Supreme Court21 Jan 2000Disposed Of
Samalpur Gitalpur Ex-Servicement Coop. and Another Vs Mangal Singh and Others
Supreme Court Of India · (2000) 01 SC CK 0128
COURT ARCHIVE
Supreme Court Of India judgments, 2000
1,690 judgments · page 80 of 85
Supreme Court20 Jan 2000Dismissed
Wine Agencies Vs Financial Commissioner, Revenue and Others
Supreme Court Of India · AIR 2000 SC 3574 : (2000) AIRSCW 3734 : (2000) 8 JT 166 : (2000) 7 Supreme 78 : (2000) 7 Supreme 418
Supreme Court20 Jan 2000
R.D. Upadhyay Vs State of Andhra Pradesh and Others
Supreme Court Of India · AIR 2000 SC 1756 : (2000) AIRSCW 1645 : (2000) CriLJ 2277(1) : (2000) 3 JT 594 Supp : (2000) 1 SCALE 410 : (2000) 8 SCALE 1 : (2000) 5 SCR 167 Supp : (2001) 1 UJ 246
Supreme Court20 Jan 2000Dismissed
Lal Chand Vs Sh. Paras Ram (D) by LRs. and Others
Supreme Court Of India · (2000) 4 JT 408
Supreme Court20 Jan 2000Allowed
M/S Sprint RPG India Ltd. Vs Commissioner of Customs-I, Delhi
Supreme Court Of India · AIR 2000 SC 749 : (2000) AIRSCW 290 : (2000) 67 ECC 585 : (2000) ECR 735 : (2000) 116 ELT 6 : (2000) 1 JT 371 : (2000) 1 SCALE 300 : (2000) 2 SCC 486 : (2000) 1 SCR 332 : (2000) 1 Supreme 395
Customs Act, 1962 — Section 25(1)
Supreme Court20 Jan 2000Allowed
J.L. Morrison (India) and Another Vs Asstt. Collector, Central Excise and Others
Supreme Court Of India · (2000) 69 ECC 629 : (2000) 117 ELT 537 : (2000) 4 JT 406 : (2001) 10 SCC 399
Supreme Court20 Jan 2000Allowed
Food Corporation of India Vs Bihar State Agricultural Market Board and Others
Supreme Court Of India · AIR 2000 SC 3493 : (2000) AIRSCW 2329 : (2000) 4 JT 232 : (2002) 9 SCC 452
Supreme Court20 Jan 2000dismissed
Tamil Nadu Newsprint and Papers Ltd. Vs The Appraiser, Appraiser Department, Customs Hosue and Others
Supreme Court Of India · AIR 2000 SC 728 : (2000) AIRSCW 265 : (2000) 1 ALD(Cri) 475 : (2000) 67 ECC 592 : (2000) 88 ECR 744 : (2000) 116 ELT 3 : (2000) 1 JT 313 : (2000) 1 SCALE 228 : (2000) 2 SCC 75 : (2000) 1 SCR 327 : (2000) 1 Supreme 200
Customs Act, 1962 — Section 157, 25(1)
Supreme Court19 Jan 2000Allowed
Shree Cement Ltd. and Another Vs State of Rajasthan and Others
Supreme Court Of India · AIR 2000 SC 924 : (2000) AIRSCW 519 : (2000) 1 JT 269 : (2000) 1 SCALE 209 : (2000) 1 SCC 765 : (2000) 119 STC 10 : (2000) 1 Supreme 263 : (2000) 1 UJ 628
Central Sales Tax Act, 1956 — Section 8(5)
Supreme Court19 Jan 2000Allowed
Sounds N. Images Vs Collector of Customs
Supreme Court Of India · (2000) 69 ECC 464 : (2000) 117 ELT 538 : (2000) 4 JT 342 : (2000) 9 SCC 143
Supreme Court19 Jan 2000Disposed Of
Atul Ltd. Vs D.L.F. Industries Ltd. and Others
Supreme Court Of India · AIR 2001 SC 386 : (2000) AIRSCW 4275 : (2000) 3 JT 199 Supp : (2000) 7 SCALE 613 : (2001) 1 SCC 501 : (2000) 8 Supreme 1
Constitution of India Art 136
Supreme Court19 Jan 2000Dismissed
P.V. Jose Vs Kanickammal (dead) by L.Rs.
Supreme Court Of India · AIR 2000 SC 2688 : (2000) AIRSCW 2862 : (2001) 49 BLJR 833 : (2000) 2 CTC 176 : (2000) 3 JT 384 : (2000) 9 SCC 350 : (2000) 5 Supreme 171
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10
Supreme Court19 Jan 2000Allowed
K.C. Mathew and Sons and Another Vs A. Sulaikha Beevi and Others
Supreme Court Of India · AIR 2000 SC 3408 : (2000) AIRSCW 1873 : (2000) 2 CTC 498 : (2000) 3 JT 388 : (2000) 9 SCC 276 : (2000) 6 Supreme 358
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court19 Jan 2000Dismissed
Mr. V. Narayanaswamy Vs Mr. C.P. Thirunavukkarasu
Supreme Court Of India · AIR 2000 SC 694 : (2000) AIRSCW 225 : (2000) 1 JT 194 : (2000) 1 SCALE 153 : (2000) 2 SCC 294 : (2000) 1 SCR 292 : (2000) 1 Supreme 290
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 95AMadras High Court Rules, 1967 — Rule 2
Supreme Court18 Jan 2000
Amit Singh Rawal and Others Vs D.G.H.S. and Others
Supreme Court Of India · AIR 2000 SC 1897 : (2000) AIRSCW 1501 : (2000) 1 SCALE 658 : (2000) 9 SCC 304
Supreme Court18 Jan 2000Disposed Of
Commissioner, Bangalore Development Authority Vs S. Vasudeva and Others
Supreme Court Of India · AIR 2000 SC 767 : (2000) AIRSCW 3806 : (2000) AIRSCW 311 : (2000) 1 JT 296 : (2000) 1 SCALE 230 : (2000) 2 SCC 439 : (2000) 1 SCR 275 : (2000) 1 Supreme 240
Bangalore Development Authority (Allotment of Sites) Rules, 1984 — Rule 13, 14Bangalore Development Authority Act, 1976 — Section 38B, 5
Supreme Court18 Jan 2000Dismissed
Valivalam Desikar Chatram Trust Vs Assistant Commissioner (Land Reforms) and Others
Supreme Court Of India · AIR 2000 SC 3420 : (2000) AIRSCW 1887 : (2000) 2 CTC 178 : (2000) 3 JT 383 : (2000) 9 SCC 374 : (2000) 6 Supreme 221 : (2000) 8 Supreme 10
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2
Supreme Court18 Jan 2000dismissed
Commissioner of Sales Tax, M.P. Vs Madhya Bharat Papers Ltd.
Supreme Court Of India · AIR 2000 SC 667 : (2000) AIRSCW 193 : (2000) 1 JT 174 : (2000) 1 SCALE 148 : (2000) 2 SCC 15 : (2000) 1 SCR 262 : (2000) 117 STC 547 : (2000) 1 Supreme 153
Central Sales Tax Act, 1956 — Section 7, 8(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 44
Supreme Court18 Jan 2000Allowed
Mohd. Abubakkar Siddique Vs Mustafa Shahidul Islam and Others
Supreme Court Of India · AIR 2000 SC 731 : (2000) AIRSCW 268 : (2000) 1 ALD(Cri) 472 : (2000) 1 GLT 53 : (2000) 1 JT 286 : (2000) 1 SCALE 216 : (2000) 2 SCC 62 : (2000) 1 SCR 270 : (2000) 1 Supreme 194
Representation of the People Act, 1951 — Section 80
Supreme Court18 Jan 2000Dismissed
Romesh Vs Ramesh K. Rana and Others
Supreme Court Of India · (2000) 8 JT 598 : (2000) 9 SCC 265