Supreme Court17 Aug 2011Allowed
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 9 SCALE 336
COURT ARCHIVE
Supreme Court Of India judgments, 2011
1,360 judgments · page 23 of 68
Supreme Court17 Aug 2011Disposed Of
Dr. Puneet Gulati and Others Vs State of Kerala and Others etc. etc.
Supreme Court Of India · (2011) AIRSCW 5071 : (2011) 9 JT 353 : (2011) 3 KLT 712 : (2011) 9 SCALE 283
Supreme Court17 Aug 2011Allowed
Commnr. of Customs Excise, New Delhi Vs Living Media (India) Ltd.
Supreme Court Of India · (2011) AIRSCW 5834 : (2011) 188 ECR 1 : (2011) 9 JT 324 : (2011) 9 SCALE 153
Customs Act, 1962 — Section 14Customs Tariff Act, 1975 — Section 46, 50Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 2(2), 9(1)
Supreme Court17 Aug 2011Allowed
The Secretary, All India Pre-Medical/Pre-Dental Examination, C.B.S.E. and Others Vs Khushboo Shrivastava and Others
Supreme Court Of India · (2012) 1 ALLMR 436 : (2011) 6 AWC 5678 Supp : (2012) 1 JCR 16 : (2011) 9 SCALE 63 : (2011) 10 SCR 286 : (2011) 5 UJ 3390
Constitution of India, 1950 — Article 226
Supreme Court17 Aug 2011Dismissed
Amitava Banerjee @ Amit @ Bappa Banerjee Vs State of West Bengal
Supreme Court Of India · AIR 2011 SC 2913 : (2011) AIRSCW 4793 : (2011) 9 JT 371 : (2011) 9 SCALE 185 : (2011) 5 Supreme 620 : (2011) 3 UC 1714
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 302, 364
Supreme Court17 Aug 2011Dismissed
Anil Sachar and Another Vs Shree Nath Spinners P. Ltd. and Others etc.
Supreme Court Of India · (2011) AIRSCW 4401 : (2011) 12 SCALE 655 : (2011) 5 Supreme 221
Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court16 Aug 2011Allowed
Varsha Vs Divisional Caste Certificate Scrutiny Committee and Others
Supreme Court Of India · (2011) 12 SCC 656
Supreme Court16 Aug 2011Dismissed
Polydrug Laboratroies P. Ltd. Vs Controller of Patents and Others
Supreme Court Of India · AIR 2012 SC 285 : (2011) 5 CTC 563 : (2012) 3 RCR(Civil) 617
Patents Rules, 2003 — Rule 138, 24B, 55(4), 80(1A)
Supreme Court16 Aug 2011Disposed Of
Re: Exploi. of Chiln. Inj Orph. In St. of T.N. Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 11 SCALE 15
Supreme Court16 Aug 2011Disposed Of
State of Uttaranchal and Another Vs Sunil Kumar Vaish and Others
Supreme Court Of India · (2011) 5 AWC 5390 Supp : (2011) 10 JT 26 : (2011) 4 RLW 2851 : (2011) 9 SCALE 131 : (2011) 8 SCC 670 : (2011) 2 UD 143
Transfer of Property Act, 1882 — Section 108(Q)United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948 — Section 129, 9Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 —
Supreme Court16 Aug 2011Allowed
Coromandel Indag Products (P) Ltd. Vs Garuda Chit and Trading Co. P. Ltd. and Another
Supreme Court Of India · (2011) 6 AWC 5899 Supp : (2011) 10 JT 34 : (2011) 8 MLJ 112 : (2011) 4 RCR(Civil) 677 : (2011) 9 SCALE 139 : (2011) 8 SCC 601 : (2011) 12 SCR 115
Income Tax Act, 1961 — Section 230AIncome Tax Act, 1981 — Section 230ASpecific Relief Act, 1963 — Section 16
Supreme Court16 Aug 2011Allowed
Raviraj Udupa Vs United India Insurance Company Ltd. and Others
Supreme Court Of India · (2012) ACJ 286 : (2011) 5 AWC 5119 : (2011) 9 SCALE 348 : (2011) 10 SCR 276 : (2012) 2 TAC 413
Motor Vehicles Act, 1988 — Section 166
Supreme Court12 Aug 2011Dismissed
Rajender Singh Pathania and Others Vs State of N.C.T. of Delhi and Others
Supreme Court Of India · (2011) 3 ACR 3102 : (2012) CriLJ 609 : (2011) 10 JT 294 : (2012) 1 LW(Cri) 132 : (2011) 3 RCR(Criminal) 827 : (2011) 9 SCALE 124 : (2011) 13 SCC 329 : (2011) 10 SCR 260 : (2011) 3 UC 1801
Constitution of India, 1950 — Article 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
Supreme Court12 Aug 2011Dismissed
Ram Mehar Singh Vs State of N.C.T. of Delhi and Others
Supreme Court Of India · (2011) 3 ACR 3099 : (2012) BomCR(Cri) 786 : (2012) CriLJ 410 : (2011) 4 KCCR 478 SN : (2011) 4 RCR(Criminal) 538 : (2011) 9 SCALE 105 : (2011) 10 SCR 253 : (2011) 3 UC 1644
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 151
Supreme Court12 Aug 2011Dismissed
Rajinder Vs State (NCT of Delhi) and Another
Supreme Court Of India · (2011) 3 ACR 3092 : (2012) 2 ALT(Cri) 20 : (2012) CriLJ 435 : (2011) 3 Crimes 206 : (2011) 3 JKJ 52 : (2011) 8 JT 606 : (2011) 9 SCALE 118 : (2011) 13 SCC 215 : (2011) 3 UC 1819
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court11 Aug 2011Disposed Of
Union Public Service Commission and Another Vs Naseeruddin Wani and Others
Supreme Court Of India · (2011) 08 SC CK 0145
Supreme Court11 Aug 2011Allowed
State of Rajasthan and Others Vs Jeev Raj and Others
Supreme Court Of India · (2011) 6 AWC 5915 Supp : (2011) 114 RD 448 : (2011) 9 SCALE 99 : (2011) 12 SCC 252 : (2011) 10 SCR 241
Supreme Court11 Aug 2011Allowed
Krishi Utpadan Mandi Samiti, Allahabad Vs Baidyanath Ayurved Bhawan (Pvt.) Ltd. and Another
Supreme Court Of India · (2011) 6 AWC 5908 Supp : (2011) 5 CHN 35 Supp : (2011) 114 RD 226 : (2011) 9 SCALE 111 : (2011) 12 SCC 277 : (2011) 11 SCR 1176
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17, 2, 37, 9, 9(1)Uttar Pradesh Krishi Utpadan Mandi Niyamawali, 1965 — Rule 70
Supreme Court11 Aug 2011Allowed
Oriental Bank of Commerce and Another Vs R.K. Uppal
Supreme Court Of India · (2011) AIRSCW 5779 : (2011) 6 AWC 5681 Supp : (2011) 131 FLR 56 : (2011) 9 JT 1 : (2011) 3 KLT 116 SN : (2011) 4 LLJ 1 : (2011) 8 SCALE 634 : (2011) 8 SCC 695 : (2011) 10 SCR 218 : (2011) 5 Supreme 490
Constitution of India, 1950 — Article 14, 324Imports and Exports (Control) Act, 1947 — Section 4M, 4M(1)Oriental Bank of Commerce Officer Employees (Discipline and Appeal) Regulations, 1982 — Regulation 12, 17, 4, 6
Supreme Court11 Aug 2011Disposed Of
Mrs. Satimbla Sharma and Others Vs St. Paul''s Senior Secondary School and Others
Supreme Court Of India · AIR 2011 SC 2926 : (2011) AIRSCW 4643 : (2011) 6 ALLMR 5672 : (2011) 130 FLR 1065 : (2011) 3 GLH 162 : (2011) 8 JT 611 : (2011) 3 KLT 674 : (2011) 4 PLJR 326 : (2011) 9 SCALE 92 : (2011) 13 SCC 760 : (2011) 10 SCR 203 : (2011) 5 UJ 3460
Constitution of India, 1950 — Article 12, 14, 226, 30(1), 36Delhi School Education Act, 1973 — Section 10, 11, 12, 14, 8, 9Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23, 23(3), 38, 38(2)