Supreme Court06 Sept 2011Partly Allowed
M/S. Wave Industries Pvt. Ltd. Vs Atar Singh and Others
Supreme Court Of India · (2011) 12 SCALE 153
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 50(2), 54
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 18 of 68
Supreme Court06 Sept 2011Dismissed
Ajay Kumar Das Vs State of Jharkhand and Another
Supreme Court Of India · (2011) 59 BLJR 2707.00 : (2011) 13 JT 78 : (2011) 4 RCR(Criminal) 231 : (2011) 10 SCALE 390 : (2011) 5 UJ 3403
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
Supreme Court06 Sept 2011Disposed Of
Govt. of A.P. and Others Vs Sri Sevadas Vidyamandir High School and Others
Supreme Court Of India · (2011) 10 JT 388 : (2011) 10 SCALE 208 : (2011) 11 SCR 170
Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 10(17)
Supreme Court06 Sept 2011Dismissed
State of U.P. and Another Vs Narendra Bahadur Singh and Others
Supreme Court Of India · (2011) 131 FLR 769 : (2011) 12 SCC 474 : (2012) 1 SLJ 36
Supreme Court06 Sept 2011Dismissed
Muzebuddeen Vs State of M.P. and Another
Supreme Court Of India · (2011) 09 SC CK 0097
Land Acquisition Act, 1894 — Section 17(1), 4
Supreme Court06 Sept 2011Allowed
Bharat Sanchar Nigam Ltd. Vs R. Santhakumari Velusamy and Others
Supreme Court Of India · (2011) 10 JT 558 : (2011) 10 SCALE 136 : (2011) 5 UJ 3219
Constitution of India, 1950 — Article 16(4), 16(4A), 162, 235, 309
Supreme Court06 Sept 2011Dismissed
Sanjay Kumar Singh Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2012 SC 1783 : (2012) AIRSCW 2361 : (2013) 1 AJR 605 : (2012) 3 AWC 2677 : (2011) 131 FLR 1095 : (2011) 3 JKJ 19 : (2011) 13 JT 70 : (2011) 11 SCR 182
Central Reserve Police Force Rules, 1955 — Rule 26, 27Constitution of India, 1950 — Article 136
Supreme Court05 Sept 2011Dismissed
The National Textile Corporation Ltd. Vs Nareshkumar Badrikumar Jagad and Others
Supreme Court Of India · AIR 2012 SC 264 : (2012) 1 BomCR 399 : (2007) 2 CALLT 567 : (2011) 10 JT 414 : (2012) 2 MLJ 296 : (2011) 2 RCR(Rent) 293 : (2011) 10 SCALE 28 : (2011) 12 SCC 695 : (2011) 5 UJ 3334
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 115Companies Act, 1956 — Section 619, 620Constitution of India, 1950 — Article 12, 136, 285
Supreme Court05 Sept 2011Dismissed
MIG Cricket Club Vs Abhinav Sahakar Education Society and Others
Supreme Court Of India · (2011) 6 BomCR 546 : (2011) 10 JT 394 : (2011) 6 MhLj 742 : (2012) 1 RCR(Civil) 715 : (2011) 10 SCALE 8 : (2011) 9 SCC 97 : (2011) 11 SCR 141 : (2011) 5 UJ 3277
Maharashtra Regional and Town Planning Act, 1966 — Section 31, 31(1), 31(2), 35, 37(2)
Supreme Court05 Sept 2011Allowed
Union of India (UOI) and Others Vs J.D. Suryavanshi
Supreme Court Of India · AIR 2011 SC 3605 : (2011) 3 JKJ 28 : (2011) 10 SCALE 689 : (2011) 13 SCC 167 : (2011) 11 SCR 158 : (2011) 6 UJ 3661
Constitution of India, 1950 — Article 226
Supreme Court05 Sept 2011Dismissed
Samar Bahadur Singh Vs State of U.P. and Others
Supreme Court Of India · (2011) AIRSCW 5945 : (2012) 1 ALLMR 409 : (2012) 3 AWC 2682 : (2011) 131 FLR 767 : (2011) 4 JCR 117 : (2011) 3 JKJ 25 : (2011) 10 JT 122 : (2011) 6 MhLj 740 : (2011) 10 SCALE 113 : (2011) 9 SCC 94 : (2011) 11 SCR 136 : (2011) 7 Supreme 119 : (2011) 5 UJ 3
Penal Code, 1860 (IPC) — Section 392
Supreme Court05 Sept 2011Dismissed
Mrinal Das and Others Vs The State of Tripura
Supreme Court Of India · AIR 2011 SC 3753 : (2011) AIRSCW 5566 : (2012) BomCR(Cri) 187 : (2012) 1 GLD 712 : (2011) 4 JCC 2571 : (2012) 1 RCR(Criminal) 247 : (2011) 10 SCALE 55 : (2012) 3 UC 1828 : (2011) 5 UJ 3364
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 306, 306(1), 306(4), 307Evidence Act, 1872 — Section 114, 133, 3
Supreme Court05 Sept 2011Dismissed
High Court of Judicature at Patna Vs Madan Mohan Prasad and Others
Supreme Court Of India · AIR 2011 SC 3046 : (2011) AIRSCW 5222 : (2013) 1 AWC 108 : (2011) 4 JCR 127 : (2011) 10 JT 402 : (2011) 4 KLT 70 SN : (2012) 1 MLJ 533 : (2012) 1 PLJR 86 : (2011) 10 SCALE 15 : (2011) 9 SCC 65 : (2011) 7 Supreme 159
Constitution of India, 1950 — Article 226, 227, 235, 32Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7ALimitation Act, 1963 — Section 12, 14, 4, 5
Supreme Court02 Sept 2011Allowed
Pirthi Vs Mohan Singh and Others
Supreme Court Of India · AIR 2011 SC 3070 : (2011) 5 CHN 361 Supp : (2011) 10 JT 67 : (2011) 4 RCR(Civil) 349 : (2011) 9 SCALE 669 : (2011) 9 SCC 107 : (2011) 11 SCR 122
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Punjab Pre-emption Act, 1913 — Section 15(1)
Supreme Court02 Sept 2011Dismissed
Samaj Parivartana Samudaya and Others Vs State of Karnataka and Others
Supreme Court Of India · (2011) 10 SCALE 101
Supreme Court02 Sept 2011Dismissed
Prem Singh Vs State of Haryana
Supreme Court Of India · (2011) 3 ACR 3463 : (2011) 4 JCR 156 : (2011) 12 JT 31 : (2011) 10 SCALE 102
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 149, 302, 34
Supreme Court02 Sept 2011Allowed
The Institute of Chartered Accountants of India Vs Shaunak H. Satya and Others
Supreme Court Of India · AIR 2011 SC 3336 : (2011) AIRSCW 4958 : (2012) 1 AWC 100 Supp : (2011) 5 CHN 231 Supp : (2011) 5 CTC 780 : (2011) 4 JKJ 11 : (2011) 10 JT 128 : (2011) 4 KLT 17 SN : (2011) 5 LW 299 : (2012) 1 MLJ 488 : (2011) 4 RCR(Civil) 336 : (2011) 9 SCALE 639 : (2011)
Chartered Accountants Act, 1949 — Section 3Chartered Accountants Regulations, 1988 — Regulation 38, 39(2), 39(4), 42Constitution of India, 1950 — Article 12
Supreme Court02 Sept 2011Dismissed
A.P. Dairy Development Corporation Federation Vs B. Narasimha Reddy and Others
Supreme Court Of India · (2011) AIRSCW 4995 : (2011) 10 JT 145 : (2011) 9 SCALE 688
Andhra Pradesh Co-operative Societies Act, 1964 — Section 43Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 4(3)Constitution of India, 1950 — Article 12, 14, 15(4), 16, 19
Supreme Court02 Sept 2011Allowed
Arun Kumar Aggarwal Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 2011 SC 3056 : (2011) AIRSCW 5257 : (2011) 10 JT 167 : (2011) 4 RCR(Criminal) 137 : (2011) 9 SCALE 608 : (2011) 6 Supreme 163 : (2011) 5 UJ 3149
Criminal Procedure Code, 1973 (CrPC) — Section 169, 482Income Tax Act, 1922 — Section 31Income Tax Act, 1961 — Section 153(3)(ii)
Supreme Court02 Sept 2011Allowed
Bhushan Kumar Meen Vs State of Punjab and Others
Supreme Court Of India · (2011) 3 ACR 2696 : (2011) AIRSCW 5801 : (2012) BomCR(Cri) 156 : (2011) 10 JT 107 : (2012) 1 MLJ 165 : (2011) 2 NCC 658 : (2011) 4 RCR(Criminal) 144 : (2011) 9 SCALE 617 : (2011) 8 SCC 438 : (2011) 10 SCR 844 : (2011) 6 Supreme 131 : (2011) 3 UC 1889 : (2
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A