Supreme Court10 Jan 2014Allowed

Hardeep Singh Vs State of Punjab and Others etc. etc.

Supreme Court Of India · (2014) 1 AD (SC) 609 : (2014) 1 ADJ 727 : AIR 2014 SC 1400 : (2014) 2 ALD(Cri) 152 : (2014) 85 ALLCC 313 : (2014) ALLMR(Cri) 801 : (2014) 1 ALT(Cri) 352 : (2014) 1 BomCR(Cri) 772 : (2014) 1 CG.L.R.W. 491 : (2014) CriLJ 1118 : (2014) 1 Crimes 133 : (2014)

Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 11, 138, 16, 161, 169Evidence Act, 1872 — Section 157, 3
Supreme Court10 Jan 2014Allowed

State of Gujarat Vs Ratansingh @ Chinubhai Anopsinh Chauhan

Supreme Court Of India · (2014) 1 ACR 1067 : (2014) 1 AD (SC) 686 : (2014) 1 ALD(Cri) 865 : (2014) 85 ALLCC 670 : (2014) 2 ALT(Cri) 222 : (2014) 2 GLH 208 : (2014) 1 JCC 579 : (2014) 2 JT 95 : (2014) 1 NCC 335 : (2014) 1 OLR 394 : (2014) 1 RCR(Criminal) 648 : (2014) 1 SCALE 293 :

Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 376
Supreme Court09 Jan 2014Allowed

Major General H.M. Singh, VSM Vs Union of India (UOI) and Another

Supreme Court Of India · (2014) 2 ABR 362 : AIR 2014 SC 1128 : (2014) 1 AJR 851 : (2014) 1 ESC 17 : (2014) 1 JT 465 : (2014) LabIC 1178 : (2014) 1 LLN 35 : (2014) 1 SCALE 135 : (2014) 3 SCC 670 : (2014) 1 SCC(L&S) 649 : (2014) 3 SCJ 205 : (2014) 2 SCT 1 : (2014) 2 SLJ 247 : (2014

Army Act, 1950 — Section 16A(4)Army Rules, 1954 — Rule 16AConstitution of India, 1950 — Article 14, 16
Supreme Court08 Jan 2014

Sadashiv Prasad Singh Vs Harendar Singh and Others

Supreme Court Of India · (2014) 1 AD (SC) 773 : AIR 2014 SC 1078 : (2014) 2 AJR 461 : (2014) 3 ALD 120 : (2014) 103 ALR 239 : (2014) 1 BC 654 : (2014) 4 CHN 235 : (2014) 1 CompLJ 417 : (2014) 1 CTC 732 : (2014) 1 JT 481 : (2014) 3 LW 27 : (2014) 1 OLR 564 : (2014) 123 RD 22 : (20

Income Tax (Certificate Proceedings) Rules, 1962 — Rule 11, 11(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 25, 26, 27, 28, 29Transfer of Property Act, 1882 — Section 53
Supreme Court07 Jan 2014Disposed Of

Union of India (UOI) and Others Vs Vasavi Co-op. Housing Society Ltd. and Others

Supreme Court Of India · (2014) 2 AD (SC) 44 : AIR 2014 SC 937 : (2014) 2 AJR 704 : (2014) 2 ALD 157 : (2014) 2 ALLMR 415 : (2014) 102 ALR 735 : (2014) ALT(Rev) 28 : (2014) 2 AWC 1507 : (2014) 3 CHN 49 : (2014) 4 CTC 471 : (2014) 2 LW 862 : (2014) 3 MhLj 244 : (2014) 3 MPHT 367 :

Cantonments Land Administration Rules, 1937 — Rule 3Constitution of India, 1950 — Article 136Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 3
Supreme Court07 Jan 2014Disposed Of

State of Gujarat Vs Kishanbhai etc.

Supreme Court Of India · (2014) 2 ACR 1233 : (2014) 1 AD (SC) 417 : (2014) 2 AJR 684 : (2014) ALLMR(Cri) 759 : (2014) 2 ALT(Cri) 32 : (2014) 2 BomCR(Cri) 167 : (2014) 1 JLJR 428 : (2014) 1 JT 508 : (2014) 1 KarLJ 606 : (2014) 1 PLJR 370 : (2014) 1 RCR(Criminal) 549 : (2014) 1 SCA

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 438, 439, 482Penal Code, 1860 (IPC) — Section 201, 302, 363, 369, 376
Supreme Court07 Jan 2014Allowed

Keshar Bai Vs Chhunulal

Supreme Court Of India · (2014) 1 AD (SC) 409 : AIR 2014 SC 1394 : (2014) 4 ALD 26 : (2014) 2 ALLMR 937 : (2014) 1 CG.L.R.W. 129 : (2014) 5 CHN 65 : (2014) 1 JLJ 220 : (2014) 1 JT 379 : (2014) 1 RCR(Rent) 183 : (2014) 1 SCALE 170 : (2014) 3 SCJ 43 : (2014) 2 WBLR 689

Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 111
Supreme Court06 Jan 2014Partly Allowed

State (NCT of Delhi) Vs Narender

Supreme Court Of India · (2014) 2 ACR 1587 : (2014) 1 AD (SC) 651 : (2014) ALLMR(Cri) 736 : (2014) 1 ALT(Cri) 513 : (2014) 1 Crimes 168 : (2014) 43 GST 535 : (2014) 2 JCC 1247 : (2014) 1 JT 274 : (2014) 1 MLJ(Cri) 213 : (2014) 1 RCR(Criminal) 584 : (2014) 1 SCALE 116 : (2014) 2 S

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482Delhi Excise Act, 2009 — Section 33, 58, 59, 59(1), 61
Supreme Court06 Jan 2014Dismissed

Donthula Ravindranath @ Ravinder Rao Vs State of Andhra Pradesh

Supreme Court Of India · (2014) 1 ACR 789 : (2014) 1 AD (SC) 657 : AIR 2014 SC 1060 : (2014) 1 AJR 757 : (2014) 1 ALD(Cri) 857 : (2014) 85 ALLCC 724 : (2014) CriLJ 1217 : (2014) 1 Crimes 161 : (2014) 1 DMC 425 : (2014) 1 JCC 735 : (2014) 1 JT 491 : (2014) 1 MLJ(Cri) 243 : (2014)

Penal Code, 1860 (IPC) — Section 109, 302, 304B, 498A
Supreme Court06 Jan 2014Disposed Of

Nandlal Wasudeo Badwaik Vs Lata Nandlal Badwaik and Another

Supreme Court Of India · (2014) 2 ACR 1340 : (2014) 1 AD (SC) 518 : AIR 2014 SC 932 : (2014) 2 AJR 392 : (2014) 102 ALR 666 : (2014) 1 ALT(Cri) 252 : (2014) 2 BomCR(Cri) 134 : (2014) CriLJ 1098 : (2014) 1 Crimes 10 : (2014) 5 CTC 680 : (2014) 1 DMC 313 : (2014) 1 GLH 203 : (2014)

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Evidence Act, 1872 — Section 112
Supreme Court06 Jan 2014Disposed Of

M.B. Suresh Vs State of Karnataka

Supreme Court Of India · (2014) 2 ACR 1595 : (2014) 1 AD (SC) 785 : (2014) 2 AJR 397 : (2014) 1 ALD(Cri) 1027 : (2014) ALLMR(Cri) 795 : (2014) 1 ALT(Cri) 518 : (2014) CriLJ 1104 : (2014) 1 Crimes 164 : (2014) 1 JCC 575 : (2014) 2 KarLJ 129 : (2014) 2 KCCR 1678 : (2014) 1 KLJ 400

Arms Act, 1959 — Section 25, 27, 3Penal Code, 1860 (IPC) — Section 114, 299, 302, 307, 324
Supreme Court06 Jan 2014Allowed

State of Tamilnadu by Ins. of Police Vigilance and Anti Corruption Vs N. Suresh Rajan and Others State rep. by Deputy Supdt. of Police Vigilance and Anti Corruption Vs K. Ponmudi and Others

Supreme Court Of India · (2014) 1 ACR 1044 : (2014) 1 AD (SC) 505 : (2014) 84 ALLCC 656 : (2014) ALLMR(Cri) 781 : (2014) 2 ALT(Cri) 203 : (2014) CriLJ 1444 : (2014) 1 Crimes 1 : (2014) 1 GLH 250 : (2014) 1 JLJR 597 : (2014) 1 JT 394 : (2014) 1 LW(Cri) 781 : (2014) 1 MLJ(Cri) 315

Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 244, 245, 245(1)Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1), 13(2)