Supreme Court11 Jan 2013Dismissed

Raju @ Rajendra and Another Vs State of Rajasthan

Supreme Court Of India · (2013) 1 ACR 836 : (2013) 81 ALLCC 430 : (2013) CriLJ 1248 : (2013) 1 Crimes 158 : (2013) 1 JT 552 : (2013) 1 KCCR 609 : (2013) 2 RCR(Criminal) 131 : (2013) 1 SCALE 303 : (2013) 2 SCC 233 : (2013) 1 UC 493

Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149
Supreme Court11 Jan 2013Partly Allowed

Ram Vishambhar and Others Vs State of U.P. Through Home Secretary

Supreme Court Of India · (2013) 1 ACR 707 : (2013) AIRSCW 628 : (2013) AIRSCW 4570 : (2013) 2 ALJ 90 : (2013) 81 ALLCC 424 : (2013) CriLJ 1131 : (2013) 1 Crimes 143 : (2013) 1 JT 507 : (2013) 2 RCR(Criminal) 562 : (2013) 1 SCALE 309 : (2013) 2 SCC 71 : (2013) 4 Supreme 634 : (201

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302
Supreme Court11 Jan 2013Disposed Of

Ravinder Singh Vs Sukhbir Singh and Others

Supreme Court Of India · (2013) 1 ACR 699 : (2013) 1 AD 549 : AIR 2013 SC 1048 : (2013) AIRSCW 634 : (2013) 1 AKR 793 : (2013) 1 ALD(Cri) 715 : (2013) 80 ALLCC 950 : (2013) 3 ALT(Cri) 98 : (2013) 2 BomCR(Cri) 22 : (2013) CriLJ 1123 : (2013) 1 Crimes 125 : (2013) 1 JLJR 416 : (201

Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 169, 173, 403Penal Code, 1860 (IPC) — Section 323, 34, 379, 427, 429Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Supreme Court10 Jan 2013Disposed Of

Vinay Kanodia Vs J.P. Singh and Others

Supreme Court Of India · (2013) AIRSCW 4449 : (2013) 1 Crimes 300 : (2013) 3 JT 263 : (2013) 1 SCALE 560 : (2013) 2 SCC 582 : (2013) 5 Supreme 615

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 34, 348, 365
Supreme Court10 Jan 2013Disposed Of

Chinnam Kameswara Rao and Others Vs State of A.P. Rep. by Home Secretary

Supreme Court Of India · (2013) 2 ACR 1478 : (2013) 2 AD 248 : AIR 2013 SC 3602 : (2013) AIRSCW 1236 : (2013) 1 ALD(Cri) 763 : (2013) 81 ALLCC 330 : (2013) 3 ALT(Cri) 446 : (2013) CriLJ 1540 : (2013) 2 JT 398 : (2013) 3 RCR(Criminal) 245 : (2013) 1 SCALE 643 : (2013) 12 SCC 689

Criminal Procedure Code, 1973 (CrPC) — Section 386, 464, 465Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court10 Jan 2013Allowed

Arun Bhandari Vs State of U.P. and Others

Supreme Court Of India · (2013) 1 ACR 658 : (2013) 1 AD 560 : (2013) AIRSCW 569 : (2013) 1 ALD(Cri) 726 : (2013) 2 ALJ 80 : (2013) 80 ALLCC 929 : (2013) CriLJ 1020 : (2013) 1 Crimes 113 : (2013) 1 JLJR 464 : (2013) 1 JT 467 : (2013) 4 LW 256 : (2013) 2 LW(Cri) 261 : (2013) 1 MLJ(

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 482Penal Code, 1860 (IPC) — Section 406, 415, 420, 468, 479
Supreme Court10 Jan 2013Allowed

Suresh Hingorani Vs State of Haryana

Supreme Court Of India · (2013) AIRSCW 1526 : (2013) 3 CALLT 79 : (2013) 1 Crimes 149 : (2013) 8 JT 66 : (2013) 1 RCR(Criminal) 996 : (2013) 1 SCALE 225 : (2013) 9 SCC 454 : (2013) 1 UC 474

Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
Supreme Court09 Jan 2013Dismissed

C.N. Paramsivam and Another Vs Sunrise Plaza Tr. Partner and Others

Supreme Court Of India · (2013) 3 AD 12 : AIR 2013 SC 2941 : (2013) AIRSCW 1036 : (2013) 2 AKR 241 : (2013) 3 ALD 165 : (2013) 4 ALLMR 455 : (2013) 97 ALR 218 : (2013) 2 AWC 1825 : (2013) 1 BC 757 : (2013) 2 CHN 82 : (2013) 113 CLA 358 : (2013) 177 CompCas 484 : (2013) 3 CompLJ 1

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86Income Tax Rules, 1962 — Rule 57, 58, 61, 86, 87Osmania University Act, 1959 — Section 38(1)
Supreme Court09 Jan 2013Dismissed

State Represented by Inspector of Police, Chennai Vs N.S. Gnaneswaran

Supreme Court Of India · (2013) 5 AD 649 : AIR 2013 SC 3673 : (2013) 2 BomCR(Cri) 58 : (2013) CriLJ 3619 : (2013) 1 MLJ(Cri) 294 : (2013) 2 RCR(Criminal) 283 : (2013) 1 SCALE 415 : (2013) 3 SCC 594 : (2013) 1 SCC(L&S) 688

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 153, 154, 154(1), 154(2), 155Delhi Police Special Establishment Act, 1946 — Section 3
Supreme Court09 Jan 2013Dismissed

Kavi Raj and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · (2013) 1 AD 581 : AIR 2013 SC 767 : (2013) AIRSCW 660 : (2014) 1 JKJ 12 : (2013) 1 JLJR 405 : (2013) 1 JT 526 : (2013) LabIC 1160 : (2013) 1 LLN 383 : (2013) 2 PLJR 11 : (2013) 1 SCALE 197 : (2013) 3 SCC 526 : (2013) 1 SCC(L&S) 701 : (2013) 1 SCT 730 : (2

Constitution of India, 1950 — Article 14, 141
Supreme Court09 Jan 2013Dismissed

Udai Shankar Awasthi Vs State of U.P. and Another

Supreme Court Of India · (2013) 1 ACR 689 : (2013) 1 AD 537 : (2013) 3 BLJ 28 : (2013) 1 Crimes 231 : (2013) 1 JCC 711 : (2013) 1 JLJR 235 : (2013) 1 JT 539 : (2013) 1 MLJ(Cri) 462 : (2013) 1 NCC 549 : (2013) 1 PLJR 223 : (2013) 2 RCR(Criminal) 503 : (2013) 1 SCALE 212 : (2013) 2

Arbitration and Conciliation Act, 1996 — Section 11, 34Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 468, 469, 472Limitation Act, 1963 — Article 68, 69, 91, 22, 23
Supreme Court09 Jan 2013Dismissed

Navdeep Singh Vs State of Haryana

Supreme Court Of India · (2013) 1 BomCR(Cri) 615 : (2013) 1 Crimes 213 : (2013) 3 RCR(Criminal) 929 : (2013) 2 SCC 584

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
Supreme Court09 Jan 2013Dismissed

A. Srimannarayana Vs Dasari Santakumari and Another

Supreme Court Of India · (2013) 5 AD 701 : (2014) 2 ALLMR 412 : (2013) 2 AWC 1523 : (2013) 2 BomCR 62 : (2013) 1 CPJ 6 : (2013) 9 JT 135 : (2013) 2 RCR(Civil) 305 : (2013) 1 SCALE 606 : (2013) 9 SCC 496 : (2014) 1 SCC(L&S) 729 : (2013) 2 WLN 57

Penal Code, 1860 (IPC) — Section 304A
Supreme Court09 Jan 2013Dismissed

Board of Trustees of Port of Kandla Vs Hargovind Jasraj and Another

Supreme Court Of India · (2013) 2 AD 394 : (2013) 2 CHN 43 : (2013) 2 JT 312 : (2013) 2 LW 578 : (2013) 2 RCR(Civil) 451 : (2013) 1 RCR(Rent) 362 : (2013) 1 SCALE 630 : (2013) 3 SCC 182

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 57, 58
Supreme Court09 Jan 2013Allowed

Ashok Kumar Sharma Vs State of Rajasthan

Supreme Court Of India · (2013) 1 ACR 833 : (2013) 3 AD 616 : (2013) 1 BomCR(Cri) 593 : (2013) 3 JCC 133 : (2013) 1 JLJR 301 : (2013) 1 LW(Cri) 407 : (2013) 1 MLJ(Cri) 622 : (2013) 1 NCC 515 : (2013) 1 PLJR 308 : (2013) 2 RCR(Criminal) 1 : (2013) 1 RLW 676 : (2013) 1 SCALE 193 :

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 8