Supreme Court07 Jan 2013Allowed

Parbin Ali and Another Vs State of Assam

Supreme Court Of India · (2013) 1 ACR 652 : AIR 2013 SC 542 : (2013) AIRSCW 4944 : (2013) 81 ALLCC 382 : (2013) 3 ALT(Cri) 440 : (2013) 1 Crimes 152 : (2013) 1 JCC 560 : (2013) 1 JT 383 : (2013) 1 KCCR 777 : (2013) MLJ(Cri) 689 : (2013) 2 RCR(Criminal) 333 : (2013) 1 SCALE 113 :

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court07 Jan 2013Dismissed

Haryana Power Generation Corporation Limited and Others Vs Harkesh Chand and Others

Supreme Court Of India · (2013) 1 AD 417 : AIR 2013 SC 403 : (2013) AIRSCW 347 : (2013) 2 ALD 113 : (2013) 1 ALLMR 938 : (2013) 2 AWC 1917 : (2013) 136 FLR 666 : (2013) 1 JT 327 : (2013) LabIC 874 : (2013) 1 LLJ 716 : (2013) 2 LLN 43 : (2013) 2 MLJ 77 : (2013) 1 SCALE 127 : (2013

Apprentices Act, 1961 — Section 18, 2, 20, 22, 22(2)Electricity (Supply) Act, 1948 — Section 79
Supreme Court07 Jan 2013Disposed Of

Hema Vs State, thr. Inspector of Police, Madras

Supreme Court Of India · (2013) 1 ACR 670 : (2013) 1 AD 405 : AIR 2013 SC 1000 : (2013) AIRSCW 558 : (2013) AIRSCW 4842 : (2013) 1 ALD(Cri) 582 : (2013) 81 ALLCC 1 : (2013) CriLJ 1011 : (2013) 1 Crimes 254 : (2013) 1 JT 338 : (2013) 1 RCR(Criminal) 869 : (2013) 1 SCALE 242 : (201

Constitution of India, 1950 — Article 136, 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Delhi Police Special Establishment Act, 1946 — Section 3, 3(1), 3(2), 3(3), 5
Supreme Court04 Jan 2013Dismissed

Mookkiah and Another Vs State rep. by the Inspector of Police, Tamil Nadu

Supreme Court Of India · (2013) 1 ACR 845 : AIR 2013 SC 321 : (2013) AIRSCW 339 : (2013) 80 ALLCC 967 : (2013) 1 Crimes 8 : (2013) 1 JT 626 : (2013) 1 MLJ(Cri) 361 : (2013) 1 SCALE 95 : (2013) 2 SCC 89 : (2013) 1 Supreme 88 : (2013) 1 UC 126

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court04 Jan 2013Dismissed

Ashabai and Another Vs State of Maharashtra

Supreme Court Of India · (2013) 2 ABR 321 : (2013) 1 ACR 853 : AIR 2013 SC 341 : (2013) AIRSCW 333 : (2013) 1 ALD(Cri) 814 : (2013) 80 ALLCC 923 : (2013) 1 BomCR(Cri) 837 : (2013) 1 Crimes 15 : (2013) 1 DMC 208 : (2012) 1 JCC 22 : (2013) 1 JCC 722 : (2013) 1 JLJR 426 : (2013) 1 J

Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 34, 498A
Supreme Court04 Jan 2013Dismissed

Cine Exhibition Pvt. Ltd. Vs Collector, District Gwalior and Others Collector, District Gwalior and Another Vs Cine Exhibition Pvt. Ltd. and Another

Supreme Court Of India · (2013) 3 AD 431 : AIR 2013 SC 3669 : (2013) AIRSCW 3790 : (2013) AIRSCW 4859 : (2013) 3 AJR 751 : (2013) 96 ALR 846 : (2013) 1 AWC 784 : (2013) 3 BLJ 452 : (2013) 2 CHN 105 : (2013) 1 JLJ 243 : (2013) 4 LW 846 : (2013) 3 MhLj 13 : (2013) 2 MPLJ 241 : (201

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Madhya Pradesh Town Improvement Trust Act, 1960 — Section 46, 52, 52(1)Supreme Court Rules, 1966 — Order 18 Rule 5, Order 40 Rule 3, 40
Supreme Court04 Jan 2013Allowed

Extra Judicial Execution Victim Families Association (EEVFAM) and Another Vs Union of India (UOI) and Another

Supreme Court Of India · (2013) 2 ABR 795 : (2013) 1 ACR 826 : (2013) 3 AD 102 : AIR 2013 SC 818 : (2013) AIRSCW 590 : (2013) 81 ALLCC 353 : (2013) CriLJ 1084 : (2013) 1 JT 499 : (2013) 1 MLJ(Cri) 388 : (2013) 1 SCALE 105 : (2013) 2 SCC 493 : (2013) 1 Supreme 120

Armed Forces (Special Powers) Act, 1958 — Section 4Constitution of India, 1950 — Article 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 146
Supreme Court03 Jan 2013Disposed Of

Md. Faizan Ahmad @ Kalu Vs The State of Bihar

Supreme Court Of India · (2013) 1 ACR 860 : (2013) 1 AD 269 : (2013) AIRSCW 1286 : (2013) 2 ALD(Cri) 103 : (2013) 80 ALLCC 963 : (2013) ALLMR(Cri) 708 : (2013) 2 BomCR(Cri) 256 : (2013) CriLJ 1631 : (2013) 1 Crimes 21 : (2013) 1 JLJR 269 : (2013) 1 JT 233 : (2013) 1 PLJR 301 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 149, 364A, 368
Supreme Court03 Jan 2013Allowed

Manager, National Insurance Company Ltd. Vs Saju P. Paul and Another

Supreme Court Of India · (2013) 1 ACC 46 : (2013) ACJ 554 : (2013) 3 AD 604 : AIR 2013 SC 1064 : (2013) AIRSCW 609 : (2013) 2 ALD 95 : (2013) 96 ALR 682 : (2013) 1 AnWR 411 : (2013) 1 AWC 799 : (2013) 2 BLJ 124 : (2013) 3 BomCR 269 : (2013) 1 CDR 254 : (2013) 1 CG.L.R.W. 514 : (2

Constitution of India, 1950 — Article 142Motor Vehicles (Amendment) Act, 1994 — Section 147, 46Motor Vehicles Act, 1939 — Section 95, 95(1)
Supreme Court03 Jan 2013Dismissed

N. Kannapan Vs State (Union Territory) Andaman and Nicobar Islands

Supreme Court Of India · (2013) 1 ACR 840 : (2013) 1 AD 625 : AIR 2013 SC 336 : (2013) AIRSCW 328 : (2013) 81 ALLCC 38 : (2013) 3 ALT(Cri) 77 : (2013) 1 JCC 502 : (2013) 1 NCC 420 : (2013) 2 RCR(Criminal) 193 : (2013) 1 SCALE 45 : (2013) 2 SCC 177 : (2013) 1 UC 107

Criminal Procedure Code, 1973 (CrPC) — Section 164
Supreme Court03 Jan 2013Allowed

Vajresh Venkatray Anvekar Vs State of Karnataka

Supreme Court Of India · (2013) 1 ACR 714 : (2013) 1 AD 274 : AIR 2013 SC 329 : (2013) AIRSCW 2569 : (2013) AIRSCW 320 : (2013) 1 AKR 701 : (2013) 1 ALD(Cri) 977 : (2013) 81 ALLCC 24 : (2013) 2 ALT(Cri) 501 : (2013) 2 BomCR(Cri) 126 : (2013) 1 Crimes 1 : (2013) 1 CTC 614 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4, 6Evidence Act, 1872 — Section 113A
Supreme Court03 Jan 2013Dismissed

Ghulam Nabi Dar and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · (2013) 1 AD 377 : AIR 2013 SC 2950 : (2013) AIRSCW 4720 : (2013) AIRSCW 468 : (2014) 1 JKJ 1 : (2013) 1 JT 266 : (2013) 2 MLJ 712 : (2013) 1 SCALE 77 : (2013) 3 SCC 353 : (2013) 1 Supreme 69

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 23Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3
Supreme Court02 Jan 2013Disposed Of

State of Gujarat and Another Vs Hon''ble Mr. Justice R.A. Mehta (Retd.) and Others

Supreme Court Of India · (2013) 1 AD 325 : AIR 2013 SC 693 : (2013) AIRSCW 671 : (2013) 1 ALLMR 959 : (2013) 1 CGBCLJ 1 : (2013) 1 JLJR 323 : (2013) 1 JT 276 : (2013) 1 MLJ 362 : (2013) 1 PLJR 241 : (2013) 1 RCR(Civil) 610 : (2013) 1 SCALE 7 : (2013) 3 SCC 1 : (2013) 1 SCC(L&S) 4

Bihar Lokayukta Act, 1973 — Section 18Constitution of India, 1950 — Article 74, 77, 123, 124(2), 141, 154, 154(1), 161, 162, 163, 163(1), 166(3), 213, 243(g)Consumer Protection Act, 1986 — Section 16