Supreme Court26 Aug 2011Dismissed
Commr. of C. Ex., Allahabad Vs U.P. State Sugar Corporation Ltd.
Supreme Court Of India · (2011) 273 ELT 163 : (2012) 27 STR 417 : (2013) 39 STT 57
Central Excises and Salt Act, 1944 — Section 35G(1)
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 21 of 68
Supreme Court26 Aug 2011Dismissed
Mohan Singh Vs State of Bihar
Supreme Court Of India · (2012) 1 ACR 296 : AIR 2011 SC 3534 : (2011) AIRSCW 5120 : (2012) 1 ALD(Cri) 895 : (2012) 1 AWC 229 : (2011) 59 BLJR 3063 : (2012) BomCR(Cri) 509 : (2011) CriLJ 4837 : (2011) 4 PLJR 287 : (2011) 9 SCALE 426 : (2011) 12 SCR 327 : (2011) 3 UC 1930 : (2011)
Criminal Procedure Code, 1973 (CrPC) — Section 214, 215, 221, 225, 313Evidence Act, 1872 — Section 10, 9Penal Code, 1860 (IPC) — Section 120B, 302, 306, 34, 387
Supreme Court26 Aug 2011Disposed Of
V. Gopal Vs P. Ganaselvaudayakumari and Others
Supreme Court Of India · (2011) 131 FLR 8 : (2011) 131 FLR 7 : (2011) 8 MLJ 109 : (2011) 9 SCALE 393
Supreme Court25 Aug 2011Disposed Of
Kandarpa Sarma Vs Rajeswar Das and Others
Supreme Court Of India · (2011) 10 JT 600 : (2011) 5 LW 784 : (2011) 10 SCR 644 : (2012) 1 SLJ 220
Constitution of India, 1950 — Article 162, 311
Supreme Court25 Aug 2011Dismissed
Gurdeep Singh Vs State of Punjab and Others
Supreme Court Of India · (2011) 3 ACR 3480 : AIR 2011 SC 3616 : (2012) 1 DMC 276 : (2011) 10 JT 265 : (2012) 1 RCR(Criminal) 300 : (2011) 12 SCC 408 : (2011) 10 SCR 655 : (2012) 3 UC 1825
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
Supreme Court25 Aug 2011Dismissed
Federation of A.P. Minority Educational Institution Vs Admission and Fee Regulatory Committee for Matters relating To Fee Fixation in Pvt. Unaided Professional Colleges and Others
Supreme Court Of India · (2011) 9 SCALE 422
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3Andhra Pradesh Engineering Common Entrance test for Diploma Holders for Admission into B.F., B. Tech. and B. Ph
Supreme Court25 Aug 2011Dismissed
Bishnu Deo Mishra Vs State of Assam
Supreme Court Of India · (2012) CriLJ 701
Supreme Court25 Aug 2011Disposed Of
State of U.P. Vs Garibuddi @ Garibuddin and Others
Supreme Court Of India · (2013) 1 ALD(Cri) 50 : (2012) CriLJ 772
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 354
Supreme Court25 Aug 2011Allowed
Bharat Rasiklal Ashra Vs Gautam Rasiklal Ashra and Another
Supreme Court Of India · (2011) AIRSCW 5089 : (2011) 4 CompLJ 1 : (2011) 10 JT 1 : (2011) 3 KLJ 37 : (2011) 4 RCR(Civil) 869 : (2011) 9 SCALE 457 : (2011) 6 Supreme 151
Arbitration and Conciliation Act, 1996 — Section 11
Supreme Court25 Aug 2011Dismissed
Alka Ojha Vs Rajasthan Public Service Commission and Another
Supreme Court Of India · (2011) 131 FLR 593 : (2011) 9 SCALE 411
Constitution of India, 1950 — Article 142, 309Motor Vehicles Act, 1988 — Section 10, 12, 18, 2(10), 2(19)Rajasthan Transport Subordinate Service Rules, 1963 — Rule 11
Supreme Court25 Aug 2011Dismissed
Nanjegowda and Another Vs Gangamma and Others
Supreme Court Of India · AIR 2011 SC 3774 : (2011) AIRSCW 5289 : (2011) 6 ALD 111 : (2011) 6 AWC 6132 Supp : (2011) 4 CHN 168 Supp : (2011) 9 JT 387 : (2011) 3 KLJ 50 : (2011) 4 RCR(Civil) 805 : (2011) 9 SCALE 358 : (2011) 13 SCC 232 : (2011) 10 SCR 700
Transfer of Property Act, 1882 — Section 53A
Supreme Court25 Aug 2011Allowed
State of Rajasthan and Others Vs Sanyam Lodha
Supreme Court Of India · (2011) 6 AWC 5702 Supp : (2011) 10 JT 7 : (2011) 9 SCALE 379 : (2011) 13 SCC 262 : (2011) 10 SCR 662
Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 357, 357APenal Code, 1860 (IPC) — Section 376, 376(2), 376(2)(5)
Supreme Court24 Aug 2011Dismissed
Uniflex Cables Ltd. Vs Commissioner, Central Excise, Surat-II
Supreme Court Of India · (2012) AIRSCW 2520 : (2011) 271 ELT 161 : (2011) 13 JT 233 : (2013) 75 KarLJ 172 : (2011) 9 SCALE 370 : (2011) 10 SCR 591 : (2011) 6 Supreme 191
Central Excise Rules, 1944 — Rule 173B, 173Q(1)Central Excises and Salt Act, 1944 — Section 35L
Supreme Court24 Aug 2011Allowed
Spl. Land Acquisition Officer Vs Maharani Biswal and Others
Supreme Court Of India · AIR 2011 SC 3578 : (2011) AIRSCW 5044 : (2011) 6 AWC 6353 Supp : (2011) 4 JCR 102 : (2011) 10 JT 98 : (2011) 4 PLJR 332 : (2011) 114 RD 441 : (2011) 9 SCALE 354 : (2011) 12 SCC 324 : (2011) 10 SCR 609 : (2011) 6 Supreme 13
Land Acquisition Act, 1894 — Section 18, 54
Supreme Court24 Aug 2011Allowed
Chakas Vs State of Punjab and Others
Supreme Court Of India · (2011) 3 GLH 199 : (2011) 10 JT 447 : (2011) 3 KLT 157 SN : (2011) 9 SCALE 362
Land Acquisition Act, 1894 — Section 18, 4, 54, 6
Supreme Court24 Aug 2011Dismissed
P. Parthasarathy Vs State of Karnataka and Others
Supreme Court Of India · (2012) AIRSCW 748 : (2012) AIRSCW 264 : (2013) 2 KarLJ 226 : (2011) 9 SCALE 373 : (2011) 12 SCC 183 : (2011) 10 SCR 599 : (2011) 7 Supreme 448 : (2011) 6 Supreme 146
Karnataka Industrial Areas Development Act, 1966 — Section 28, 28(1), 28(2), 28(3), 28(4)
Supreme Court24 Aug 2011Dismissed
Budhadev Karmaskar Vs State of West Bengal
Supreme Court Of India · (2011) 3 ACR 3474 : (2012) CriLJ 316 : (2011) 9 JT 361 : (2012) 1 RCR(Criminal) 598 : (2011) 9 SCALE 327 : (2011) 10 SCR 577 : (2011) 3 UC 1784
Constitution of India, 1950 — Article 21
Supreme Court24 Aug 2011Allowed
Manohar Lal (D) by L.Rs. Vs Ugrasen (D) by L.Rs. and Others
Supreme Court Of India · (2012) AIRSCW 680 : (2011) 6 AWC 5594 Supp : (2011) 12 JT 41 : (2011) 9 SCALE 349 : (2013) 5 SCC 448 : (2011) 10 SCR 634 : (2011) 8 Supreme 489 : (2012) 3 UC 2041
Land Acquisition Act, 1894 — Section 11, 17(1), 4, 6
Supreme Court23 Aug 2011Dismissed
LIC of India and Another Vs Hira Lal
Supreme Court Of India · (2011) 4 CPJ 4
Consumer Protection Act, 1986 — Section 12
Supreme Court23 Aug 2011Allowed
Inderjit Singh Grewal Vs State of Punjab and Another
Supreme Court Of India · (2011) 3 ACR 3544 : (2012) CriLJ 309 : (2011) 3 DMC 7 : (2011) 4 KCCR 3283 : (2011) 3 KLJ 40 : (2011) 4 KLT 69 SN : (2011) 2 NCC 544 : (2011) 4 RCR(Civil) 129 : (2011) 9 SCALE 295 : (2011) 12 SCC 588 : (2011) 10 SCR 557 : (2011) 3 UC 1758
Protection Of Women From Domestic Violence Rules, 2006 — Rule 15(6)Indian Penal Code, 1860 — Section 40, 43, 107, 120B, 191, 193, 376, 406, 498ACode Of Criminal Procedure, 1973 — Section 468, 482