Supreme Court01 Jun 2011Allowed
Union of India (UOI) and Others Vs R. Balasubramanian
Supreme Court Of India · (2011) 4 UJ 2201
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 36 of 68
Supreme Court01 Jun 2011Allowed
Umesh Kumar Vs State of Uttarakhand and Others
Supreme Court Of India · (2011) 4 UJ 2580
Supreme Court01 Jun 2011Dismissed
Nagar Palika Parishad Nainital Vs Nav Bhar Ali and Others
Supreme Court Of India · (2011) 2 UJ 1897
Supreme Court01 Jun 2011Disposed Of
Kejabai and Another Vs State of Chhattisgarh
Supreme Court Of India · (2011) 4 UJ 2577
Penal Code, 1860 (IPC) — Section 304B, 498A
Supreme Court01 Jun 2011Allowed
Social Justice Alliance and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 59 BLJR 1758 : (2011) 4 UJ 2209
Constitution of India, 1950 — Article 15(5)
Supreme Court01 Jun 2011Disposed Of
Mogili Madhu Vs State of A.P. Tr. S.H.O.
Supreme Court Of India · (2011) 3 UJ 2071
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
Supreme Court30 May 2011Allowed
Sombir and Others Vs State of Haryana and Others
Supreme Court Of India · (2011) 4 UJ 2579
Supreme Court30 May 2011Allowed
Brahm Dev Sharma Vs State of Haryana and Others
Supreme Court Of India · (2011) 4 UJ 2457
Haryana Excise and Taxation Department (Group B) Service Rules, 1988 — Rule 16
Supreme Court30 May 2011Allowed
Shyam Lal Soni Vs Rajbir
Supreme Court Of India · (2011) 5 UJ 2866
Limitation Act, 1963 — Section 5
Supreme Court30 May 2011Dismissed
Yashpal and Others Vs Chandigarh Administration and Others
Supreme Court Of India · (2011) 2 UJ 1900
Penal Code, 1860 (IPC) — Section 120B, 34, 420
Supreme Court30 May 2011Dismissed
Assam Cable Communications P. Ltd. Vs Zee Turner Ltd.
Supreme Court Of India · (2011) 4 UJ 2108
Supreme Court27 May 2011Dismissed
Karnavati School of Dentistry Vs Gujarat University
Supreme Court Of India · (2011) 2 UJ 1899
Supreme Court26 May 2011Allowed
Humanity and Another Vs State of West Bengal and Others
Supreme Court Of India · AIR 2011 SC 2308 : (2011) AIRSCW 3543 : (2011) 4 ALLMR 468 : (2011) 4 AWC 4286 : (2011) 3 CHN 1 Supp : (2011) 112 CLR 589 : (2011) 6 JT 334 : (2011) 3 KLT 12 SN : (2011) 3 PLJR 261 : (2011) 6 SCALE 378 : (2011) 6 SCC 125 : (2011) 8 SCR 653 : (2011) 4 Supr
Companies Act, 1986 — Section 25(1)(a)Constitution of India, 1950 — Article 14, 19(1)
Supreme Court25 May 2011
Raju @ Narinder Kumar Vs State of Haryana
Supreme Court Of India · (2011) 05 SC CK 0106
Penal Code, 1860 (IPC) — Section 302
Supreme Court25 May 2011Allowed
Jaladhar Mondal Vs State of West Bengal
Supreme Court Of India · AIR 2011 SC 1937 : (2011) AIRSCW 3389 : (2012) 2 ALT(Cri) 246 : (2011) 4 JCR 79 : (2011) 6 JT 118 : (2011) 6 SCALE 374 : (2011) 6 SCC 382 : (2011) 2 SCC(Cri) 976 : (2011) 4 Supreme 317 : (2011) 2 UC 1331
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 201, 302, 304B, 398A, 498A
Supreme Court25 May 2011Disposed Of
Research Foundn. for Science Vs Union of India (UOI) and Another
Supreme Court Of India · (2011) 6 SCALE 443
Gujarat Maritime Board Act, 1981 — Section 110, 37, 38, 39, 41
Supreme Court24 May 2011Disposed Of
Union of India (UOI) and Others Vs Kartar Kaur
Supreme Court Of India · (2011) 6 SCALE 439 : (2012) 12 SCC 505
Administrative Tribunals Act, 1985 — Section 19, 21(2), 21(3), 28Civil Procedure Code, 1908 (CPC) — Section 80, 96
Supreme Court24 May 2011Disposed Of
Shradhha Aromatics Private Limited Vs O.L. of Global Arya Industries Limited and Others
Supreme Court Of India · (2011) 164 CompCas 396 : (2012) 1 GLR 74
Supreme Court24 May 2011Allowed
Rajput Jabbarsingh Malaji Vs State of Gujarat
Supreme Court Of India · (2011) 2 Crimes 300 : (2012) 1 GLR 146 : (2011) 3 JCC 1655 : (2011) 6 JT 120 : (2012) 1 MLJ 415 : (2011) 4 RCR(Criminal) 254 : (2011) 6 SCALE 369 : (2011) 6 SCC 308 : (2011) 2 SCC(Cri) 940 : (2011) 4 UJ 2175
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 6
Supreme Court24 May 2011Allowed
State of Rajasthan Vs Islam and Others
Supreme Court Of India · (2011) 3 ACR 2941 : AIR 2011 SC 2317 : (2011) AIRSCW 3553 : (2011) 2 Crimes 303 : (2011) 3 JCC 1927 : (2011) 6 JT 452 : (2011) 3 RCR(Criminal) 73 : (2011) 3 RLW 1971 : (2011) 6 SCALE 389 : (2011) 6 SCC 343 : (2011) 2 SCC(Cri) 951 : (2011) 4 Supreme 307 :
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304