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Supreme Court Of India judgments, 2013

1,277 judgments · page 42 of 64

Supreme Court01 May 2013Allowed

Addl. Distt. Sub-Registrar Siliguri Vs Pawan Kumar Verma and Others

Supreme Court Of India · (2013) 5 AD 558 : AIR 2013 SC 1886 : (2013) 3 ALLMR 987 : (2013) 98 ALR 915 : (2013) 5 ALT 34 : (2013) 3 AWC 2753 : (2013) 4 CALLT 49 : (2013) 4 CDR 857 : (2013) 8 JT 258 : (2013) 3 KLT 59 : (2013) 3 LW 907 : (2013) 2 RCR(Civil) 973 : (2013) 120 RD 771 :

Stamp Act, 1899 — Section 2(12), 2(16B), 47A, 47A(1), 47A(2)West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 — Rule 3, 3(2)
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Supreme Court01 May 2013Allowed

Guru Granth Saheb Sthan Meerghat Vanaras Vs Ved Prakash and Others

Supreme Court Of India · (2013) 6 AD 178 : AIR 2013 SC 2024 : (2013) AIRSCW 2777 : (2013) 3 AJR 147 : (2013) 3 AKR 89 : (2013) 99 ALR 32 : (2013) 3 BomCR 887 : (2013) 3 CGLJ 142 : (2013) 4 CHN 83 : (2013) 3 CTC 667 : (2013) 3 JLJ 1 : (2013) 3 JLJR 8 : (2013) 8 JT 252 : (2013) 3 L

Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Civil Procedure, 1908 — Section 10, 151
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Supreme Court01 May 2013Allowed

Mahendra Nath Das Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 2 ACR 1516 : (2013) 6 AD 520 : (2013) AIRSCW 3659 : (2013) AIRSCW 4528 : (2013) AIRSCW 4553 : (2013) 82 ALLCC 360 : (2013) ALLMR(Cri) 2210 : (2013) 3 ALT(Cri) 20 : (2013) 3 CTC 894 : (2013) 2 GLT 18 : (2013) 6 JT 463 : (2013) 3 KLJ 137 : (2013) 2 L

Constitution of India, 1950 — Article 136, 142, 161, 257(1), 32Penal Code, 1860 (IPC) — Section 302
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Supreme Court01 May 2013Disposed Of

Prabhat @ Bhai Narayan Wagh and Others Vs State of Maharashtra

Supreme Court Of India · (2013) 2 ACR 1527 : AIR 2013 SC 2920 : (2013) ALLMR(Cri) 3017 : (2013) 2 BomCR(Cri) 813 : (2013) CriLJ 3236 : (2013) 3 JCC 1950 : (2013) 9 JT 320 : (2013) 2 NCC 380 : (2013) 6 SCALE 480 : (2013) 10 SCC 391

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
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Supreme Court29 Apr 2013Allowed

Satyawati Vs Rajinder Singh and Another

Supreme Court Of India · (2013) 5 ABR 395 : (2013) 7 AD 73 : (2013) 3 AJR 856 : (2013) 3 AKR 406 : (2013) 5 ALD 51 : (2013) 99 ALR 504 : (2013) 4 AWC 3969 : (2013) 116 CLT 1106 : (2013) 10 JT 420 : (2013) 5 LW 697 : (2014) 1 MhLj 624 : (2014) 1 MPLJ 291 : (2013) 2 OLR 585 : (2014

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Supreme Court29 Apr 2013Allowed

Hari Dass Sharma Vs Vikas Sood and Others

Supreme Court Of India · (2013) 7 AD 129 : (2013) 6 JT 490 : (2013) 4 MLJ 211 : (2013) 3 RCR(Civil) 96 : (2013) 1 RCR(Rent) 587 : (2013) 6 SCALE 464 : (2013) 5 SCC 243

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 14(4)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
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Supreme Court26 Apr 2013Allowed

Shri Anant R. Kulkarni Vs Y.P. Education Society and Others

Supreme Court Of India · (2013) 3 ABR 1404 : (2013) 7 AD 136 : AIR 2013 SC 2098 : (2013) AIRSCW 2573 : (2013) 3 AJR 105 : (2013) 3 ALLMR 952 : (2013) 4 BomCR 93 : (2013) 138 FLR 168 : (2013) 2 JLJR 461 : (2013) LabIC 2341 : (2013) LLR 654 : (2014) 3 MhLj 535 : (2013) 4 MLJ 364 :

Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 28, 36, 37, 37(4), 57(1)
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Supreme Court26 Apr 2013Dismissed

Republic of Italy and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) AIRSCW 2845 : (2013) 9 JT 89 : (2013) 2 RCR(Civil) 1054 : (2013) 6 SCALE 422

Penal Code, 1860 (IPC) — Section 302, 307, 34, 427Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002 — Section 3
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Supreme Court26 Apr 2013Dismissed

Guiram Mondal Vs State of West Bengal

Supreme Court Of India · (2013) 7 AD 148 : (2013) 2 ALT(Cri) 352 : (2013) 3 CGLJ 88 : (2013) 2 Crimes 324 : (2013) 3 JCC 1792 : (2013) 3 JLJR 217 : (2013) 8 JT 510 : (2013) 3 PLJR 335 : (2013) 3 RCR(Criminal) 69 : (2013) 6 SCALE 388 : (2013) 2 UC 1353

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
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Supreme Court26 Apr 2013Disposed Of

Litta Singh and Another Vs State of Rajasthan

Supreme Court Of India · (2013) 3 ACR 2397 : (2013) 5 AD 377 : AIR 2013 SC 2554 : (2013) AIRSCW 3583 : (2013) 4 AJR 450 : (2013) CriLJ 3321 : (2013) 3 JLJR 137 : (2013) 6 JT 242 : (2013) 3 PLJR 179 : (2013) 2 RCR(Criminal) 978 : (2013) 3 RLW 2289 : (2013) 6 SCALE 399

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
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