CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 97 of 106

Supreme Court24 Jan 1996Allowed

State of Tamil Nadu and another Vs S. Subramaniam

Supreme Court Of India · (1996) 1 AD 1024 : AIR 1996 SC 1232 : (1996) 2 JT 144 : (1996) LabIC 1046 : (1996) 1 MLJ 97 : (1996) 1 SCALE 810 : (1997) 7 SCC 509 : (1996) 7 SCC 509 : (1996) 1 SCR 968

Tamil Nadu Civil Services (Classification, Control and Appeal) Rules, 1953 — Rule 23
Read judgment
Supreme Court23 Jan 1996dismissed

Husna and Others Vs State of Punjab

Supreme Court Of India · (1996) 1 AD 742 : (1996) 1 ALD(Cri) 178 : (1996) 2 JT 40 : (1996) 4 KarLJ 159 : (1996) 1 SCALE 493 : (1996) 7 SCC 382 : (1996) 1 SCR 856 : (1996) 1 UJ 342

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34, 449
Read judgment
Supreme Court23 Jan 1996Allowed

Uma Shanker (dead) and others Vs Sarabjeet (dead) by L.Rs. and others

Supreme Court Of India · (1996) 1 AD 806 : AIR 1996 SC 1005 : (1996) 1 JT 476 : (1996) 4 KarLJ 155 : (1996) 1 SCALE 479 : (1996) 2 SCC 371 : (1996) 1 UJ 289

Banaras State Tenancy Act, 1949 — Section 159Civil Procedure Code, 1908 (CPC) — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 145
Read judgment
Supreme Court23 Jan 1996Allowed

State of Rajasthan Vs Ram Narain and others

Supreme Court Of India · (1996) 20 ACR 390 : (1996) 1 AD 1037 : AIR 1996 SC 2987 : (1996) 1 ALD(Cri) 821 : (1996) 44 BLJR 924 : (1996) CriLJ 1882 : (1996) 2 JT 396 : (1996) 2 SCALE 34 : (1996) 8 SCC 64 : (1996) 1 SCR 874

Penal Code, 1860 (IPC) — Section 342, 361, 364, 366, 376
Read judgment
Supreme Court23 Jan 1996Allowed

Harbans Lal Vs State of Punjab

Supreme Court Of India · (1996) 1 AD 893 : AIR 1996 SC 1186 : (1996) 2 ALD(Cri) 200 : (1996) CriLJ 1871 : (1996) 1 Crimes 81 : (1996) 6 JT 5 : (1996) 2 OLR 145 : (1996) 1 SCALE 629 : (1996) 2 SCC 350 : (1996) 1 SCR 870

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
Read judgment