Supreme Court02 Apr 2013Disposed Of

Subal Ghorai and Others Vs State of West Bengal

Supreme Court Of India · (2013) 4 AD 635 : (2013) AIRSCW 3627 : (2013) 2 ALT(Cri) 197 : (2013) CriLJ 3626 : (2013) 2 Crimes 137 : (2013) 4 JT 527 : (2013) 5 SCALE 275 : (2013) 4 SCC 607 : (2013) 2 Supreme 597 : (2013) 2 UC 1055

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 142, 143, 147, 148
Supreme Court02 Apr 2013Dismissed

Usha Stud and Agricultural Farms Pvt. Ltd. and Others Vs State of Haryana and Others

Supreme Court Of India · (2013) 4 AD 501 : AIR 2013 SC 1282 : (2013) AIRSCW 2024 : (2013) ALT(Rev) 203 : (2013) 3 AWC 2177 : (2013) 3 BomCR 1 : (2013) 3 CDR 746 : (2013) 2 CGBCLJ 5 : (2013) 3 CTC 449 : (2013) 2 JLJR 203 : (2013) 4 JT 426 : (2013) 4 MhLj 489 : (2013) 3 MPLJ 325 :

Constitution of India, 1950 — Article 14, 19Land Acquisition Act, 1894 — Section 11, 17, 23, 3, 4Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 2(1)
Supreme Court02 Apr 2013Disposed Of

State of Haryana Vs Basti Ram

Supreme Court Of India · (2013) 2 ACR 1853 : (2013) 4 AD 245 : AIR 2013 SC 1307 : (2013) AIRSCW 2010 : (2013) 4 AJR 235 : (2013) 82 ALLCC 19 : (2013) ALLMR(Cri) 1904 : (2013) 2 BomCR(Cri) 512 : (2013) 2 Crimes 154 : (2013) 2 JCC 981 : (2013) 2 JLJR 190 : (2013) 13 JT 622 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 376(2)
Supreme Court02 Apr 2013Allowed

National Fertilizers Ltd. Vs Tuncay Alankus and Another

Supreme Court Of India · (2013) 3 ACR 2490 : (2014) 1 AD 150 : AIR 2013 SC 1299 : (2013) AIRSCW 2016 : (2013) 3 CDR 759 : (2013) 8 JT 375 : (2013) 4 MLJ 453 : (2013) 3 RCR(Criminal) 168 : (2013) 5 SCALE 255 : (2013) 9 SCC 600 : (2013) 2 Supreme 524

Constitution of India, 1950 — Article 129Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 420
Supreme Court02 Apr 2013Dismissed

Sterlite Industries (India) Ltd. Vs Union of India (UOI) and Others Etc. Etc.

Supreme Court Of India · (2013) 4 ABR 858 : (2013) 3 CDR 657 : (2013) 3 EFLT 401 : (2013) 3 EFLT 388 : (2013) 4 JT 388 : (2013) 2 KLT 245 : (2013) 2 KLT 235 : (2013) 3 MLJ 741 : (2013) 2 RCR(Criminal) 545 : (2013) 5 SCALE 202 : (2013) 4 SCC 575

Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 136, 21Environment (Protection) Act, 1986 — Section 3(1), 3(2)
Supreme Court02 Apr 2013Allowed

Reshma Kumari and Others Vs Madan Mohan and Another

Supreme Court Of India · (2013) 2 ACC 907 : (2013) ACJ 1253 : (2013) 4 AD 516 : (2013) 3 ALLMR 460 : (2013) 99 ALR 1 : (2013) 1 AnWR 808 : (2013) 4 AWC 3265 : (2013) 3 BomCR 19 : (2013) 2 CTC 680 : (2013) 3 JLJR 292 : (2013) 4 JT 362 : (2013) 2 KLT 317 : (2013) 2 KLT 304 : (2013)

Motor Vehicles Act, 1939 — Section 110B, 92A, 92A(1)Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 158(6)
Supreme Court02 Apr 2013Dismissed

Bharat Petroleum Corporation Limited Vs Rama Chandrashekhar Vaidya and Another

Supreme Court Of India · (2013) 4 ABR 837 : (2013) 5 AD 116 : (2014) 1 AJR 307 : (2013) 3 AKR 132 : (2013) 3 BomCR 512 : (2013) 2 CTC 881 : (2013) 8 JT 301 : (2013) 3 LW 296 : (2014) 4 MhLj 69 : (2013) 3 MLJ 617 : (2014) 3 MPLJ 39 : (2013) 3 RCR(Civil) 336 : (2013) 2 RCR(Rent) 29

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 3, 5, 5(2), 7, 7(1)
Supreme Court02 Apr 2013Dismissed

Abdul Nasar Adam Ismail through Abdul Basheer Adam Ismail Vs The State of Maharashtra and Others

Supreme Court Of India · (2013) 3 ABR 812 : (2013) 4 AD 405 : AIR 2013 SC 1376 : (2013) AIRSCW 2037 : (2013) 2 ALD(Cri) 84 : (2013) ALLMR(Cri) 1922 : (2013) 2 BomCR(Cri) 517 : (2013) 2 Crimes 129 : (2013) 197 ECR 1 : (2013) 3 JLJR 209 : (2013) 8 JT 488 : (2013) 6 JT 622 : (2013)

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22, 22(5)Customs Act, 1962 — Section 108
Supreme Court02 Apr 2013Allowed

Union of India (UOI) and Others Vs Ex-GNR Ajeet Singh

Supreme Court Of India · (2013) 5 AD 401 : (2013) AIRSCW 2116 : (2013) CriLJ 2215 : (2013) 137 FLR 975 : (2013) 4 JT 415 : (2013) 2 LLN 9 : (2013) 2 RCR(Criminal) 639 : (2013) 5 SCALE 107 : (2013) 4 SCC 186 : (2013) 2 SCC(L&S) 321 : (2013) 2 SLJ 457 : (2013) 2 Supreme 513 : (2013

Army Act, 1950 — Section 164(2), 39, 52, 69Army Rules, 1954 — Rule 141(2), 142(2), 51, 52(2), 52(2A)Criminal Procedure Code, 1973 (CrPC) — Section 464
Supreme Court02 Apr 2013Disposed Of

Kulwant Singh and Others Vs State of Punjab

Supreme Court Of India · (2013) 2 ACR 1842 : (2013) 4 AD 430 : (2013) AIRSCW 2154 : (2013) 2 ALD(Cri) 241 : (2013) 83 ALLCC 154 : (2013) ALLMR(Cri) 1909 : (2013) 3 ALT(Cri) 122 : (2013) 2 CGBCLJ 197 : (2013) CriLJ 2199 : (2014) 1 DMC 612 : (2013) 3 JCC 1594 : (2013) 4 JT 616 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B