JT 539 : (2018) 15 Scale 398 : (2018) 14 SCR 991
Supreme Court03 Dec 2018Partly
Meera Mishra Vs Satish Kumar & Ors
Supreme Court Of India · (2019) 2 SCC 375 : (2018) 11 JT 549 : (2018) 15 Scale 396 : (2018) 14 SCR 1205
Supreme Court03 Dec 2018Disposed Off
Masroor Ahmad Khan Vs State of Uttarakhand & Ors
Supreme Court Of India · AIR 2019 SC 1023 : (2019) 2 SCC 397 : (2018) 12 JT 240 : (2018) 15 Scale 392 : (2018) 14 SCR 980
Supreme Court03 Dec 2018
Suresh Chandra Vs U.P. Avas Evam Vikas Parishad & Ors
Supreme Court Of India · (2019) 2 SCC 172 : (2018) 15 Scale 388 : (2018) 14 SCR 985
Supreme Court03 Dec 2018
Roshina T Vs Abdul Azeez K.T. & Ors
Supreme Court Of India · AIR 2019 SC 659 : (2019) 2 SCC 329 : (2018) 15 Scale 384 : (2018) 14 SCR 974
Constitution of India 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 145
Supreme Court03 Dec 2018
Johra & Ors Vs State of Haryana & Ors
Supreme Court Of India · AIR 2019 SC 542 : (2019) 2 SCC 324 : (2018) 15 Scale 382 : (2018) 14 SCR 970
Supreme Court03 Dec 2018Dismissed
Shri H.D. Sharma Vs Northern India Textile Research Association
Supreme Court Of India · AIR 2019 SC 431 : (2018) 11 JT 531 : (2018) 15 Scale 374 : (2018) SCR 476
UP Industrial Disputes Act, 1947 — Section 2(rr), 2(y), 2(y)(i), 2(y)(ii), 2(y)(iii), 4K, 6E(2), 6E(2)(b)Industrial Disputes Act, 1947 — Section 33(2)(b)
Supreme Court03 Dec 2018Disposed Off
Mallappa Dead by L.Rs. & Ors Vs Special Land Acquisition Officer & Anr
Supreme Court Of India · AIR 2019 SC 462 : (2019) 2 SCC 369 : (2018) 11 JT 562 : (2018) 15 Scale 371 : (2018) 14 SCR 470
Karnataka Industrial Areas Development Act, 1966 — Section 28(1), 28(4)
Supreme Court03 Dec 2018Dismissed
Damodar Valley Corporation Vs Central Electricity Regulatory Commission & Others
Supreme Court Of India · (2018) 11 JT 529 : (2018) 15 Scale 403 : (2018) 14 SCR 433
Electricity Act, 2003 — Section 14, 125Damodar Valley Corporation Act, 1948 — Section 14, 20, 30, 31, 32, 38
Supreme Court03 Dec 2018
State Of Punjab Vs Rakesh Kumar
Supreme Court Of India · AIR 2019 SC 84 : (2019) 2 SCC 466 : (2018) 12 JT 344 : (2018) 15 Scale 363 : (2018) 14 SCR 415
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 8(c), 21, 22, 80
Supreme Court30 Nov 2018Allowed
NHPC Limited Vs M/S. Patel Engineering Ltd
Supreme Court Of India · (2018) 11 SC CK 0050
Arbitration and Conciliation Act, 1996 — Section 9, 33, 34
Supreme Court30 Nov 2018Dismissed
State Of Bihar And Ors Vs Kirti Narayan Prasad
Supreme Court Of India · (2018) 11 JT 540 : (2018) 14 SCR 403 : (2019) 13 SCC 250 : (2018) 15 Scale 352
Constitution of India, 1950 — Article 14, 16, 311
Supreme Court30 Nov 2018Disposed Off
Ramla and others Vs National Insurance Company Limited and others
Supreme Court Of India · (2018) 11 JT 507 : (2019) 2 SCC 192 : AIR 2019 SC 404 : (2018) 15 Scale 360
Motor Vehicles Act, 1988 — Section 168
Supreme Court29 Nov 2018Dismissed
Jarnail Singh & Anr Vs Bhagwanti (D) Thr. Lrs. & Ors
Supreme Court Of India · (2018) 11 JT 478 : (2018) 15 Scale 323
Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68