COURT ARCHIVE

Supreme Court Of India judgments, 2013

1,277 judgments · page 47 of 64

Supreme Court08 Apr 2013Dismissed

B.T. Krishnamurthy Vs Sri Basaveswara Education Society and Others Sri Basaveswara Education Society and Another Vs T.D. Viswanath and Others

Supreme Court Of India · (2013) 5 AD 87 : AIR 2013 SC 1787 : (2013) AIRSCW 2199 : (2013) 2 CGBCLJ 238 : (2013) 137 FLR 689 : (2013) 2 JLJR 354 : (2013) 6 JT 400 : (2013) 3 KarLJ 632 : (2013) LabIC 2684 : (2013) 3 PLJR 14 : (2013) 5 SCALE 449 : (2013) 4 SCC 490 : (2013) 2 SCC(L&S)

Supreme Court08 Apr 2013Dismissed

Rajureshwar and Associates Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 59 : (2013) 4 AJR 147 : (2013) 5 ALLMR 951 : (2013) 4 AWC 4124 : (2013) 10 JT 448 : (2013) 2 RCR(Civil) 972 : (2013) 7 SCALE 77

Supreme Court08 Apr 2013Allowed

Lal Bahadur and Others Vs State (NCT of Delhi)

Supreme Court Of India · (2013) 2 ACR 1190 : (2013) 4 AD 416 : (2013) 2 ALT(Cri) 297 : (2013) CriLJ 2205 : (2013) 2 Crimes 209 : (2013) 199 DLT 465 : (2013) 3 JLJR 42 : (2013) 2 RCR(Criminal) 620 : (2013) 5 SCALE 467 : (2013) 4 SCC 557 : (2013) 2 UC 1009

Criminal Procedure Code, 1973 (CrPC) — Section 379Penal Code, 1860 (IPC) — Section 147, 149, 299, 302, 390Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2

Supreme Court08 Apr 2013Dismissed

Municipal Corporation of Delhi Vs Yashwant Singh Negi

Supreme Court Of India · (2013) 3 AWC 2978 : (2013) 3 CDR 814 : (2013) 2 CGBCLJ 229 : (2013) 136 DRJ 1 : (2013) 2 JLJR 386 : (2013) 5 KarLJ 276 : (2013) 4 LW 389 : (2013) 3 PLJR 37 : (2013) 3 RCR(Civil) 94 : (2013) 5 SCALE 447 : (2013) 3 SCT 118

Supreme Court08 Apr 2013Dismissed

Dhrup Singh and Others Vs State of Bihar

Supreme Court Of India · (2013) 2 ACR 1369 : (2013) 2 ALT(Cri) 334 : (2013) 3 BomCR(Cri) 68 : (2013) 2 KHC 385 : (2013) 2 KLT 396 : (2013) 3 MPHT 486 : (2013) 4 RCR(Criminal) 228 : (2013) 5 SCALE 445 : (2013) 4 SCC 275 : (2013) 2 UC 1027

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court08 Apr 2013Allowed

Rakesh Bhatnagar Vs Union of India and Others

Supreme Court Of India · (2013) 2 JLJR 365 : (2013) 3 PLJR 25 : (2013) 2 SCT 731

Supreme Court05 Apr 2013Dismissed

Bhanwar Kanwar Vs R.K. Gupta and Another

Supreme Court Of India · (2013) 4 ABR 841 : (2013) 5 AD 413 : (2014) 1 AJR 336 : (2013) 3 AKR 136 : (2013) 4 ALD 100 : (2013) 3 ALLMR 439 : (2013) 99 ALR 72 : (2013) 3 ALT 26 : (2013) 3 AWC 2190 : (2013) 4 BomCR 240 : (2013) 3 CDR 778 : (2013) 2 CompLJ 481 : (2013) 2 CPJ 5 : (201

Consumer Protection Act, 1986 — Section 14(1)Uttar Pradesh Indian Medical Council Act, 1939 — Section 39(1), 41(2)

Supreme Court05 Apr 2013Dismissed

Aspi Jal and Another Vs Khushroo Rustom Dadyburjor

Supreme Court Of India · (2013) 3 ABR 767 : (2013) 4 AD 442 : AIR 2013 SC 1712 : (2013) AIRSCW 2128 : (2013) 4 AJR 244 : (2013) 4 ALD 62 : (2013) 3 ALLMR 444 : (2013) 98 ALR 235 : (2013) 3 ALT 41 : (2013) 3 BLJ 366 : (2013) 4 BomCR 298 : (2013) 3 CDR 735 : (2013) 2 CGBCLJ 258 : (

Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 136, 227

Supreme Court05 Apr 2013Dismissed

Syed Yousuf Hussain Vs State of Andhra Pradesh

Supreme Court Of India · (2013) 2 ACR 1370 : (2013) 4 AD 304 : AIR 2013 SC 1677 : (2013) AIRSCW 2183 : (2013) AIRSCW 4897 : (2013) 2 ALD(Cri) 229 : (2013) 82 ALLCC 14 : (2013) ALLMR(Cri) 1932 : (2013) 2 ALT(Cri) 346 : (2013) CriLJ 2172 : (2013) 3 JCC 1606 : (2013) 3 JLJR 420 : (2

Penal Code, 1860 (IPC) — Section 149, 34Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7

Supreme Court04 Apr 2013Allowed

State of Maharashtra Vs Bhakti Vedanta Book Trust and Others

Supreme Court Of India · (2013) 4 AD 537 : AIR 2013 SC 1667 : (2013) AIRSCW 2188 : (2013) 3 ALLMR 450 : (2013) 4 BomCR 280 : (2013) 4 JT 457 : (2013) 5 MhLj 195 : (2013) 5 SCALE 309 : (2013) 4 SCC 676 : (2013) 3 Supreme 1

Land Acquisition Act, 1894 — Section 11A, 4, 49, 5A, 6Maharashtra Regional and Town Planning (Second Amendment) Act, 1972 — Section 40(1), 40(2), 40(3)Maharashtra Regional and Town Planning Act, 1966 — Section 126,

Supreme Court04 Apr 2013Allowed

Sooguru Subrahmanyam Vs State of A.P.

Supreme Court Of India · AIR 2013 SC 1643 : (2013) AIRSCW 2255 : (2013) 2 ALD(Cri) 234 : (2013) 82 ALLCC 24 : (2013) ALLMR(Cri) 2642 : (2013) CriLJ 2253 : (2013) 2 Crimes 201 : (2013) 8 JT 441 : (2013) 2 NCC 56 : (2014) 1 RCR(Criminal) 518 : (2013) 5 SCALE 322 : (2013) 4 SCC 244

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

Supreme Court04 Apr 2013Disposed Of

Bajaj Auto Limited Vs Rajendra Kumar Jagannath Kathar and Others

Supreme Court Of India · (2013) 4 ABR 519 : (2013) 10 AD 552 : (2013) 4 ALLMR 400 : (2013) 4 BomCR 263 : (2013) 2 CGBCLJ 246 : (2013) 137 FLR 695 : (2013) 4 JT 470 : (2013) 3 LLJ 482 : (2013) 5 MhLj 515 : (2013) 5 SCALE 296 : (2013) 5 SCC 691 : (2013) 2 SCC(L&S) 403

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 26, 27, 28, 29, 30

Supreme Court04 Apr 2013Allowed

Director of Horticulture and Another Vs H.A. Kumar

Supreme Court Of India · (2013) 138 FLR 1089 : (2013) LLR 1162

Industrial Disputes Act, 1947 — Section 25F

Supreme Court04 Apr 2013Dismissed

Bhagwati Developers Private Limited Vs The Peerless General Finance Investment Company Limited and Others

Supreme Court Of India · (2013) 4 AD 549 : AIR 2013 SC 1690 : (2013) AIRSCW 2143 : (2013) 114 CLA 1 : (2013) 178 CompCas 1 : (2013) 2 CompLJ 465 : (2013) 4 JT 624 : (2013) 4 LW 270 : (2013) 5 SCALE 378 : (2013) 5 SCC 455 : (2013) 120 SCL 1 : (2013) 3 Supreme 139 : (2013) 4 WBLR 3

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(5)Companies Act, 1913 — Section 153Companies Act, 1956 — Section 397, 398, 399

Supreme Court04 Apr 2013Allowed

Khachar Dipu @ Dilipbhai Nakubhai Vs State of Gujarat

Supreme Court Of India · (2013) 3 AJR 630 : (2013) CriLJ 3177 : (2014) 1 GLR 1 : (2013) 3 JLJR 440 : (2013) 6 JT 613 : (2013) 4 PLJR 27 : (2013) 3 RCR(Criminal) 188 : (2013) 5 SCALE 337 : (2013) 4 SCC 322

Penal Code, 1860 (IPC) — Section 201, 299, 300, 302, 304

Supreme Court03 Apr 2013Allowed

New Delhi Municipal Council - Appellant @HASH Nanak Chand

Supreme Court Of India · (2014) 4 AWC 3876 : (2014) 142 FLR 8 : (2014) 7 JT 603 : (2014) 5 SCALE 762

Industrial Disputes Act, 1947 — Section 17-B

Supreme Court03 Apr 2013Allowed

Chief Administrator, Housing Board Haryana Vs Diwan Chand

Supreme Court Of India · (2013) 5 ALLMR 882 : (2014) 140 FLR 687 : (2014) LLR 515 : (2014) 1 MhLj 151 : (2014) 1 MPLJ 70

Industrial Disputes Act, 1947 — Section 25F

Supreme Court03 Apr 2013Allowed

Ramesh Chandra Shah and Others Vs Anil Joshi and Others

Supreme Court Of India · (2013) 5 AD 52 : AIR 2013 SC 1613 : (2013) AIRSCW 2219 : (2013) 3 AWC 2197 : (2013) 137 FLR 759 : (2013) 2 JLJR 366 : (2013) 4 JT 441 : (2013) 8 JT 311 : (2013) LabIC 2676 : (2013) 5 SCALE 397 : (2013) 11 SCC 309 : (2013) 3 SCT 657 : (2013) 2 SLJ 377 : (2

Constitution of India, 1950 — Article 226, 309Uttar Pradesh Medical Health and Family Welfare Department Physiotherapist and Occupational Therapist Service Rules, 1998 — Rule 15, 6Uttarakhand Procedure for Direct Recruitm

Supreme Court03 Apr 2013Allowed

New Delhi Municipal Council Vs Nanak Chand

Supreme Court Of India · (2013) 04 SC CK 0105

Industrial Disputes Act, 1947 — Section 17B

Supreme Court03 Apr 2013Dismissed

A.G.M., Karnataka State Financial Corporation Vs Gen. Section, Mysore Div. Ind. Work. UNI. and Another

Supreme Court Of India · (2014) 1 AJR 311 : (2013) 3 AKR 130 : (2013) 4 ALLMR 965 : (2013) 3 AWC 3145 : (2013) 1 BC 699 : (2014) 141 FLR 782 : (2013) 5 KarLJ 58 : (2013) 4 KCCR 3108 : (2014) 3 LLN 307 : (2014) 2 MhLj 507 : (2014) 3 MPHT 264 : (2014) 2 MPLJ 11 : (2013) 10 SCC 638

Companies Act, 1956 — Section 529Industrial Disputes Act, 1947 — Section 33CState Financial Corporations Act, 1951 — Section 29, 31, 46B