Supreme Court04 Jan 2000Dismissed

C. Chandramohan Vs Sengottaiyan (Dead) By Lrs. and Others

Supreme Court Of India · AIR 2000 SC 568 : (2000) AIRSCW 107 : (2000) 1 CTC 239 : (2000) 1 JT 18 : (2000) 2 LW 630 : (2000) 2 MLJ 1 : (2000) 1 SCALE 8 : (2000) 1 SCC 451 : (2000) 1 SCR 16 : (2000) 1 Supreme 10

Evidence Act, 1872 — Section 116Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 14(1), 25, 8(5)Transfer of Property Act, 1882 — Section 111
Supreme Court03 Jan 2000Disposed Of

Regional Engg. College Vs U. Cheralu

Supreme Court Of India · AIR 2000 SC 1907 : (2000) AIRSCW 1517 : (2000) 84 FLR 1001 : (2000) 2 JT 78 : (2000) 1 LLJ 1086 : (2000) 9 SCC 508 : (2001) SCC(L&S) 108 : (2001) 4 Supreme 211 : (2000) 1 UPLBEC 863

Industrial Disputes Act, 1947 — Section 17B
Supreme Court03 Jan 2000Allowed

Renu Gautam Vs Vinod Gautam

Supreme Court Of India · AIR 2000 SC 3405 : (2000) AIRSCW 1795 : (2000) 1 DMC 396 : (2000) 2 JT 83 : (2001) 3 Supreme 551 : (2001) 2 UC 18