Supreme Court16 Jan 2014Dismissed

Syed Sadiq etc. Vs Divisional Manager, United India Ins. Company

Supreme Court Of India · (2014) 1 ACC 206 : (2014) ACJ 627 : (2014) 2 AD (SC) 65 : AIR 2014 SC 1052 : (2014) 1 AJR 746 : (2014) 1 AKR 757 : (2014) 2 ALD 133 : (2014) 104 ALR 228 : (2014) 1 CG.L.R.W. 111 : (2014) 118 CLT 29 : (2014) 1 JT 569 : (2014) 4 MhLj 538 : (2014) 3 MPLJ 5 :

Penal Code, 1860 (IPC) — Section 279, 338
Supreme Court16 Jan 2014Allowed

Km. Hema Mishra Vs State of U.P. and Others

Supreme Court Of India · (2014) 1 ACR 1112 : AIR 2014 SC 1066 : (2014) 3 AJR 529 : (2014) 1 ALD(Cri) 826 : (2014) 86 ALLCC 533 : (2014) 2 ALT(Cri) 178 : (2014) 1 BomCR(Cri) 622 : (2014) 117 CLT 1160 : (2014) CriLJ 1107 : (2014) 1 Crimes 119 : (2014) 2 JCC 1043 : (2014) 2 JT 26 :

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 19, 20(3), 21, 22Criminal Procedure (Uttar Pradesh Amendment) Act, 1976 — Section 9
Supreme Court16 Jan 2014Dismissed

Sh Medical Centre Hospital Vs State of Kerala and Others

Supreme Court Of India · (2015) 1 AD (SC) 262 : AIR 2014 SC 1024 : (2014) 43 GST 480 : (2014) 2 JT 475 : (2014) 78 KarLJ 406 : (2014) 1 KHC 222 : (2014) 1 KLJ 683 : (2014) 1 KLT 316 : (2014) 1 SCALE 362

Kerala Building Tax Act, 1975 — Section 3, 3(1), 3(2), 9(2), 9(4)
Supreme Court16 Jan 2014Dismissed

Parminder alias Ladka Pola Vs State of Delhi

Supreme Court Of India · (2014) 2 ACR 1599 : (2014) 2 AD (SC) 37 : AIR 2014 SC 1035 : (2014) 1 AJR 736 : (2014) 1 ALD(Cri) 850 : (2014) 85 ALLCC 719 : (2014) 2 ALT(Cri) 231 : (2014) 118 CLT 40 : (2014) 1 Crimes 176 : (2014) 142 DRJ 22 : (2014) 2 JCC 965 : (2014) 2 JT 305 : (2014)

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 342, 354, 375, 376, 376(1)
Supreme Court16 Jan 2014Allowed

Tulip Star Hotels Ltd. Vs Special Director of Enforcement

Supreme Court Of India · (2014) 2 ABR 255 : (2014) 1 ACR 847 : (2014) 2 AD (SC) 55 : AIR 2014 SC 1028 : (2014) 2 BomCR 511 : (2014) 302 ELT 19 : (2014) 2 JT 17 : (2014) 2 LW(Cri) 137 : (2014) 1 SCALE 391 : (2014) 5 SCC 162 : (2014) 2 SCJ 567

Foreign Exchange Management Act, 1999 — Section 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 50, 6(4), 6(5), 7, 74
Supreme Court16 Jan 2014Allowed

Varinder Singh Vs State of Punjab and Another

Supreme Court Of India · (2014) 2 ACR 1592 : (2014) 2 AD (SC) 473 : AIR 2014 SC 1817 : (2014) 1 AJR 754 : (2014) 85 ALLCC 698 : (2014) 2 ALT(Cri) 169 : (2014) 2 BomCR(Cri) 31 : (2014) 1 Crimes 172 : (2014) 1 JCC 731 : (2014) 1 JT 620 : (2014) 1 MLJ(Cri) 485 : (2014) 1 RCR(Crimina

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Prisons Act, 1894 — Section 42, 45, 45(12), 52A, 59
Supreme Court16 Jan 2014Allowed

Executive Engineer, Road Development Division No. III, Panvel and Another Vs Atlanta Limited

Supreme Court Of India · (2014) 2 ABR 243 : (2014) 1 AD (SC) 661 : AIR 2014 SC 1093 : (2014) 3 AJR 540 : (2014) 2 ALD 118 : (2014) 1 ARBLR 114 : (2014) 2 AWC 1295 : (2014) 3 CHN 65 : (2014) 4 CompLJ 205 : (2014) 2 JLJR 118 : (2014) 2 JT 1 : (2014) 3 LW 81 : (2014) 2 MPHT 114 : (2

Arbitration and Conciliation Act, 1996 — Section 17, 2, 2(1), 34, 37Civil Procedure Code, 1908 (CPC) — Section 15, 16, 20, 20(1), 20(2)
Supreme Court15 Jan 2014Disposed Of

State of Rajasthan Vs Roshan Khan and Others

Supreme Court Of India · (2014) 1 ACR 781 : (2014) 2 AD (SC) 92 : (2014) 1 ALD(Cri) 819 : (2014) 85 ALLCC 339 : (2014) 2 ALT(Cri) 124 : (2014) 118 CLT 13 : (2014) CriLJ 1092 : (2014) 1 Crimes 113 : (2014) 2 JCC 1106 : (2014) 1 JT 581 : (2014) 2 LW(Cri) 573 : (2014) 1 MLJ(Cri) 308

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 114A, 157
Supreme Court13 Jan 2014Partly Allowed

Haryana Dairy Development Cooperative Federation Limited Vs Jagdish Lal

Supreme Court Of India · (2014) 3 ALLMR 955 : (2014) 5 CHN 40 : (2014) 118 CLT 295 : (2014) 141 FLR 906 : (2014) 2 LLN 592 : (2014) LLR 225 : (2014) 1 OLR 759 : (2014) 1 RCR(Civil) 888 : (2014) 1 RCR(Rent) 81 : (2014) 1 SCALE 502 : (2014) 3 SCC 156 : (2014) 1 SCC(L&S) 487 : (2014

Civil Procedure Code, 1908 (CPC) — Section 102
Supreme Court10 Jan 2014Allowed

National Insurance Co. Ltd. and Another Vs Kirpal Singh United India Insurance Co. Ltd. and Others Vs Shamsher Singh Puri The New India Assurance Co. Ltd. and Others Vs Davinder Singh

Supreme Court Of India · (2014) 1 AD (SC) 677 : AIR 2014 SC 1440 : (2014) 2 AWC 1943 : (2014) 140 FLR 798 : (2014) 1 JT 538 : (2014) LabIC 1325 : (2014) 1 LLJ 513 : (2014) 3 RLW 2183 : (2014) 1 SCALE 320 : (2014) 5 SCC 189 : (2014) 2 SCC(L&S) 161 : (2014) 4 SCJ 85 : (2014) 2 SCT

General Insurance Business (Nationalisation) Act, 1972 — Section 17A, 2, 2(9)
Supreme Court10 Jan 2014Disposed Of

State of U.P. Thr. Exe. Engineer and Another Vs Amar Nath Yadav

Supreme Court Of India · (2014) 2 AJR 453 : (2014) 3 ALD 152 : (2014) 2 ALJ 540 : (2014) 2 ALLMR 942 : (2014) 302 ELT 26 : (2014) 140 FLR 730 : (2014) 46 GST 415 : (2014) 1 JT 494 : (2014) 3 MPLJ 476 : (2014) 1 RCR(Civil) 861 : (2014) 1 RCR(Criminal) 716 : (2014) 1 SCALE 304 : (2