Supreme Court30 Aug 2011
Maninderjit Singh Bitta Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 10 SCALE 161 : (2012) 2 TAC 14
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 20 of 68
Supreme Court30 Aug 2011Dismissed
Air Liquide North India Pvt. Ltd. Vs Commissioner, Central Excise, Jaipur-I
Supreme Court Of India · (2011) 187 ECR 243 : (2011) 9 JT 547 : (2011) 9 SCALE 506
Supreme Court30 Aug 2011Disposed Of
Mrs. Asha Sharma Vs Chandigarh Administration and Others
Supreme Court Of India · (2011) 10 JT 82 : (2012) 1 RCR(Civil) 25 : (2011) 9 SCALE 549 : (2011) 10 SCC 86
Constitution of India, 1950 — Article 141, 142, 226, 32Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996 — Rule 11, 11(1), 11(2), 13, 13(1)
Supreme Court30 Aug 2011Disposed Of
United Bank of India Vs Prasanta Kumar Roy and Others
Supreme Court Of India · (2012) 133 FLR 527 : (2012) 2 LLJ 12 : (2012) 12 SCC 519
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Constitution of India, 1950 — Article 136
Supreme Court30 Aug 2011Allowed
Commnr. of Central Excise, Meerut-II Vs Sundstrand Forms P. Ltd.
Supreme Court Of India · (2011) 187 ECR 248 : (2011) 10 JT 200 : (2011) 9 SCALE 512
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11A, 11A(1)
Supreme Court30 Aug 2011Dismissed
Rakesh Sharma and Others Vs State of M.P. and Others
Supreme Court Of India · (2011) AIRSCW 5668 : (2012) 3 AWC 3137 : (2012) 1 JLJ 106 : (2011) 10 JT 436 : (2011) 3 MPJR 329 : (2011) 9 SCALE 538 : (2011) 12 SCR 351 : (2011) 6 Supreme 402
Constitution of India, 1950 — Article 226
Supreme Court30 Aug 2011Disposed Of
Sanjoy Narayan Editor in Chief Hindustan and Others Vs Hon. High Court of Allahabad thr. R.G.
Supreme Court Of India · (2011) 3 ACR 3528 : (2011) AIRSCW 5761 : (2012) 1 Crimes 26 : (2011) 10 JT 74 : (2011) 3 KLT 882 : (2012) 1 RCR(Civil) 525 : (2012) 1 RCR(Criminal) 361 : (2011) 9 SCALE 532 : (2011) 10 SCR 781 : (2011) 8 Supreme 486 : (2011) 3 UC 1912 : (2011) 5 UJ 2875
Constitution of India, 1950 — Article 19(1), 19(2)
Supreme Court29 Aug 2011Allowed
State of Maharashtra Vs Vijay C. Puljal and Others
Supreme Court Of India · (2011) 08 SC CK 0155
Supreme Court29 Aug 2011Allowed
Raghubir Singh Vs State of Rajasthan and Others
Supreme Court Of India · (2011) 3 ACR 3484 : (2011) 14 JT 75 : (2012) 1 MLJ 682 : (2011) 2 NCC 580 : (2011) 9 SCALE 472 : (2011) 12 SCC 235 : (2011) 10 SCR 739 : (2011) 3 UC 1924
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
Supreme Court29 Aug 2011Partly Allowed
Anil Kumar Vs State of Haryana
Supreme Court Of India · (2011) 08 SC CK 0076
Essential Commodities Act, 1955 — Section 7
Supreme Court29 Aug 2011Disposed Of
Md. Murtaza and Others Vs State of Assam and Others
Supreme Court Of India · (2011) 6 AWC 6329 Supp : (2012) 2 GLD 501 : (2011) 13 JT 145 : (2011) 5 LW 332 : (2011) 8 MLJ 66 : (2011) 4 RCR(Civil) 346 : (2011) 9 SCALE 526 : (2011) 10 SCR 755
Constitution of India, 1950 — Article 19(1), 19(6)
Supreme Court29 Aug 2011Dismissed
C. Venkatachalam Vs Ajitkumar C. Shah and Others Bar Council of India Vs Sanjay R. Kothari and Others
Supreme Court Of India · (2011) 3 CPJ 33 : (2011) 10 JT 207 : (2011) 6 MLJ 555 : (2011) 9 SCALE 479 : (2011) 5 UJ 3165
Consumer Protection Act, 1986 — Section 17, 6
Supreme Court26 Aug 2011Allowed
The State of Maharashtra and Others Vs Raj Marketing and Another
Supreme Court Of India · AIR 2011 SC 3556 : (2012) 3 AWC 2771 : (2012) 3 BomCR 277 : (2011) 4 RCR(Civil) 890 : (2011) 9 SCALE 469 : (2011) 10 SCR 722
Standards of Weights and Measures (Enforcement) Act, 1985 — Section 65Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 2, 23(1), 29, 33, 39Standards of Weights and Measures Act, 1976 — Sec
Supreme Court26 Aug 2011Allowed
P. Vankat Naidu Vs Life Insurance Corporation of India and Another
Supreme Court Of India · (2011) 4 CPJ 6
Consumer Protection Act, 1986 — Section 27
Supreme Court26 Aug 2011Disposed Of
State of Punjab and Others Vs Jagdish Kaur State of Punjab and Another Vs Harjinder Singh
Supreme Court Of India · (2011) 131 FLR 4 : (2011) 9 SCALE 397 : (2011) 10 SCR 728
Constitution of India, 1950 — Article 309Punjab Civil Service (General and Common Conditions of Services) Rules, 1994 — Rule 15
Supreme Court26 Aug 2011Dismissed
Justice P.D. Dinakaran Vs Judges Inquiry Committee and Another
Supreme Court Of India · AIR 2011 SC 3777 : (2011) AIRSCW 5098 : (2011) 6 AWC 6135 Supp : (2011) 10 JT 230 : (2012) 1 MLJ 113 : (2011) 9 SCALE 437 : (2011) 5 Supreme 100
Constitution of India, 1950 — Article 121, 124, 124(4), 124(5), 141Judges (Inquiry) Act, 1968 — Section 3, 3(1), 3(2), 3(3), 3(4)Judges (Inquiry) Rules, 1969 — Rule 2, 5, 5(1), 5(3), 9
Supreme Court26 Aug 2011
State of Maharashtra and Others Vs Subhash Arjundas Kataria
Supreme Court Of India · (2012) AIRSCW 756 : (2012) 3 AWC 2765 : (2012) 3 BomCR 218 : (2012) 275 ELT 289 : (2011) 4 JCR 91 : (2011) 9 SCALE 463 : (2011) 10 SCR 708
Standards Of Weights And Measures (Packaged Commodities) Rules, 1977 — Rule 2(l), 2(x), 3, 6, 23(1), 29, 33, 39Standards Of Weights And Measures Act, 1976 — Section 2(b), 2(v), 73Central Excise Act, 1944 — Section 4A, 4A(1), 4A(2)
Supreme Court26 Aug 2011Dismissed
Samaj Parivartana Samudaya and Others Vs State of Karnataka and Others
Supreme Court Of India · (2011) 10 SCALE 100
Supreme Court26 Aug 2011Dismissed
T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 10 SCALE 640
Forest (Conservation) Act, 1980 — Section 2
Supreme Court26 Aug 2011Disposed Of
Man Singh Vs Maruti Suzuki India Ltd. and Another
Supreme Court Of India · (2012) 3 AWC 3134 : (2011) 131 FLR 1 : (2011) 9 JT 558 : (2011) 4 LLJ 295 : (2011) LLR 1009 : (2011) 9 SCALE 390
Constitution of India, 1950 — Article 136, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31