COURT ARCHIVE

Supreme Court Of India judgments, 2018

1,052 judgments · page 2 of 53

Supreme Court12 Dec 2018Allowed

Jaipur Metals & Electricals Employees Organization Through General Secretary Mr. Tej Ram Meena Vs Jaipur Metals & Electricals Ltd. Through Its Managing Director & Ors.

Supreme Court Of India · (2018) 14 SCR 926 : (2019) 4 SCC 227 : (2018) 15 Scale 836 : (2019) 194 AIC 52 : (2019) 133 ALR 269 : (2019) 2 ACJ 42 : (2019) 1 BCR 801 : (2019) 148 CLA 143 : (2019) 213 CompCas 25 : (2019) 1 CTC 587 : (2019) 1 DRTC 353 : (2019) 1 LawHerald(SC) 220 : (20

Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 9, 14, 238, 239, 255, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20Companies Act, 2013 — Section 434

Supreme Court12 Dec 2018Disposed Off

M.A. Antony @ Antappan Vs State Of Kerala

Supreme Court Of India · AIR 2019 SC 194 : (2018) SCR 296 : (2018) 12 JT 405 : (2018) 15 Scale 825 : (2019) 106 ACrC 969 : (2019) 194 AIC 238 : (2019) 1 AICLR 636 : (2019) AllSCR(Crl) 81 : (2019) 1 ALD(Cri) 227 : (2019) 1 BLJ 55 : (2019) CriLJ 1532 : (2018) 4 Crimes 515 : (2019)

Code of Criminal Procedure, 1973 — Section 454(3)

Supreme Court12 Dec 2018Disposed Off

Rajendra Pralhadrao Wasnik Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 1 : (2018) 12 JT 189 : (2018) 15 Scale 794 : (2019) ALLMR(Cri) 458 : (2019) 1 ALD(Cri) 583 : (2019) 1 BLJ 284 : (2019) 1 BCR(Cri) 835 : (2019) 127 CLT 479 : (2019) CriLJ 955 : (2019) CLR 111 : (2018) 4 Crimes 542 : (2019) 127 CLT 479 : (2019)

Indian Penal Code, 1860 — Section 75, 201, 302, 363, 366, 376(2)(f), 376(2), 376, 376A, 376AB, 376D, 376DA, 376DB, 376E, 377Code of Criminal Procedure, 1973 — Section 53A, 53A(2), 164A, 173, 235(2), 313, 354(3), 360, 361Probation of Offenders Act, 1958 — Section 3, 4, 13, 14

Supreme Court11 Dec 2018Dismissed

Vinod Natesan Vs State Of Kerala & Ors

Supreme Court Of India · AIR 2019 SC 296 : (2019) 107 ACrC 44 : (2019) 194 AIC 258 : (2019) 1 AICLR 657 : (2019) 1 CriCC 862 : (2019) CriLR 18 : (2018) 4 Crimes 524 : (2019) 2 ECrC 72 : (2019) 2 KCCRSN 103 : (2019) 1 LawHerald 1 : (2019) 1 LawHerald(SC) 50 : (2019) 4 MhLJ(Cri) 61

Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 482

Supreme Court11 Dec 2018Disposed Off

Joshine Antony Vs M/s Barafwala Cold Storage & Agro Processor & Ors

Supreme Court Of India · (2019) 2 SCC 464 : (2018) 12 JT 118 : (2018) 15 Scale 790

Supreme Court11 Dec 2018Disposed Off

Western Coalfields Ltd. & Anr Vs M/s Ballapur Collieries Company & Ors

Supreme Court Of India · (2019) 2 SCC 327 : (2018) 12 JT 116 : (2018) 15 Scale 789

Public Premises (Eviction of Unauthorized Occupation) Act, 1971 — Section 9

Supreme Court11 Dec 2018Disposed Off

C.B.I. Vs Pratap Chandra Reddy

Supreme Court Of India · (2018) 12 JT 119 : (2018) 15 Scale 788 : (2018) 14 SCR 924 : (2019) 14 SCC 804

Supreme Court11 Dec 2018Disposed Off

Nipun Saxena & Anr Vs Union Of India & Ors

Supreme Court Of India · (2019) 2 SCC 703 : (2018) 12 JT 264 : (2018) 15 Scale 769 : (2018) 14 SCR 755

Constitution of India, 1950 — Article 142Indian Penal Code, 1860 — Section 166B, 228A, 228A(1), 228A(1)(c), 228A(2), 228A(2)(b), 228A(2)(c), 228(3), 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376ECode of Criminal Procedure, 1973 — Section 164, 173, 327, 327(2), 327(3), 357A, 372

Supreme Court10 Dec 2018Allowed

Shanthamalleshappa Vs State Of Karnataka

Supreme Court Of India · AIR 2019 SC 530 : (2019) 1 AKR 656 : (2019) 107 ACC 33 : (2019) 2 BomCR 211 : (2019) 1 BomCR(Cri) 801 : (2019) 127 CLT 746 : (2019) CriLJ 1327 : (2018) 4 Crimes 563 (SC) : (2019) 2 KarLJ 433 : (2019) 1 RCR(Criminal) 229 : (2018) 15 Scale 902 : (2019) 2 SC

Indian Penal Code, 1860 — Section 34, 323, 324, 341, 436, 504, 506Code Of Criminal Procedure, 1973 — Section 391

Supreme Court10 Dec 2018Allowed

Jaswant Singh Vs Union Of India (Uoi) And Ors

Supreme Court Of India · AIR 2019 SC 69 : (2019) 1 ESC 15 (SC) : (2019) LIC 699 : (2019) 3 LLN 24 (SC) : (2019) 4 MhLj 490 : (2019) 3 MPLJ388 : (2019) 2 SCC 360 : (2019) 1 SCC(LS) 344 : (2019) 3 SCJ 429 : (2019) 1 SCT 297 (SC) : (2019) 1 SLJ 105 (SC) : (2019) 4 SLR 128 (SC)

Army Rules, 1954 — Rule 95, 96, 97, 98, 99, 100, 101, 129

Supreme Court10 Dec 2018Dismissed

Commissioner Of Central Excise And Service Tax, Noida Vs M/S. Sanjivani Non-Ferrous Trading Pvt. Ltd

Supreme Court Of India · AIR 2019 SC 203 : (2019) 2 SCC 378 : (2018) 12 JT 120 : (2018) 15 Scale 741 : (2018) 14 SCR 1192

Customs Valuation Rules, 1988 — Rule 3(1), 4, 4(1), 4(2), 5, 6, 7A, 8Customs Act, 1962 — Section 14, 14(1), 14(1A)

Supreme Court10 Dec 2018Allowed

Ganesh Sukhdeo Gurule Vs Tahsildar Sinnar & Ors

Supreme Court Of India · AIR 2019 SC 465 : (2019) 3 SCC 211 : (2019) (1) AllMR. 471 : (2019) (1) Bom. C.R. 473 : (2018) 12 JT 389 : (2018) 15 Scale 762 : (2019) (1) MLJ 466 : (2018) 14 SCR 914

Maharashtra Village Panchayats Act, 1959 — Section 35, 35(1), 35(3)

Supreme Court10 Dec 2018Dismissed

M/S. Emaar MGF Land Limited Vs Aftab Singh

Supreme Court Of India · (2018) 12 JT 134 : (2018) 15 Scale 846 : (2018) 14 SCR 791 : (2019) 12 SCC 751

Arbitration and Conciliation Act, 1996 — Section 2(c), 2(3), 7(2), 8, 8(1), 8(2), 11, 11(6A), 37(1)(a)Consumer Protection Act, 1986 — Section 23Arbitration Act, 1940 — Section 5, 34

Supreme Court10 Dec 2018Allowed

Chairman, Board Of Trustee, Sri Ram Mandir Jagtial Karimnagar District, A.P Vs S. Rajyalaxmi (Dead) & Ors

Supreme Court Of India · (2019) 2 SCC 338 : (2019) 1 JT 262 : (2018) 15 Scale 749 : (2018) 14 SCR 1172

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77, 78, 93(2)Evidence Act, 1872 — Section 101, 103

Supreme Court10 Dec 2018Dismissed

State Of Uttar Pradesh Vs Wasif Haider Etc

Supreme Court Of India · (2019) 2 SCC 303 : (2018) 12 JT 127 : (2018) 15 Scale 754 : (2018) 14 SCR 1161

Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 148, 149, 153A, 302, 307, 395, 397, 436Criminal Law Amendment Act, 1932 — Section 7

Supreme Court07 Dec 2018Dismissed

New India Assurance Company Limited And Ors. Vs Rajeshwar Sharma And Ors.

Supreme Court Of India · (2019) ACJ 818 : (2019) 134 ALR 719 : (2019) 1 CPJ 39 (SC) : (2019) 2 LW 211 : (2019) 1 MLJ 845 : (2019) 1 RCR(Civil) 257 : (2018) 15 Scale 735 : (2019) 2 SCC 671 : (2019) 8 SCJ 247 : (2019) 2 WBLR(SC) 389

Jammu and Kashmir Municipal Corporation Act, 2000 — Section 229

Supreme Court07 Dec 2018

Gopal Singh (Dead) by LRs Vs Swaran Singh & Ors

Supreme Court Of India · (2019) 2 SCC 177 : (2019) 1 JT 267 : (2018) 15 Scale 625 : (2018) 14 SCR 1131

Code of Civil Procedure, 1908 — Section 80, 80(2)Transfer of Property Act, 1882 — Section 41Punjab Package Deal Properties (Disposal) Act, 1976 — Section 16

Supreme Court07 Dec 2018Disposed Off

Rameshwar Prasad Shrivastava And Ors Vs Dwarkadhis Projects Pvt. Ltd. And Ors

Supreme Court Of India · AIR 2019 SC 169 : (2019) 2 SCC 417 : (2018) 15 Scale 629 : (2018) 14 SCR 1118

Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(b)(iv), 12(1), 12(1)(c), 13(6), 23Code of Civil Procedure, 1908 — Order 1 Rule 8

Supreme Court06 Dec 2018

Sourabh Brala And Ors. Vs Union Of India (UOI) And Ors.

Supreme Court Of India · (2019) 5 Scale 268 : (2019) 2 SCC 486

Indian Medical Council Act, 1956 — Section 10A

Supreme Court06 Dec 2018Partly Allowed

Chairman V.O. Chidambaranar Port Trust And Ors Vs Paul Nadar Bennet Singh

Supreme Court Of India · (2019) 2 SCC 654 : (2019) 1 SCC(LS) 485 : (2019) 1 SCT 299 (SC) : (2019) 4 SLR 132 (SC)

Tuticorin Port Employees (Temporary Service) Regulations, 1979 — Regulation 4, 5(1)(a), 5(1)(b), 6