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Supreme Court Of India judgments, 2013

1,277 judgments · page 40 of 64

Supreme Court07 May 2013Partly Allowed

Khairuddin and Others Vs State of West Bengal

Supreme Court Of India · (2013) 6 AD 73 : AIR 2013 SC 2354 : (2013) AIRSCW 3483 : (2014) 1 ALD(Cri) 73 : (2013) 82 ALLCC 484 : (2013) CriLJ 3271 : (2013) 3 JCC 1786 : (2013) 8 JT 479 : (2013) 3 MLJ(Cri) 212 : (2013) 7 SCALE 41 : (2013) 5 SCC 753 : (2013) 4 Supreme 56

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
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Supreme Court07 May 2013Dismissed

Bank of Maharashtra Vs Pandurang Keshav Gorwardkar and Others

Supreme Court Of India · (2013) 4 ABR 390 : (2013) 6 AD 37 : AIR 2013 SC 2036 : (2013) AIRSCW 2864 : (2013) 3 AJR 392 : (2013) 2 BC 697 : (2013) 4 BomCR 25 : (2013) 2 CGBCLJ 430 : (2013) 114 CLA 477 : (2013) 178 CompCas 466 : (2013) 3 CompLJ 209 : (2013) 4 CTC 111 : (2014) 1 JLJR

Banking Regulation Act, 1949 — Section 5Bombay Sales Tax Act, 1959 — Section 38CCivil Procedure Code, 1908 (CPC) — Section 73
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Supreme Court07 May 2013

Krishnan and Others Vs State of Haryana and Others

Supreme Court Of India · (2013) 3 ACR 2616 : (2013) 7 AD 77 : AIR 2013 SC 2139 : (2013) AIRSCW 2598 : (2013) 3 AJR 128 : (2013) 81 ALLCC 952 : (2013) 3 BomCR(Cri) 21 : (2013) CriLJ 2639 : (2013) 3 JCC 109 : (2013) 3 JLJR 329 : (2013) 9 JT 116 : (2013) 3 RCR(Criminal) 91 : (2013)

Constitution of India, 1950 — Article 14, 161, 20(1), 21, 25Criminal Procedure Code, 1973 (CrPC) — Section 389, 432, 433, 433ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27, 32A, 33, 37
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Supreme Court07 May 2013Allowed

Women Education Trust and Another Vs State of Haryana and Others

Supreme Court Of India · AIR 2013 SC 2488 : (2013) 4 AWC 4126 : (2013) 4 CALLT 61 : (2013) 7 JT 50 : (2013) 3 RCR(Civil) 101 : (2014) 123 RD 215 : (2013) 6 SCALE 684 : (2013) 8 SCC 99

Land Acquisition Act, 1894 — Section 3, 4, 4(1), 5A, 5A(1)Municipal Act, 1973 — Section 302Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 2(3), 3, 5, 7A
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Supreme Court06 May 2013Dismissed

G. Sundarrajan Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 8 AD 473 : (2013) 7 JT 266 : (2013) 4 MLJ 46 : (2013) 7 SCALE 102 : (2013) 6 SCC 620

Air (Prevention and Control of Pollution) Act, 1981 — Section 25Atomic Energy Act, 1962 — Section 16, 17, 17(1), 2, 23Constitution of India, 1950 — Article 10, 11, 14, 15, 16
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Supreme Court06 May 2013Allowed

Raj Kumar Singh @ Raju @ Batya Vs State of Rajasthan

Supreme Court Of India · (2013) 5 AD 433 : AIR 2013 SC 3150 : (2013) 2 ALD(Cri) 772 : (2013) 82 ALLCC 431 : (2013) ALLMR(Cri) 2240 : (2013) 3 ALT(Cri) 355 : (2013) 3 BomCR(Cri) 54 : (2013) 2 CGBCLJ 464 : (2013) CriLJ 3276 : (2013) 3 JLJR 70 : (2013) 8 JT 462 : (2013) 2 NCC 244 :

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 315Evidence Act, 1872 — Section 3
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Supreme Court06 May 2013Allowed

Smt. V. Sudha Vs P. Ganapathi Bhat and Another

Supreme Court Of India · (2013) 2 ACC 610 : (2013) 4 ACC 329 : (2013) ACJ 1459 : (2013) AIRSCW 3439 : (2013) AIRSCW 4597 : (2013) 3 AKR 259 : (2013) 4 ALD 171 : (2013) 99 ALR 36 : (2013) 2 AnWR 132 : (2013) 4 BomCR 49 : (2013) 3 CALLT 99 : (2013) 3 CDR 741 : (2013) 2 CGBCLJ 393 :

Motor Vehicles Act, 1988 — Section 168, 173(1)
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Supreme Court06 May 2013Allowed

Hitesh Kapoor and Others Vs State of U.P. and Others

Supreme Court Of India · (2014) 1 CCR 125 : (2014) 1 DMC 271 : (2013) 3 JCC 1644 : (2013) 4 RCR(Criminal) 351

Criminal Procedure Code, 1973 (CrPC) — Section 125, 340Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 34, 406, 498A, 500, 506
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Supreme Court06 May 2013Disposed Of

Jayamma and Others Vs The Deputy Commissioner, Hassan Dist., Hassan and Others

Supreme Court Of India · (2013) 4 ABR 99 : (2013) 6 AD 173 : AIR 2013 SC 1972 : (2013) AIRSCW 2629 : (2013) 2 AKR 755 : (2013) 3 ALLMR 984 : (2013) 99 ALR 483 : (2013) ALT(Rev) 240 : (2013) 4 AWC 3389 : (2013) 3 JLJR 122 : (2013) 8 JT 223 : (2013) 5 KarLJ 124 : (2013) 3 KCCR 2417

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 36, 4, 4(1)
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Supreme Court03 May 2013Disposed Of

State of N.C.T. of Delhi Vs Mukesh

Supreme Court Of India · (2013) 2 KHC 636 : (2013) 3 KLJ 59 : (2013) 2 KLT 984 : (2013) 6 SCALE 701 : (2013) 2 SCC 587

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 162Evidence Act, 1872 — Section 145, 146
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Supreme Court03 May 2013Disposed Of

Md. Ishaque and Others Vs State of West Bengal and Others

Supreme Court Of India · (2013) 2 ACR 1534 : (2013) 5 AD 453 : (2013) 82 ALLCC 374 : (2013) ALLMR(Cri) 2205 : (2013) 2 ALT(Cri) 496 : (2013) 3 JLJR 131 : (2013) 8 JT 591 : (2013) 3 RCR(Criminal) 58 : (2013) 6 SCALE 523 : (2013) 14 SCC 581 : (2013) 2 UC 1107

Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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Supreme Court03 May 2013Disposed Of

Bhaikon @ Bakul Borah Vs State of Assam

Supreme Court Of India · (2013) 2 ACR 1511 : (2013) 6 AD 166 : (2013) 82 ALLCC 329 : (2013) 3 ALT(Cri) 279 : (2013) 5 GLT 28 : (2013) 3 JLJR 118 : (2013) 10 JT 373 : (2013) 3 PLJR 129 : (2013) 2 RCR(Criminal) 952 : (2013) 6 SCALE 496 : (2013) 9 SCC 769 : (2013) 2 UC 1379

Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 121, 121A, 122, 128, 131
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Supreme Court03 May 2013Allowed

Vimal Kanwar and Others Vs Kishore Dan and Others

Supreme Court Of India · (2013) 2 ACC 752 : (2013) ACJ 1441 : (2013) 6 AD 568 : AIR 2013 SC 3830 : (2013) 3 AJR 441 : (2013) 4 ALD 156 : (2013) 99 ALR 462 : (2013) 2 AnWR 90 : (2013) 4 AWC 3282 : (2013) 3 BomCR 905 : (2014) 1 CDR 127 : (2013) 259 CTR 420 : (2013) 3 JLJR 108 : (20

Income Tax Act, 1961 — Section 192(1), 201(1A), 80C
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