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Supreme Court Of India judgments, 2013

1,277 judgments · page 60 of 64

Supreme Court23 Jan 2013Disposed Of

Thana Singh Vs Central Bureau of Narcotics

Supreme Court Of India · (2013) 2 ABR 935 : (2013) 2 ACR 1486 : (2013) 3 AD 288 : (2013) AIRSCW 1365 : (2013) AIRSCW 800 : (2013) 81 ALLCC 473 : (2013) 2 BomCR(Cri) 280 : (2013) CriLJ 1262 : (2013) 1 JLJ 363 : (2013) 2 JT 407 : (2013) 1 MLJ(Cri) 607 : (2013) 2 MPHT 241 : (2013) 1

Central Excise Rules, 1944 — Rule 56Constitution of India, 1950 — Article 141, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 173(5), 173(6)
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Supreme Court23 Jan 2013Dismissed

Azeez Vs State of Kerala

Supreme Court Of India · (2013) 4 AD 357 : (2013) 4 AD 24 : (2013) AIRSCW 2317 : (2013) 81 ALLCC 313 : (2013) ALLMR(Cri) 1105 : (2013) 1 CGBCLJ 219 : (2013) 1 Crimes 211 : (2013) 1 JCC 729 : (2013) 1 JT 637 : (2013) 1 KHC 362 : (2013) 1 MLJ(Cri) 472 : (2013) 2 RCR(Criminal) 512 :

Penal Code, 1860 (IPC) — Section 34, 380, 451, 457
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Supreme Court23 Jan 2013Allowed

Rajesh Gupta Vs State of Jammu & Kashmir and Others

Supreme Court Of India · (2013) 4 AD 478 : AIR 2013 SC 2130 : (2013) AIRSCW 1445 : (2013) 2 AWC 1808 : (2014) 2 CHN 123 : (2013) 2 JT 573 : (2013) LabIC 1667 : (2013) 2 SCALE 330 : (2013) 3 SCC 514 : (2013) 1 SCC(L&S) 657 : (2013) 2 SCT 185 : (2013) 3 WBLR 60 : (2014) 1 WLN 90

Constitution of India, 1950 — Article 226(2), 226(3), 311, 311(2)
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Supreme Court23 Jan 2013Disposed Of

Ms. Oswal Agro Mills Ltd. Vs Punjab State Electricity Board and Others

Supreme Court Of India · (2013) 3 AD 162 : AIR 2013 SC 673 : (2013) AIRSCW 828 : (2013) 97 ALR 209 : (2013) 2 CHN 187 : (2013) ELR 287 : (2013) 2 JT 302 : (2013) 2 RCR(Civil) 782 : (2013) 1 SCALE 714 : (2013) 2 SCC 760 : (2013) 1 Supreme 514

Constitution of India, 1950 — Article 136Electricity Act, 1910 — Section 30, 43, 58Punjab Electricity (Duty) Rules, 1958 — Rule 6
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Supreme Court22 Jan 2013Disposed Of

Ropan Sahoo and Another Vs Ananda Kumar Sharma and Others

Supreme Court Of India · (2013) AIRSCW 1132 : (2013) 2 AJR 815 : (2013) 1 JLJR 398 : (2013) 2 JT 130 : (2013) 3 MLJ 189 : (2013) 2 PLJR 61 : (2013) 1 SCALE 687 : (2013) 14 SCC 184 : (2013) 1 Supreme 505

Bihar and Orissa Excise Act, 1915 — Section 41Constitution of India, 1950 — Article 166, 166(3), 226, 77(3)Government of Orissa Business Rules — Rule 7
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Supreme Court22 Jan 2013Disposed Of

Union of India (UOI) and Others Vs Debts Recovery Tribunal Bar Association and Another

Supreme Court Of India · (2013) 3 AD 354 : (2013) AIRSCW 927 : (2013) 2 AKR 201 : (2013) 3 ALD 57 : (2013) 97 ALR 203 : (2013) 2 AWC 1535 : (2013) 2 CHN 1 : (2013) 116 CLT 168 : (2013) 1 CompLJ 417 : (2013) 289 ELT 81 : (2013) 1 JLJR 387 : (2013) 1 JT 618 : (2013) 1 OLR 694 : (20

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18
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Supreme Court22 Jan 2013Allowed

Satya Nand Munjal Vs Commissioner of Gift Tax

Supreme Court Of India · AIR 2013 SC 2011 : (2013) AIRSCW 4892 : (2013) AIRSCW 2888 : (2013) 3 AJR 413 : (2013) 256 CTR 121 : (2013) 350 ITR 640 : (2013) 2 JT 125 : (2013) 2 RCR(Civil) 448 : (2013) 1 SCALE 554 : (2013) 14 SCC 360 : (2013) 5 Supreme 621 : (2013) 1 Supreme 477 : (2

Gift Tax Act, 1958 — Section 16(1), 4(1), 6(2)Gift Tax Rules, 1958 — Rule 11
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Supreme Court22 Jan 2013Allowed

Uniworth Textiles Ltd. Vs Commissioner of Central Excise, Raipur

Supreme Court Of India · (2013) AIRSCW 4766 : (2013) 196 ECR 1 : (2013) 288 ELT 161 : (2013) 19 GSTR 246 : (2013) 2 JT 113 : (2013) 2 RCR(Civil) 472 : (2013) 1 SCALE 541 : (2013) 9 SCC 753 : (2013) 39 STT 58

Customs Act, 1962 — Section 25(1), 28, 28(1), 112, 130ECentral Excises and Salt Act,1944 — Section 3, 5A(1), 11A, 11A(1)Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(1), 3(3)
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Supreme Court21 Jan 2013Allowed

Deepak Aggarwal Vs Keshav Kaushik and Others

Supreme Court Of India · (2013) 2 AD 177 : (2013) AIRSCW 1190 : (2013) 2 BomCR 695 : (2013) 2 JT 139 : (2013) LabIC 1449 : (2013) 1 LLN 273 : (2013) 1 SCALE 564 : (2013) 5 SCC 277 : (2013) 2 SCC(L&S) 88 : (2013) 1 SCT 752 : (2013) 1 SLJ 435 : (2013) 1 Supreme 355 : (2014) 1 WBLR

Administrative Tribunals Act, 1985 — Section 15Advocates Act, 1961 — Section 17, 2, 22, 24, 24(1)Bar Council of India Rules, 1975 — Rule 143, 43, 44, 45, 46
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Supreme Court21 Jan 2013Allowed

Shyam Lal Verma Vs Central Bureau of Investigation

Supreme Court Of India · (2013) 81 ALLCC 470 : (2013) 3 ALT(Cri) 9 : (2013) 1 Crimes 317 : (2013) 135 DRJ 305 : (2013) 2 JT 229 : (2013) 1 LW(Cri) 413 : (2013) 2 RCR(Criminal) 951

Penal Code, 1860 (IPC) — Section 477APrevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 3(1), 7
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Supreme Court18 Jan 2013Allowed

State of Bihar and Another Vs Sunny Prakash and Others

Supreme Court Of India · (2013) 2 AD 438 : (2013) AIRSCW 766 : (2013) 98 ALR 225 : (2013) 2 AWC 1526 : (2013) 1 JLJR 289 : (2013) 1 JT 608 : (2013) 3 MLJ 110 : (2013) 1 PLJR 233 : (2013) 1 SCALE 451 : (2013) 3 SCC 561 : (2013) 3 SCC 559 : (2013) 2 SCC(L&S) 567 : (2013) 1 SCT 738

Bihar State Universities Act, 1976 — Section 11(1), 35Constitution of India, 1950 — Article 13, 162, 166, 166(3)Rules of Executive Business — Rule 10, 10(2)
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