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Supreme Court Of India judgments, 2000

1,690 judgments · page 82 of 85

Supreme Court13 Jan 2000allowed

Union of India (UOI) Vs Ikram Khan and Others

Supreme Court Of India · (2000) 1 ACR 661 : AIR 2000 SC 3397 : (2000) AIRSCW 1729 : (2001) 2 ALT(Cri) 130 : (2000) 69 ECC 631 : (2000) 2 JT 280 : (2000) 9 SCC 221 : (2001) 4 Supreme 178

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
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Supreme Court12 Jan 2000Disposed Of

Subhash Chandra Vs State of U.P. and Others

Supreme Court Of India · (2000) 1 ACR 578 : (2001) 2 ALD(Cri) 119 : (2000) 2 JT 26 : (2000) 9 SCC 356 : (2000) 5 SCC 356

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 340Penal Code, 1860 (IPC) — Section 182
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Supreme Court12 Jan 2000Disposed Of

S. N. Dube Vs N. B. Bhoir and Others

Supreme Court Of India · (2000) 1 ACR 292 : AIR 2000 SC 776 : (2000) AIRSCW 322 : (2000) CriLJ 830 : (2000) 1 JT 220 : (2000) 1 SCALE 175 : (2000) 2 SCC 254 : (2000) 1 SCR 200 : (2000) 1 Supreme 163

Constitution of India, 1950 — Article 47Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(8)Evidence Act, 1872 — Section 27, 3, 30
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Supreme Court12 Jan 2000Dismissed

Smt. G. Kaushalya Devi Vs Ghanshyamdas

Supreme Court Of India · AIR 2000 SC 656 : (2000) AIRSCW 179 : (2000) 1 JT 127 : (2000) 2 LW 748 : (2000) 2 MLJ 104 : (2000) 1 SCALE 131 : (2000) 2 SCC 1 : (2000) 1 SCR 193 : (2000) 1 Supreme 98

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22Mysore House Rent and Accommodation Control Act, 1951 — Section 8(3)
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Supreme Court12 Jan 2000Dismissed

Maharashtra Vikrikar Karamchari Sangathan Vs The State of Maharashtra and Another

Supreme Court Of India · AIR 2000 SC 622 : (2000) AIRSCW 4943 : (2000) AIRSCW 138 : (2000) 1 JT 132 : (2000) 1 SCALE 105 : (2000) 2 SCC 552 : (2000) SCC(L&S) 288 : (2000) 1 SCR 166 : (2000) 3 SLJ 1 : (2001) 4 Supreme 159 : (2000) 1 Supreme 225 : (2000) 1 UPLBEC 874

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 14, 16, 309Maharashtra Civil Services (Regulation of Seniority) Rules, 1982 — Rule 4, 5, 6
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Supreme Court11 Jan 2000Allowed

Vikas Sharma and Others Vs DG, Health Services and Others

Supreme Court Of India · (2000) 1 ACR 836 : (2000) AIRSCW 2020 : (2000) AIRSCW 1058 : (2000) 1 ALD(Cri) 738 : (2000) 101 CompCas 278 : (2000) CriLJ 1799 : (2000) 3 JT 466 : (2000) 2 LW(Cri) 920 : (2000) 2 SCALE 532 : (2000) 3 SCC 745 : (2000) 2 SCR 566 : (2000) 2 Supreme 520 : (2

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