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Supreme Court Of India judgments, 2014

1,251 judgments · page 63 of 63

Supreme Court06 Jan 2014Partly Allowed

Dr. Subramanian Swamy Vs State of Tamil Nadu and Others

Supreme Court Of India · (2014) 3 AD (SC) 636 : AIR 2015 SC 460 : (2015) 2 ALD 33 : (2015) 2 ALLMR 408 : (2014) 1 CTC 763 : (2014) 1 JT 590 : (2014) 2 LW 401 : (2014) 1 MLJ 622 : (2014) 1 SCALE 79 : (2014) 5 SCC 75 : (2015) 2 SCJ 47 : (2015) 1 WBLR 38

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 55Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11, 122, 125, 2(16)Constitution of India, 1950 — Article 132, 141, 22, 226, 25
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Supreme Court03 Jan 2014Allowed

Kanpur Jal Sansthan and Another Vs Bapu Construction

Supreme Court Of India · (2014) 3 AD (SC) 358 : (2014) 103 ALR 270 : (2014) 1 ARBLR 134 : (2014) 2 AWC 1494 : (2014) 3 LW 182 : (2014) 2 RCR(Civil) 173 : (2014) 123 RD 116 : (2014) 1 SCALE 207 : (2015) 5 SCC 267 : (2015) 3 WBLR 750

Arbitration Act, 1940 — Section 15Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 16(2), 16(3), 17Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8A, Order 27 Rule 8B, Order 41 Rule 1(3), Order 41 Rule 5, Order 41 Rule 5(1)
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Supreme Court03 Jan 2014Allowed

Ishwar Chandra Jayaswal Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 3 AD (SC) 409 : (2014) 2 ALLMR 952 : (2014) 1 AWC 578 : (2014) 140 FLR 914 : (2014) 2 JLJR 1 : (2014) 1 LLN 286 : (2014) LLR 115 : (2014) 2 PLJR 225 : (2014) 1 SCALE 155 : (2014) 2 SCC 748 : (2014) 1 SCC(L&S) 377 : (2014) 3 SCJ 276 : (2014) 2 SCT 3

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Supreme Court03 Jan 2014Allowed

Hem Raj Vs State of Haryana

Supreme Court Of India · (2014) 1 ACR 321 : (2014) 3 AD (SC) 546 : (2014) ALLMR(Cri) 1908 : (2014) 1 JCC 587 : (2014) 2 JT 399 : (2014) 1 RCR(Criminal) 887 : (2014) 1 SCALE 48 : (2014) 2 SCC 395

Penal Code, 1860 (IPC) — Section 376, 450
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Supreme Court03 Jan 2014Dismissed

Praful Manohar Rele Vs Smt. Krishnabai Narayan Ghosalkar and Others

Supreme Court Of India · (2014) 1 AD (SC) 765 : (2014) 2 ALD 149 : (2014) 102 ALR 660 : (2014) 1 AWC 585 : (2014) 2 BomCR 100 : (2014) 1 CG.L.R.W. 160 : (2014) 3 CHN 57 : (2014) 1 CTC 402 : (2014) 1 JT 405 : (2014) 1 RCR(Civil) 851 : (2014) 1 RCR(Rent) 48 : (2014) 122 RD 528 : (2

Easements Act, 1882 — Section 60
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Supreme Court03 Jan 2014Allowed

Shivshankar Gurgar Vs Dilip

Supreme Court Of India · (2014) 2 AD (SC) 1 : AIR 2014 SC 1182 : (2014) 3 ALLMR 983 : (2014) 103 ALR 232 : (2014) 1 CG.L.R.W. 169 : (2014) 4 CHN 57 : (2014) 2 JLJ 1 : (2014) 1 JT 611 : (2014) 3 MPHT 107 : (2014) 1 MPJR 238 : (2014) 2 MPLJ 663 : (2014) 1 RCR(Rent) 85 : (2014) 1 SC

Civil Procedure Code, 1908 (CPC) — Section 148Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(3), 13, 13(1)
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Supreme Court03 Jan 2014Allowed

Smt. T.S. Shylaja Vs Oriental Insurance Co. and Another

Supreme Court Of India · (2014) 1 ACC 132 : (2014) ACJ 480 : (2014) 2 AD (SC) 17 : AIR 2014 SC 893 : (2014) 1 AKR 686 : (2014) 4 ALD 4 : (2014) 2 ALLMR 949 : (2014) 1 AWC 580 : (2014) 1 CG.L.R.W. 146 : (2014) 140 FLR 587 : (2014) 1 GLH 212 : (2014) 2 JLJR 6 : (2014) 1 JT 546 : (2

Employees Compensation Act, 1923 — Section 12(2), 30, 30(1), 4AMotor Vehicles Act, 1988 — Section 30(1)
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Supreme Court02 Jan 2014Disposed Of

Sandeep Thapar Vs SME Technologies Private Limited

Supreme Court Of India · (2014) 1 AD (SC) 790 : AIR 2014 SC 897 : (2014) 2 ALD 174 : (2014) 103 ALR 209 : (2014) 1 ALT 37 : (2014) 1 CTC 411 : (2014) 2 JLJR 2 : (2014) 1 JT 553 : (2014) 3 MhLj 242 : (2014) 4 MPHT 77 : (2014) 2 MPLJ 315 : (2014) 2 PLJR 284 : (2014) 1 RCR(Civil) 72

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 8 Rule 1
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Supreme Court02 Jan 2014Dismissed

Savarala Sai Sree Vs Gurramkonda Vasudevarao and Others

Supreme Court Of India · (2014) 1 ACR 325 : (2014) 85 ALLCC 667 : (2014) CriLJ 1463 : (2015) 1 DMC 780 : (2014) 1 JCC 591 : (2014) 1 RCR(Criminal) 587 : (2014) 1 SCALE 157 : (2014) 2 SCC 485

Criminal Procedure Code, 1973 (CrPC) — Section 386, 401Dowry Prohibition Act, 1961 — Section 3, 4, 8APenal Code, 1860 (IPC) — Section 376, 498A
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