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Supreme Court Of India judgments, 2013

1,277 judgments · page 46 of 64

Supreme Court11 Apr 2013Dismissed

Shabir Ahmed Teli Vs State of Jammu and Kashmir

Supreme Court Of India · (2013) 5 AD 14 : (2013) AIRSCW 4867 : (2013) 2 ALT(Cri) 325 : (2013) 2 Crimes 228 : (2014) 2 JKJ 19 : (2013) 8 JT 541 : (2013) 5 SCALE 503 : (2013) 4 SCC 498

Arms Act, 1959 — Section 25, 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 170(8), 374Ranbir Penal Code, 1989 — Section 109, 161, 164, 201, 302
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Supreme Court11 Apr 2013Allowed

Ram Pal @ Bunda Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1990 : (2013) 3 AJR 558 : (2013) ALLMR(Cri) 2670 : (2013) CriLJ 3169 : (2013) 3 JCC 1796 : (2013) 3 JLJR 135 : (2013) 2 RCR(Criminal) 879 : (2013) 5 SCALE 754

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
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Supreme Court10 Apr 2013Allowed

Swaroop Singh Vs State of M.P.

Supreme Court Of India · (2013) 2 ACR 1985 : AIR 2013 SC 2912 : (2013) 3 AJR 826 : (2013) 2 ALD(Cri) 788 : (2013) CriLJ 3106 : (2013) 3 JCC 1601 : (2013) 3 JLJ 321 : (2013) 2 JLJR 411 : (2013) 10 JT 392 : (2013) 3 PLJR 62 : (2013) 2 RCR(Criminal) 926 : (2013) 5 SCALE 738 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 506
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Supreme Court10 Apr 2013Allowed

V.K. Surendra Vs V.K. Thimmaiah and Others

Supreme Court Of India · (2013) 4 AD 562 : (2013) AIRSCW 3444 : (2013) 3 AKR 255 : (2013) 4 ALD 166 : (2013) 98 ALR 300 : (2013) 3 ALT 59 : (2013) 3 AWC 3159 : (2013) 3 CDR 767 : (2013) 8 JT 424 : (2014) 2 MhLj 1 : (2014) MPLJ 539 : (2013) 171 PLR 702 : (2013) 3 RCR(Civil) 64 : (

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
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Supreme Court10 Apr 2013Allowed

Aarushi Dhasmana Vs Union of India and Others

Supreme Court Of India · (2013) 6 ABR 256 : (2013) 5 AD 325 : (2013) AIRSCW 3653 : (2013) 4 AJR 645 : (2013) 3 AKR 311 : (2013) 4 JT 498 : (2013) 3 LW 273 : (2013) 2 OLR 411 : (2013) 2 RCR(Civil) 674 : (2013) 5 SCALE 536 : (2013) 9 SCC 475

Constitution of India, 1950 — Article 21
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Supreme Court10 Apr 2013Dismissed

Kailash @ Tanti Banjara Vs State of Madhya Pradesh

Supreme Court Of India · (2013) 2 ACR 2240 : (2013) 4 AJR 650 : (2013) 2 ALT(Cri) 493 : (2013) CriLJ 3646 : (2013) 3 JLJ 44 : (2013) 3 JLJR 24 : (2013) 8 JT 548 : (2014) 2 MPJR 71 : (2013) 3 PLJR 176 : (2013) 2 RCR(Criminal) 876 : (2013) 6 SCALE 1 : (2013) 14 SCC 340

Penal Code, 1860 (IPC) — Section 376, 506B
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Supreme Court10 Apr 2013Allowed

Venkataraja and Others Vs Vidyane Doureradjaperumal (D) Thr. L.Rs. and Others

Supreme Court Of India · (2013) 4 AD 596 : (2013) 3 AKR 149 : (2013) 4 ALD 121 : (2013) 3 ALLMR 899 : (2013) 98 ALR 673 : (2013) 3 ALT 46 : (2013) 3 ALT 49 : (2013) 3 AWC 2213 : (2013) 3 CDR 783 : (2013) 3 CTC 440 : (2013) 2 JLJR 388 : (2013) 4 JT 505 : (2013) 4 MLJ 700 : (2013)

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 34
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Supreme Court10 Apr 2013Dismissed

S. Kesari Hanuman Goud Vs Anjum Jehan and Others

Supreme Court Of India · (2013) 4 AD 609 : (2013) AIRSCW 3561 : (2013) 4 AJR 431 : (2013) 3 AKR 262 : (2013) 4 ALD 150 : (2013) 3 ALLMR 916 : (2013) 98 ALR 241 : (2013) 3 ALT 52 : (2013) 3 CDR 807 : (2013) 2 JLJR 359 : (2013) 8 JT 200 : (2013) 3 PLJR 19 : (2014) 2 RCR(Civil) 52 :

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 31, Order 8 Rule 9, 96Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
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Supreme Court09 Apr 2013Dismissed

Rajasthan State Road Transport Corporation and Another Vs Satya Prakash

Supreme Court Of India · (2014) 2 AD 230 : (2013) AIRSCW 3611 : (2013) 5 ALD 88 : (2013) 137 FLR 1035 : (2013) 3 JLJR 585 : (2013) 7 JT 121 : (2013) LabIC 2875 : (2013) LLR 787 : (2014) 2 MhLj 138 : (2014) MPLJ 530 : (2013) 4 PLJR 93 : (2013) 6 SCALE 654 : (2013) 9 SCC 232 : (201

Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(2), 33A
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Supreme Court09 Apr 2013Dismissed

Lillu @ Rajesh and Another Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1832 : AIR 2013 SC 1784 : (2013) ALLMR(Cri) 1866 : (2013) 2 ALT(Cri) 488 : (2013) 3 BomCR(Cri) 28 : (2013) CriLJ 2446 : (2013) 2 JLJR 381 : (2013) 10 JT 439 : (2013) 2 KLJ 762 : (2013) 2 KLT 868 : (2013) 3 PLJR 32 : (2013) 2 RCR(Criminal) 679

Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2), 506
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Supreme Court09 Apr 2013Disposed Of

Manoj H. Mishra Vs Union of India and Others

Supreme Court Of India · (2013) 4 AD 617 : AIR 2013 SC 2809 : (2013) 3 AWC 2965 : (2013) 2 CGBCLJ 205 : (2013) 137 FLR 911 : (2013) 4 JT 513 : (2013) LabIC 2906 : (2013) 3 LLJ 289 : (2013) 5 SCALE 618 : (2013) 6 SCC 313 : (2013) 2 SCC(L&S) 507 : (2013) 3 SCT 41 : (2013) 2 SLJ 292

Constitution of India, 1950 — Article 129, 136, 215, 226, 323AContempt of Courts Act, 1971 — Section 2
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Supreme Court09 Apr 2013Dismissed

Sarva U.P. Gramin Bank and Others Vs Manoj Kumar Chak Vidur Gramin Bank and Others Vs Paramjeet Singh and Others

Supreme Court Of India · (2013) 5 AD 253 : AIR 2013 SC 2473 : (2013) 3 AJR 781 : (2013) 4 ALJ 279 : (2013) 4 ALLMR 415 : (2013) 3 AWC 2760 : (2013) 137 FLR 984 : (2013) 4 JT 549 : (2013) LabIC 2465 : (2013) 5 SCALE 486 : (2013) 6 SCC 287 : (2013) 2 SCC(L&S) 481 : (2013) 3 SCT 177

Constitution of India, 1950 — Article 14, 16Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 2Regional Rural Banks Act, 1976 — Section 17, 24, 29, 29(2)
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Supreme Court09 Apr 2013Dismissed

Rushi Guman Singh Vs State of Orissa and Others

Supreme Court Of India · (2013) 5 AD 173 : (2013) 116 CLT 439 : (2013) 137 FLR 753 : (2013) 6 JT 394 : (2013) 5 SCALE 480 : (2013) 11 SCC 266 : (2013) 3 SCT 50

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10, 10(3), 10(3), 10(4), 10(4)Constitution of India, 1950 — Article 14, 16, 19(1)Orissa Civil Services (Classification, Control and Appeal
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Supreme Court09 Apr 2013Dismissed

Sunil Kundu and Another Vs State of Jharkhand

Supreme Court Of India · (2013) 2 ACR 1202 : (2013) 4 AD 573 : (2013) AIRSCW 2278 : (2013) 2 AJR 750 : (2013) 2 ALD(Cri) 217 : (2013) 2 ALT(Cri) 336 : (2013) 3 CGLJ 583 : (2013) CriLJ 2339 : (2013) 2 Crimes 220 : (2013) 3 JLJR 28 : (2013) 6 JT 599 : (2013) 4 RCR(Criminal) 147 : (

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court08 Apr 2013Allowed

Mohinder Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1187 : (2013) 4 AD 439 : (2013) 2 ALT(Cri) 331 : (2013) 2 BomCR(Cri) 617 : (2013) 2 CGBCLJ 233 : (2013) 3 CGLJ 274 : (2013) CriLJ 3662 : (2013) 2 Crimes 206 : (2013) 10 JT 450 : (2013) 2 RCR(Criminal) 594 : (2013) 5 SCALE 463 : (2013) 2 UC 10

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 54, 57
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Supreme Court08 Apr 2013Dismissed

Amitbhai Anilchandra Shah Vs The Central Bureau of Investigation and Another

Supreme Court Of India · (2013) 3 ABR 1116 : (2013) 4 AD 449 : AIR 2013 SC 3794 : (2013) AIRSCW 2353 : (2013) 4 AJR 256 : (2013) 2 BomCR(Cri) 593 : (2013) CriLJ 2313 : (2013) 2 Crimes 171 : (2013) 2 JLJR 477 : (2013) 4 JT 333 : (2013) 2 KLJ 667 : (2013) 2 OLR 269 : (2013) 2 PLJR

Constitution of India, 1950 — Article 14, 19, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 120B
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Supreme Court08 Apr 2013Allowed

Mahadeo (D) through L.Rs. and Others Vs State of U.P. and Others

Supreme Court Of India · (2013) 5 AD 123 : AIR 2013 SC 1628 : (2013) AIRSCW 2239 : (2013) 4 ALD 51 : (2013) 3 ALJ 535 : (2013) ALT(Rev) 215 : (2013) 3 AWC 2787 : (2013) 3 CDR 773 : (2013) 2 CGBCLJ 223 : (2013) 3 JLJR 37 : (2013) 8 JT 430 : (2013) 4 KarLJ 97 : (2013) 4 MLJ 602 : (

Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
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