Supreme Court10 Oct 2018Dismissed

Pradeep Bisoi @ Ranjit Bisoi Vs State Of Odisha

Supreme Court Of India · AIR 2018 SC 4787 : (2018) 10 JT 264 : (2018) 13 Scale 769 : (2018) 4 Crimes 110 : (2018) 2 OLR 873 : (2018) 12 SCR 947 : (2019) 11 SCC 500

Indian Penal Code, 1860 — Section 34, 304II, 286, 324, 326Code of Criminal Procedure 1973 — Section 161, 162, 162(2)Indian Contract Act, 1872 — Section 32, 32(1)
Supreme Court09 Oct 2018Disposed Off

Dwarika Das Rathi Vs State Of Chhattisgarh

Supreme Court Of India · (2018) 14 Scale 237 : (2018) 4 Crimes 102 : (2019) 12 SCC 588

Code of Criminal Procedure, 1973 — Section 438Essential Commodities Act, 1955 — Section 3, 7Indian Penal Code, 1860 — Section 409, 420
Supreme Court09 Oct 2018Dismissed

Sushil Kumar Agarwal Vs Meenakshi Sadhu & Ors

Supreme Court Of India · (2019) 2 SCC 241 : (2018) 11 JT 298 : (2018) 13 Scale 778 : (2018) 4 RCR(Civil) 775 : (2018) 12 SCR 756 : (2019) 2 SCC 241

Specific Relief Act 1963 — Section 14, 14(1), 14(3), 14(3)(c), 14(3)(c)(i), 14(3)(c)(ii), 14(3)(c)(iii)Arbitration and Conciliation Act, 1996 — Section 17, 37Specific Relief (Amendment) Act, 2018 — Section 14