Supreme Court04 Oct 2018Partly Allowed

Sunny Khanna Vs State Of Chhattisgarh

Supreme Court Of India · (2018) 10 JT 332 : (2018) 15 Scale 54 : (2018) 4 Crimes 100 : (2019) 11 SCC 381

Indian Penal Code, 1860 — Section 34, 300(4), 302, 304I, 307
Supreme Court04 Oct 2018

Arcelormittal India Private Limited Vs Satish Kumar Gupta & Ors

Supreme Court Of India · (2019) 2 SCC 1 : (2018) 13 Scale 381 : AIR 2018 SC 5646 : (2018) 12 SCR 362 : (2018) 12 JT 497

Insolvency and Bankruptcy Code, 2016 — Section 25(2)(i), 29A, 29A(i), 29A(C), 29A(f), 29A(j), 29A(g), 30, 30(3), 30(4)Companies Act, 2013 — Section 2(27), 2(53), 2(54), 2(59), 2(69)Constitution of India 1950 — Article 32, 142, 226
Supreme Court03 Oct 2018Allowed

Union Of India & Anr Vs Mohit Mineral Pvt. Ltd

Supreme Court Of India · AIR 2018 SC 5318 : (2018) 13 Scale 800 : (2018) 13 SCR 139 : (2019) 2 SCC 599

Goods And Service Tax (Compensation to States) Act, 2017 — Section 9, 11Constitution (One Hundred And First Amendment) Act, 2016 — Section 18, 19Integrated Goods and Services Tax Act, 2017 — Section 5
Supreme Court03 Oct 2018Allowed

Punjab And Haryana High Court At Chandigarh Vs State Of Punjab And Ors

Supreme Court Of India · (2018) 13 Scale 350 : AIR 2018 SC 5284 : (2018) 13 SCR 91 : (2019) 12 SCC 496

Constitution of India 1950 — Article 14Punjab Superior Judicial Service Rules, 1963 — Rule 8, 8(2), 12Punjab Superior Judicial Service Rules, 2007 — Rule 6(a), (b), 6(c), 7, 7(1)(a), 7(1)(b), 7(3)(a), 7(3)(b), 7(3)(c), 10, 12, 23
Supreme Court03 Oct 2018Partly Allowed

Ram Lal Vs State Of Himachal Pradesh

Supreme Court Of India · AIR 2018 SC 4616 : (2018) 9 JT 428 : (2018) 13 Scale 655 : (2018) 4 Crimes 92 : (2018) 4 RCR(Criminal) 470 : (2018) SCR 857

Prevention of Corruption Act, 1988 — Section 13(1)(C), 13(2)Indian Penal Code, 1860 — Section 409, 468, 471, 477A