Supreme Court23 Jan 2014Partly Allowed

Dipak Babaria and Another Vs State of Gujarat and Others

Supreme Court Of India · AIR 2014 SC 1792 : (2014) 3 ALLMR 446 : (2014) ALT(Rev) 67 : (2014) 2 JT 234 : (2014) 1 SCALE 550 : (2014) 3 SCC 502 : (2014) 3 SCJ 673

Bombay Land Revenue Code, 1879 — Section 65B(1), 73AABombay Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958 — Section 126, 89, 89(1), 89(2), 89(3)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63AA
Supreme Court21 Jan 2014Dismissed

Stanzen Toyotetsu India P. Ltd. Vs Girish V. and Others

Supreme Court Of India · (2014) 2 ABR 444 : (2014) 2 AD (SC) 116 : AIR 2014 SC 989 : (2014) 2 AJR 125 : (2014) 4 ALD 12 : (2014) 2 ALLMR 406 : (2014) 3 AWC 2202 : (2014) 6 CTC 108 : (2014) 141 FLR 1 : (2014) 2 JT 462 : (2014) LabIC 1333 : (2014) 1 LLJ 702 : (2014) 1 LLN 288 : (20

Penal Code, 1860 (IPC) — Section 114, 143, 147, 149, 323
Supreme Court21 Jan 2014Disposed Of

Viplav Sharma Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 ESC 108 : (2014) 1 SCALE 538 : (2014) 2 SCT 82 : (2014) 3 WBLR 390

University Grants Commission (Institutions Deemed to be Universities) Regulations, 2010 — Regulation 22, 22.1University Grants Commission Act, 1956 — Section 3
Supreme Court21 Jan 2014Dismissed

Janatha Dal Party Vs The Indian National Congress and Others

Supreme Court Of India · (2014) 2 AD (SC) 173 : AIR 2014 SC 1062 : (2014) 2 AJR 18 : (2014) 1 AKR 765 : (2014) 3 AWC 2191 : (2014) 2 JT 470 : (2014) 2 KarLJ 335 : (2014) 2 KCCR 1465 : (2014) 3 LW 50 : (2014) 2 RCR(Civil) 160 : (2014) 1 SCALE 533 : (2014) 4 SCJ 402 : (2014) 4 WBLR

Limitation Act, 1963 — Article 65
Supreme Court21 Jan 2014Partly Allowed

Shatrughan Chauhan and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 AD (SC) 697 : (2014) 2 AJR 40 : (2014) 1 ALT(Cri) 388 : (2014) CriLJ 1327 : (2014) 1 CTC 484 : (2014) 3 GLT 1 : (2014) 2 JT 106 : (2014) 1 MLJ(Cri) 326 : (2014) 1 RCR(Criminal) 741 : (2014) 1 SCALE 437 : (2014) 3 SCC 1 : (2014) 2 SCJ 1

Constitution of India, 1950 — Article 14, 161, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(5), 366(2), 432, 433Penal Code, 1860 (IPC) — Section 302, 303, 307, 309, 34
Supreme Court21 Jan 2014Disposed Of

M.D. Jacob Vs United India Insurance Ltd. and Another

Supreme Court Of India · (2014) 1 ACC 604 : (2014) ACJ 648 : AIR 2014 SC 988 : (2014) 104 ALR 728 : (2014) 2 AWC 1898 : (2014) 1 CDR 113 : (2014) 1 RCR(Civil) 874 : (2015) 1 RLW 829 : (2014) 1 SCALE 503 : (2014) 9 SCC 234 : (2014) 2 WBLR 458 : (2014) 2 WLN 42

Supreme Court21 Jan 2014

Biswanath Bhattacharya Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2014 SC 1003 : (2014) 2 AJR 106 : (2014) 2 CALLT 9 : (2014) CriLJ 1277 : (2014) 301 ELT 593 : (2014) 2 JT 268 : (2014) 2 MLJ 108 : (2014) 1 RCR(Criminal) 873 : (2014) 1 SCALE 514 : (2014) 4 SCC 392 : (2014) 2 SCJ 708 : (2014) 4 WBLR 393

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(2), 3Constitution of India, 1950 — Article 136, 14, 20, 20(1), 226Income Tax Act, 1922 — Section 34
Supreme Court21 Jan 2014Dismissed

Indo Asian Ltd. Vs State of Uttrakhand and Another

Supreme Court Of India · (2014) 1 ACR 1041 : (2014) 2 AJR 454 : (2014) 86 ALLCC 5 : (2014) 1 Crimes 203 : (2014) 2 RCR(Criminal) 964 : (2014) 1 SCALE 505 : (2014) 3 SCC 191 : (2014) 1 UC 533

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 306, 482Penal Code, 1860 (IPC) — Section 406
Supreme Court20 Jan 2014Allowed

Perumal Vs Janaki

Supreme Court Of India · (2014) 1 ACR 711 : (2014) 2 BomCR(Cri) 70 : (2014) 118 CLT 22 : (2014) CriLJ 1454 : (2014) 1 CTC 664 : (2014) 2 JT 180 : (2014) 1 KLJ 688 : (2014) 1 LW(Cri) 793 : (2014) 1 MLJ(Cri) 505 : (2015) 1 NCC 678 : (2014) 1 RCR(Criminal) 851 : (2014) 1 SCALE 406 :

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10(1), 15(1), 190, 195, 195(1)Penal Code, 1860 (IPC) — Section 191, 193, 194, 195, 196
Supreme Court20 Jan 2014Allowed

Joshinder Yadav Vs State of Bihar

Supreme Court Of India · (2014) 1 ACR 1054 : AIR 2014 SC 1043 : (2014) 1 AJR 728 : (2014) 1 ALD(Cri) 840 : (2014) 1 ALT(Cri) 492 : (2014) CriLJ 1175 : (2014) 1 Crimes 195 : (2014) 1 DMC 280 : (2014) 2 JCC 894 : (2014) 2 JLJR 17 : (2014) 2 JT 316 : (2014) 1 MLJ(Cri) 607 : (2014) 1

Evidence Act, 1872 — Section 101, 106, 113A, 113BPenal Code, 1860 (IPC) — Section 149, 201, 302, 304B, 306
Supreme Court20 Jan 2014Partly Allowed

State of Haryana and Others Vs Bharti Teletech Ltd.

Supreme Court Of India · (2014) 201 ECR 279 : (2014) 2 JT 286 : (2014) 78 KarLJ 334 : (2014) 1 SCALE 540 : (2014) 3 SCC 556 : (2014) 3 SCJ 491 : (2014) 68 VST 1

Haryana General Sales Tax Rules, 1975 — Rule 28(11), 28A, 28A(10), 28A(11), 28A(2)
Supreme Court17 Jan 2014Dismissed

Ram Kishan Vs Sh. Tarun Bajaj and Others

Supreme Court Of India · (2014) 3 AJR 567 : (2014) 3 ALD 28 : (2014) 103 ALR 281 : (2014) 3 AWC 2457 : (2014) 4 CHN 118 : (2014) 3 LW 103 : (2014) 1 RCR(Criminal) 890 : (2014) 123 RD 126 : (2014) 1 SCALE 401 : (2014) 2 SCJ 694 : (2014) 2 SLJ 112 : (2014) 2 UPLBEC 1202 : (2014) 3

Supreme Court17 Jan 2014Dismissed

Dilbagh Singh Vs State of Uttaranchal (Now State of Uttarakhand)

Supreme Court Of India · (2014) 1 ACR 788 : (2014) 85 ALLCC 398 : (2015) 1 ALT(Cri) 170 : (2014) 117 CLT 1175 : (2014) 1 Crimes 171 : (2014) 1 JT 568 : (2014) 1 RCR(Criminal) 862 : (2014) 1 SCALE 389 : (2014) 3 SCC 200 : (2015) 1 SCJ 72 : (2014) 1 UC 444

Penal Code, 1860 (IPC) — Section 307, 34