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Supreme Court Of India judgments, 2013

1,277 judgments · page 44 of 64

Supreme Court18 Apr 2013Dismissed

S. Malla Reddy Vs Future Builders Co-operative Housing Society and Others

Supreme Court Of India · (2013) 5 AD 270 : AIR 2013 SC 3693 : (2013) AIRSCW 2405 : (2013) 4 AJR 289 : (2013) 4 ALD 40 : (2013) 4 ALD 49 : (2013) 3 ALLMR 922 : (2013) 4 AWC 3845 : (2013) 3 CTC 343 : (2013) 2 JLJR 394 : (2013) 3 LW 262 : (2014) 1 MhLj 771 : (2014) 1 MPLJ 318 : (201

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 5, Order 8 Rule 1, Order 8 Rule 9Constitution of India, 1950 — Article 227
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Supreme Court18 Apr 2013Disposed Of

Samaj Parivartana Samudaya and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 2013 SC 3217 : (2013) 3 EFLT 885 : (2013) 6 JT 425 : (2013) 6 SCALE 90 : (2013) 8 SCC 154

Constitution of India, 1950 — Article 14, 142, 21, 32, 48AEnvironment (Protection) Act, 1986 — Section 3(2), 3(3)Karnataka (Prevention of Illegal Mining, Transportation and Storage of Minerals) Rules, 2011 — Rule 2<
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Supreme Court18 Apr 2013Dismissed

Hansa V. Gandhi Vs Deep Shankar Roy and Others

Supreme Court Of India · (2013) 3 ABR 1413 : (2013) 5 AD 369 : AIR 2013 SC 2873 : (2013) AIRSCW 2560 : (2013) 3 ALLMR 947 : (2013) 4 BomCR 123 : (2013) 116 CLT 457 : (2013) 3 JLJR 221 : (2013) 8 JT 410 : (2013) 3 PLJR 339 : (2013) 6 SCALE 163 : (2013) 12 SCC 776

Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 4(1)
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Supreme Court18 Apr 2013Dismissed

Sasi Vs State of Kerala

Supreme Court Of India · (2013) ALLMR(Cri) 2957 : (2013) 2 JLJR 476 : (2013) 3 PLJR 121

Kerala Forest Act, 1961 — Section 27(1)
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Supreme Court17 Apr 2013Allowed

Britannia Industries Limited Vs Punjab National Bank and Others

Supreme Court Of India · (2014) 2 AD 132 : (2013) 100 ALR 839 : (2013) 4 ALT 9 : (2013) 3 AWC 2581 : (2013) 2 BC 545 : (2013) 116 CLT 453 : (2013) 9 JT 102 : (2014) 2 MhLj 515 : (2014) 2 MPLJ 14 : (2013) 120 RD 776 : (2013) 6 SCALE 5 : (2013) 10 SCC 642 : (2013) 3 WLN 23

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Negotiable Instruments Act, 1881 (NI) — Section 64
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Supreme Court17 Apr 2013Dismissed

Safi Mohd. Vs State of Rajasthan

Supreme Court Of India · (2013) 2 ACR 2320 : (2013) 5 AD 151 : AIR 2013 SC 2519 : (2013) AIRSCW 2498 : (2013) 3 AJR 57 : (2013) 2 ALD(Cri) 442 : (2013) ALLMR(Cri) 2648 : (2013) 2 ALT(Cri) 516 : (2013) 6 JT 550 : (2013) 2 RCR(Criminal) 902 : (2013) 2 RLW 1623 : (2013) 6 SCALE 191

Evidence Act, 1872 — Section 45Official Secrets Act, 1923 — Section 3, 3(1), 5, 9Penal Code, 1860 (IPC) — Section 120B
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Supreme Court17 Apr 2013Dismissed

Jatya Pal Singh and Others Vs Union of India (UOI) and Others Vijay Thakur Vs VSNL and Another

Supreme Court Of India · (2013) 4 ABR 102 : (2013) 11 AD 24 : (2013) AIRSCW 2545 : (2013) 5 AWC 4378 : (2013) 138 FLR 987 : (2013) 3 JLJR 425 : (2013) 6 JT 376 : (2013) 2 LLN 545 : (2013) 6 SCALE 125 : (2013) 6 SCC 452 : (2013) 2 SCC(L&S) 617 : (2013) 3 SCT 154 : (2013) 2 UPLBEC

Constitution Of India, 1950 — Article 12, 19(1)(a), 21(1)(a), 21A, 32, 226Indian Telegraph Act, 1885 — Section 4Indian Telegraph Act, 1948 — Section 4
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Supreme Court17 Apr 2013Allowed

Ram Bharosey Lal Gupta (D) by L.Rs. and Others Vs Hindustan Petroleum Corp. Ltd. and Another

Supreme Court Of India · (2013) 5 AD 129 : (2013) AIRSCW 2477 : (2013) 3 AJR 51 : (2013) 3 ALJ 757 : (2013) 4 ALLMR 409 : (2013) 98 ALR 679 : (2013) 4 AWC 3865 : (2013) 3 CTC 248 : (2013) 2 JLJR 424 : (2013) 6 JT 542 : (2013) 4 LW 643 : (2014) 1 MhLj 617 : (2014) 1 MPLJ 257 : (20

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 11, 5(2), 7(3)Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Secti
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Supreme Court17 Apr 2013Allowed

Harnek Singh Vs Pritam Singh and Others

Supreme Court Of India · AIR 2013 SC 3789 : (2013) AIRSCW 3682 : (2013) 5 ALD 73 : (2013) 3 AWC 2955 : (2013) 116 CLT 362 : (2013) 4 CTC 875 : (2013) 3 JLJR 89 : (2013) 4 JT 451 : (2013) 3 LW 517 : (2013) 3 PLJR 162 : (2014) 1 PLR 56 : (2013) 2 RCR(Civil) 870 : (2013) 6 SCALE 34

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11
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Supreme Court17 Apr 2013Allowed

Annapurna Vs State of U.P.

Supreme Court Of India · (2013) 2 DMC 489 : (2013) 9 JT 560 : (2013) 2 RCR(Criminal) 881 : (2013) 6 SCALE 240 : (2013) 14 SCC 727

Criminal Procedure Code, 1973 (CrPC) — Section 432Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302
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Supreme Court16 Apr 2013Disposed Of

R.K. Jain Vs Union of India (UOI) and Another

Supreme Court Of India · (2013) 3 ABR 1110 : (2013) 4 ALD 33 : (2013) 3 ALLMR 932 : (2013) 3 AWC 2573 : (2013) 4 BomCR 76 : (2013) 116 CLT 465 : (2013) 136 DRJ 515 : (2013) 291 ELT 3 : (2013) 2 JLJR 311 : (2013) 10 JT 430 : (2013) 3 LW 899 : (2013) 2 PLJR 348 : (2013) 2 RCR(Civil

Right to Information Act, 2005 — Section 11, 11(1), 19, 19(3), 6
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Supreme Court16 Apr 2013Disposed Of

Tata Sky Ltd. Vs State of M.P. and Others

Supreme Court Of India · (2013) 7 AD 85 : (2013) AIRSCW 4934 : (2013) AIRSCW 2287 : (2013) 197 ECR 347 : (2013) 6 JT 562 : (2013) 76 KarLJ 453 : (2013) 4 LW 183 : (2014) 3 MPHT 1 : (2013) 3 MPJR 83 : (2013) 3 MPLJ 609 : (2013) 5 SCALE 744 : (2013) 4 SCC 656 : (2013) 30 STR 337 :

Finance Act, 1994 — Section 65(105), 65(15), 67Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 10, 11, 12, 2, 3Telegraph Act, 1885 — Section 4
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Supreme Court16 Apr 2013Dismissed

State of U.P. Vs Rajeshwar and Others

Supreme Court Of India · (2013) 2 ACR 1858 : (2013) 3 AJR 823 : (2013) 4 ALJ 339 : (2013) CriLJ 3103 : (2013) 10 JT 380 : (2014) 2 RCR(Criminal) 504 : (2013) 6 SCALE 41

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
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Supreme Court16 Apr 2013Dismissed

Dilip Vs State of Madhya Pradesh

Supreme Court Of India · (2013) 5 AD 282 : (2013) 3 AJR 70 : (2013) 2 ALD(Cri) 429 : (2013) 82 ALLCC 339 : (2013) 3 ALT(Cri) 108 : (2013) CriLJ 2449 : (2013) 3 JLJ 73 : (2013) 8 JT 529 : (2013) 2 KLT 860 : (2013) 2 OLR 482 : (2013) 2 RCR(Criminal) 896 : (2013) 6 SCALE 264 : (2013

Constitution of India, 1950 — Article 38(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 173Penal Code, 1860 (IPC) — Section 375, 376, 450, 90
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