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Supreme Court Of India judgments, 2013

1,277 judgments · page 56 of 64

Supreme Court15 Feb 2013Dismissed

Vivek Kalra Vs State of Rajasthan

Supreme Court Of India · (2013) 2 ACR 2142 : (2013) 3 AD 24 : (2013) AIRSCW 1155 : (2013) 82 ALLCC 65 : (2013) CriLJ 1524 : (2013) 2 JCC 1152 : (2013) 3 JT 209 : (2013) 1 NCC 702 : (2013) 2 RCR(Criminal) 190 : (2013) 2 SCALE 515

Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
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Supreme Court14 Feb 2013Allowed

Surender Kaushik and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2013) 3 ACR 2590 : (2013) 2 AD 520 : AIR 2013 SC 3614 : (2013) AIRSCW 1140 : (2013) 2 AJR 822 : (2013) 2 ALJ 582 : (2013) 82 ALLCC 4 : (2013) 2 ALT(Cri) 1 : (2013) 2 CG.L.R.W. 83 : (2013) CriLJ 1570 : (2013) 3 JT 472 : (2013) 2 RCR(Criminal) 861 : (2013)

Constitution of India, 1950 — Article 20, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 406
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Supreme Court14 Feb 2013Dismissed

Rohtash Kumar Vs State of Haryana and Others

Supreme Court Of India · (2013) ACJ 1033 : (2013) 2 ACR 2103 : (2013) 2 AD 530 : (2013) CriLJ 1518 : (2013) 2 JCC 1359 : (2013) 2 JT 620 : (2013) 2 RCR(Criminal) 321 : (2013) 2 SCALE 482 : (2013) 14 SCC 290 : (2013) 2 UC 923

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 174, 175, 176, 482Penal Code, 1860 (IPC) — Section 201, 302, 307, 332, 34
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Supreme Court14 Feb 2013Dismissed

Fazal Khan Vs State of (NCT) of Delhi

Supreme Court Of India · (2014) 1 CCR 86 : (2014) 1 CCR 336 : (2013) 2 JCC 963

Criminal Procedure Code, 1973 (CrPC) — Section 233(3), 311, 313Penal Code, 1860 (IPC) — Section 302
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Supreme Court13 Feb 2013Dismissed

Rajendra Yadav Vs State of M.P. and Others

Supreme Court Of India · (2013) 2 AD 653 : (2013) 2 AWC 1104 : (2013) 1 CG.L.R.W. 233 : (2013) 1 CGBCLJ 420 : (2013) 3 CHN 164 : (2013) 116 CLT 589 : (2013) 137 FLR 239 : (2013) 1 JLJ 429 : (2013) 2 JT 627 : (2013) 3 MLJ 101 : (2013) 2 OLR 48 : (2013) 2 SCALE 416 : (2013) 3 SCC 7

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 506B
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Supreme Court13 Feb 2013Dismissed

State of Rajasthan Vs Babu Meena

Supreme Court Of India · (2013) 2 ACR 2109 : (2013) 8 AD 273 : AIR 2013 SC 2207 : (2013) 2 ALD(Cri) 100 : (2013) CriLJ 1634 : (2013) 2 JT 617 : (2013) 2 NCC 73 : (2013) 2 RCR(Criminal) 331 : (2013) 2 SCALE 479 : (2013) 4 SCC 206 : (2013) 2 UC 811

Penal Code, 1860 (IPC) — Section 323, 363, 366, 376
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Supreme Court13 Feb 2013Allowed

Life Convict Bengal @ Khoka @ Prasanta Sen Vs B.K. Srivastava and Others

Supreme Court Of India · (2013) 3 ACR 2886 : (2013) 2 AD 509 : AIR 2013 SC 1163 : (2013) AIRSCW 1006 : (2013) AIRSCW 2161 : (2013) 81 ALLCC 969 : (2013) 3 CALLT 11 : (2013) CriLJ 1446 : (2013) 2 JLJR 54 : (2013) 3 JT 20 : (2013) 2 MPHT 470 : (2013) 2 PLJR 135 : (2013) 1 RCR(Crimi

Constitution of India, 1950 — Article 161, 32Criminal Procedure Code, 1973 (CrPC) — Section 401, 428, 432Penal Code, 1860 (IPC) — Section 302, 34, 57
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Supreme Court13 Feb 2013Allowed

Vijoy Kumar Pandey Vs Arvind Kumar Rai and Others

Supreme Court Of India · (2013) 3 AD 184 : AIR 2013 SC 2202 : (2013) AIRSCW 1278 : (2013) 2 ALLMR 470 : (2013) 3 CHN 1 : (2013) 137 FLR 242 : (2013) 3 JT 437 : (2013) LabIC 1728 : (2013) 2 SCALE 341 : (2013) 11 SCC 611 : (2013) 2 SCT 220 : (2013) 2 SLJ 124 : (2013) 2 WBLR 689

Constitution of India, 1950 — Article 226
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Supreme Court13 Feb 2013Dismissed

Telestar Travels Pvt. Ltd. and Others Vs Special Director of Enforcement

Supreme Court Of India · (2013) 2 ABR 988 : (2013) 3 AD 89 : (2013) 3 ALD 72 : (2013) 3 AWC 2366 : (2013) 178 CompCas 321 : (2013) 4 CompLJ 228 : (2013) 289 ELT 3 : (2013) 3 JT 157 : (2013) 2 RCR(Criminal) 3 : (2013) 2 SCALE 519 : (2013) 9 SCC 549 : (2013) 118 SCL 361

Evidence Act, 1872 — Section 139Foreign Exchange Regulation Act, 1973 — Section 14, 30, 37, 51, 8Imports and Exports (Control) Act, 1947 — Section 3(2)
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Supreme Court13 Feb 2013Allowed

Aslam Vs State of Uttar Pradesh

Supreme Court Of India · (2014) 2 ALJ 750 : (2013) ALLMR(Cri) 1894 : (2014) CriLJ 1576 : (2013) 3 RCR(Criminal) 631

Penal Code, 1860 (IPC) — Section 34, 376
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Supreme Court13 Feb 2013Dismissed

Suresh Kumar Bhikamchand Jain Vs State of Maharashtra and Another

Supreme Court Of India · (2013) 2 ABR 1166 : (2013) 4 AD 317 : (2013) AIRSCW 1271 : (2013) 4 AJR 156 : (2013) 82 ALLCC 35 : (2013) CriLJ 1625 : (2013) 8 JT 70 : (2013) 1 LW(Cri) 387 : (2013) 2 MPHT 353 : (2013) 2 RCR(Criminal) 170 : (2013) 2 SCALE 425 : (2013) 3 SCC 77 : (2013) 1

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309, 309(2)Penal Code, 1860 (IPC) — Section 109, 120B, 177, 34, 376Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court13 Feb 2013Dismissed

Prithi Pal Singh and Another Vs Amrik Singh and Others

Supreme Court Of India · (2014) 1 MhLj 610 : (2014) 1 MPLJ 242 : (2014) 1 RCR(Civil) 327 : (2013) 2 SCALE 629 : (2013) 9 SCC 576

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Punjab Pre-emption Act, 1913 — Section 15, 15(1)Punjab Security of Land Tenures Act, 1953 — Section 17A
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Supreme Court12 Feb 2013Dismissed

Pankaj Garg Vs Meenu Garg and Another

Supreme Court Of India · (2013) 2 BomCR(Cri) 216 : (2013) 2 Crimes 89 : (2013) 2 JT 626 : (2013) 2 RCR(Criminal) 544 : (2013) 3 SCC 246

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
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Supreme Court12 Feb 2013Allowed

Bhimandas Ambwani (D) thr. L.Rs. Vs Delhi Power Company Limited

Supreme Court Of India · (2013) 3 AD 67 : (2013) AIRSCW 3678 : (2013) 5 ALD 84 : (2013) 2 ALLMR 485 : (2013) ALT(Rev) 135 : (2013) 2 AWC 1795 : (2013) 3 CDR 585 : (2013) 135 DRJ 1 : (2013) 2 JT 631 : (2013) 2 MLJ 721 : (2013) 2 RCR(Civil) 495 : (2013) 2 SCALE 500 : (2013) 14 SCC

Constitution of India, 1950 — Article 19, 21, 300A, 31ALand Acquisition Act, 1894 — Section 18, 4, 6
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Supreme Court12 Feb 2013Disposed Of

Nasib Kaur and Others Vs Col. Surat Singh (Deceased) through L.Rs. and Others

Supreme Court Of India · (2013) 2 AD 538 : (2013) AIRSCW 1299 : (2013) 3 ALD 25 : (2013) 97 ALR 722 : (2013) 2 AWC 1098 : (2013) 3 BLJ 457 : (2013) 2 CDR 549 : (2013) 3 CTC 550 : (2013) 3 JT 37 : (2013) 5 MhLj 24 : (2013) 3 MLJ 104 : (2013) 3 MPLJ 520 : (2013) 2 RCR(Civil) 423 :

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136
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Supreme Court12 Feb 2013Dismissed

The Rajasthan State Industrial Development and Investment Corporation and Another Vs Diamond and Gem Development Corporation Ltd. and Another

Supreme Court Of India · (2013) 3 AD 73 : AIR 2013 SC 1241 : (2013) AIRSCW 1244 : (2013) ALT(Rev) 258 : (2013) 3 JT 417 : (2013) 3 JT 409 : (2013) 2 MLJ 756 : (2013) 120 RD 144 : (2013) 2 SCALE 452 : (2013) 5 SCC 470

Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 2(1)Rajasthan Land Acquisition Act, 1953 — Section 4(1), 6
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Supreme Court12 Feb 2013Allowed

The Rajasthan State Industrial Development and Investment Corporation Vs Subhash Sindhi Cooperative Housing Society Jaipur and Others

Supreme Court Of India · (2013) 3 AD 29 : AIR 2013 SC 1226 : (2013) AIRSCW 1174 : (2013) ALT(Rev) 117 : (2013) 4 AWC 4110 : (2013) 3 BLJ 321 : (2013) 2 CDR 465 : (2013) 3 JT 1 : (2013) 5 MhLj 61 : (2013) 3 MPLJ 591 : (2013) 2 SCALE 434 : (2013) 5 SCC 427 : (2013) 2 Supreme 345

Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 3(22)Land Acquisition Act, 1894 — Section 48
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