Supreme Court07 Feb 2013Allowed
Nooruddin Ahmed and Others Vs Mohd. Ilyas
Supreme Court Of India · (2013) 197 DLT 307 : (2013) 14 SCC 757
COURT ARCHIVE
Supreme Court Of India judgments, 2013
1,277 judgments · page 58 of 64
Supreme Court06 Feb 2013Allowed
IRIS Computers Ltd. Vs Askari Infotech Pvt. Ltd. and Others
Supreme Court Of India · (2014) ALLMR(Cri) 1129 : (2014) 2 BC 253 : (2014) 1 CCR 662 : (2013) 3 KCCR 1777 : (2014) 1 RCR(Criminal) 468 : (2013) 3 SCALE 207
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 201(1), 202, 203Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court06 Feb 2013Disposed Of
State of Kerala and Others Vs President, Parent Teacher Assn. SNVUP and Others
Supreme Court Of India · (2013) 2 AD 658 : AIR 2013 SC 1254 : (2013) AIRSCW 1021 : (2013) 1 JLJR 392 : (2013) 3 JT 451 : (2013) 1 KHC 508 : (2013) 1 KLT 532 : (2013) LabIC 1637 : (2013) 2 PLJR 100 : (2013) 2 SCALE 265 : (2013) 2 SCC 705 : (2013) 2 SCC(L&S) 444 : (2013) 2 SCT 228
Supreme Court05 Feb 2013Disposed Of
Oriental Insurance Company Ltd. Vs Dyamavva and Others
Supreme Court Of India · (2013) 3 ABR 327 : (2013) 1 ACC 424 : (2013) ACJ 709 : (2013) 3 AD 505 : AIR 2013 SC 1853 : (2013) AIRSCW 1506 : (2013) 3 ALD 156 : (2013) 2 ALLMR 399 : (2013) 1 AnWR 449 : (2013) 3 AWC 2473 : (2013) 2 BomCR 508 : (2013) 2 CALLT 69 : (2013) 2 CDR 353 : (2
Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144Workmens Compensation Act, 1923 — Section 10, 10(1), 3(2), 31, 8
Supreme Court05 Feb 2013Allowed
University of Rajasthan and Another Vs Prem Lata Agarwal University of Rajasthan Vs Dr. B.K. Joshi
Supreme Court Of India · (2013) 2 AD 473 : AIR 2013 SC 1265 : (2013) AIRSCW 989 : (2013) 1 JLJR 431 : (2013) 2 JT 549 : (2013) LabIC 1718 : (2013) 2 MLJ 730 : (2013) 2 SCALE 225 : (2013) 3 SCC 705 : (2013) 1 SCC(L&S) 776 : (2013) 2 SCT 255 : (2013) 114 SLJ 302 : (2013) 1 Supreme
Constitution of India, 1950 — Article 309Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 3, 3(1), 3(2), 3(3), 4University Pension Regulations, 1990 — Regulation 2, 22, 23
Supreme Court05 Feb 2013Dismissed
Sunder @ Sundararajan Vs State by Inspector of Police
Supreme Court Of India · (2013) 3 ACR 2966 : (2013) 2 AD 405 : AIR 2013 SC 777 : (2013) AIRSCW 1058 : (2013) 2 ALD(Cri) 172 : (2013) 1 Crimes 265 : (2013) 2 JT 483 : (2013) 1 LW(Cri) 709 : (2013) 1 RCR(Criminal) 943 : (2013) 2 SCALE 204 : (2013) 3 SCC 215 : (2013) 1 Supreme 641 :
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(3), 43Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 201, 302, 364A, 366
Supreme Court05 Feb 2013Allowed
Lucknow Development Authority Vs Shyam Kapoor
Supreme Court Of India · (2013) 2 AD 450 : (2013) 4 ADJ 438 : (2013) 2 AWC 1283 : (2013) 2 BLJ 81 : (2013) 2 CDR 575 : (2013) 1 CPJ 1 : (2013) 2 JT 442 : (2013) 3 MhLj 1 : (2013) 3 MPHT 488 : (2013) 2 MPLJ 246 : (2013) 2 RCR(Civil) 352 : (2013) 2 SCALE 239 : (2013) 2 SCC 754 : (2
Constitution of India, 1950 — Article 12Consumer Protection Act, 1986 — Section 22, 22A, 27
Supreme Court05 Feb 2013Allowed
State of Jammu & Kashmir and Others Vs Sat Pal
Supreme Court Of India · AIR 2013 SC 1258 : (2013) AIRSCW 1026 : (2013) 3 ALLMR 401 : (2014) 1 JKJ 25 : (2013) 1 JLJR 454 : (2013) 2 JT 530 : (2013) LabIC 1125 : (2013) 2 PLJR 160 : (2013) 2 SCALE 256 : (2013) 11 SCC 737 : (2013) 2 SCT 250 : (2013) 114 SLJ 341 : (2013) 1 Supreme
Constitution of India, 1950 — Article 136, 142
Supreme Court04 Feb 2013Dismissed
M. Manohar Reddy and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (2013) 3 ABR 240 : (2013) 5 AD 576 : AIR 2013 SC 795 : (2013) AIRSCW 1045 : (2013) AIRSCW 4135 : (2013) 3 ALD 131 : (2013) 2 ALLMR 408 : (2013) 2 ALT 1 : (2013) 2 AWC 1296 : (2013) 2 JT 469 : (2013) LabIC 1642 : (2013) 1 LLN 331 : (2013) 2 SCALE 171 : (20
Central Vigilance Commission Act, 2003 — Section 4Constitution of India, 1950 — Article 124(4), 217, 217(1), 217(2), 219Criminal Procedure Code, 1973 (CrPC) — Section 161, 251, 299, 313, 321
Supreme Court04 Feb 2013Allowed
R. Shaji Vs State of Kerala
Supreme Court Of India · AIR 2013 SC 651 : (2013) AIRSCW 1095 : (2013) 2 ALD(Cri) 153 : (2013) ALLMR(Cri) 1469 : (2013) 1 Crimes 217 : (2013) 1 JLJR 499 : (2013) 2 JT 447 : (2013) 1 KLJ 620 : (2013) 1 KLT 493 : (2013) 2 PLJR 145 : (2013) 1 RCR(Criminal) 964 : (2013) 2 SCALE 186 :
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 207, 313Evidence Act, 1872 — Section 134, 157, 27, 3, 8Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364
Supreme Court01 Feb 2013Allowed
Rajkumar Mishra Vs Jalagaon Municipal Corporation
Supreme Court Of India · (2013) 2 ALLMR 438 : (2013) 3 BomCR 245 : (2013) 2 CGLJ 194 : (2013) 4 CHN 33 : (2013) 2 JLJR 1 : (2013) 2 JT 276 : (2013) 2 LLJ 821 : (2013) 1 LLN 346 : (2013) LLR 305 : (2013) 2 PLJR 254 : (2013) 2 SCALE 169 : (2013) 2 SCC 751 : (2013) 1 SCC(L&S) 471 :
Supreme Court01 Feb 2013Dismissed
State of U.P. and Another Vs Zila Parishad Ghaziabad and Another
Supreme Court Of India · (2013) 2 AD 229 : (2013) 4 ADJ 468 : AIR 2013 SC 1276 : (2013) AIRSCW 963 : (2013) 2 ALJ 462 : (2013) 2 AWC 1287 : (2013) 2 JT 419 : (2013) 2 RCR(Civil) 146 : (2013) 118 RD 623 : (2013) 2 SCALE 158 : (2013) 11 SCC 783 : (2013) 1 Supreme 609 : (2013) 1 WLN
Constitution of India, 1950 — Article 243G, 243N, 254Essential Commodities Act, 1955 — Section 3, 5Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 32, 33
Supreme Court01 Feb 2013Dismissed
Gita Ram and Another Vs State of H.P.
Supreme Court Of India · (2013) 3 ACR 3001 : (2013) 2 AD 317 : AIR 2013 SC 641 : (2013) AIRSCW 1077 : (2013) 1 ALD(Cri) 964 : (2013) 81 ALLCC 364 : (2013) 2 ALT(Cri) 526 : (2013) 3 BLJ 546 : (2013) 1 BomCR(Cri) 830 : (2013) 2 CGLJ 152 : (2013) 1 Crimes 247 : (2013) 2 JCC 1037 : (
Cinematograph Act, 1918 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 292, 293, 34
Supreme Court01 Feb 2013Allowed
Multani Hanifbhai Kalubhai Vs State of Gujarat and Another
Supreme Court Of India · (2013) 3 ACR 2992 : (2013) 2 AD 321 : AIR 2013 SC 644 : (2013) AIRSCW 1080 : (2013) ALLMR(Cri) 1148 : (2013) 98 ALR 306 : (2013) 3 ALT(Cri) 288 : (2013) 1 BomCR(Cri) 823 : (2013) 2 CGLJ 99 : (2013) 1 Crimes 250 : (2013) 3 EFLT 278 : (2013) 2 GLR 993 : (20
Criminal Procedure Code, 1973 (CrPC) — Section 451Gujarat Animal Preservation (Amendment) Act, 2011 — Section 6A, 6A(3), 6B(3)Gujarat Animal Preservation Act, 1954 — Section 10, 5, 5(1), 5(1A), 5(2)
Supreme Court31 Jan 2013Disposed Of
Kshiti Goswami and Others Vs Subrata Kundu and Others
Supreme Court Of India · (2013) 1 CALLT 36 : (2013) 11 SCC 618
Constitution of India, 1950 — Article 14, 16, 215
Supreme Court31 Jan 2013Allowed
Asst. Engineer, Rajasthan Dev. Corporation and Another Vs Gitam Singh
Supreme Court Of India · (2013) 2 AD 553 : (2013) 2 ALLMR 440 : (2013) 2 AWC 1977 : (2013) 3 BLJ 288 : (2013) 1 CGBCLJ 209 : (2013) 136 FLR 908 : (2013) 2 JT 231 : (2013) 2 LLJ 141 : (2013) 1 LLN 318 : (2013) LLR 225 : (2013) 5 MhLj 1 : (2013) 3 MPLJ 531 : (2013) 2 SCALE 126 : (2
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 11A, 25F, 25GUttar Pradesh Industrial Disputes Act, 1947 — Section 6N
Supreme Court31 Jan 2013Dismissed
Hiraman Vs State of Maharashtra
Supreme Court Of India · (2013) 3 ABR 772 : (2013) 2 ACR 1450 : (2013) 2 AD 623 : (2013) AIRSCW 2134 : (2013) 4 AJR 248 : (2013) 2 ALD(Cri) 74 : (2013) 2 BomCR(Cri) 270 : (2013) CriLJ 2191 : (2013) 1 Crimes 291 : (2013) 2 JT 258 : (2013) 2 RCR(Criminal) 994 : (2013) 2 SCALE 141 :
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 32(1), 32(2), 32(3), 32(4)Penal Code, 1860 (IPC) — Section 302, 307, 498A
Supreme Court31 Jan 2013Dismissed
State of Kerala Vs Joseph @ Baby
Supreme Court Of India · (2013) 1 KHC 536 : (2013) 1 KLJ 683 : (2013) 1 KLT 546 : (2013) 2 RCR(Criminal) 351
Criminal Procedure Code, 1973 (CrPC) — Section 385(2), 386Penal Code, 1860 (IPC) — Section 120B, 363, 365, 366A, 368
Supreme Court30 Jan 2013Disposed Of
Babubhai Bhimabhai Bokhiria and Another Vs State of Gujarat and Others
Supreme Court Of India · AIR 2013 SC 3648 : (2013) AIRSCW 1230 : (2013) 4 AJR 151 : (2013) 81 ALLCC 316 : (2014) 1 CCR 38 : (2013) CriLJ 1547 : (2013) 2 JCC 929 : (2013) 2 JCC 926 : (2013) 8 JT 79 : (2013) 2 RCR(Civil) 134 : (2014) 1 RCR(Criminal) 542 : (2013) 2 SCALE 42 : (2013)
Arms Act, 1959 — Section 25Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 21
Supreme Court30 Jan 2013Allowed
Hari Kishan Vs Rajasthan High Court and Others
Supreme Court Of India · (2013) 01 SC CK 0037