Supreme Court23 Jan 1996Allowed
Commissioner of Income Tax, Coimbatore Vs Ayyanarappan and Co., Salem and Another
Supreme Court Of India · (1999) 156 CTR 85 : (1999) 236 ITR 410 : (1998) 8 SCC 331
Income Tax Act, 1961 — Section 187, 257
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 98 of 106
Supreme Court23 Jan 1996Disposed Of
Commissioner of Income Tax, Gujarat-I, Ahmedabad Vs Shri Arbuda Mills Ltd., Ahmedabad
Supreme Court Of India · (1998) 9 JT 101 : (1998) 9 SCC 702
Income Tax Act, 1961 — Section 143(3), 144B, 257, 263
Supreme Court22 Jan 1996Allowed
State of Punjab and Another Vs Dharam Paul and Others
Supreme Court Of India · (1996) 1 AD 839 : (1996) 1 JT 563 : (1996) 2 LLJ 26 : (1996) 113 PLR 323 : (1996) 1 SCALE 527 : (1996) 7 SCC 295 : (1996) 1 SCR 826 : (1996) 1 UJ 775
Supreme Court22 Jan 1996Dismissed
Union of India (UOI) Ors. Vs Smt. Darshna Devi
Supreme Court Of India · (1996) 1 AD 873 : AIR 1997 SC 166 : (1996) 1 JT 622(1) : (1996) 1 SCALE 608 : (1996) 2 SCC 681 : (1996) 1 SCR 839
Supreme Court22 Jan 1996Allowed
Municipal Commissioner, Calcutta Municipal Corporation and others Vs Pijush Kanti Das and another
Supreme Court Of India · (1996) 1 AD 929 : AIR 1996 SC 1108 : (1996) 74 FLR 2571 : (1996) 2 JT 355 : (1996) 4 KarLJ 278 : (1996) LabIC 955 : (1996) 1 SCALE 518 : (1996) 7 SCC 266 : (1996) 1 SCR 831 : (1996) 3 UPLBEC 1557
Bengal Municipal Act, 1932 — Section 120
Supreme Court22 Jan 1996Allowed
M/s. Electronics Trade and Technology Development Corpn. Ltd., Secunderabad Vs M/s. Indian Technologists and Engineers (Electronics) Pvt. Ltd. and another
Supreme Court Of India · (1996) 20 ACR 218 : (1996) 1 AD 900 : AIR 1996 SC 2339 : (1996) 1 ALD(Cri) 28 : (1996) 1 BC 271 : (1996) 98 BOMLR 242 : (1996) 86 CompCas 30 : (1996) CriLJ 1692 : (1996) 3 Crimes 82 : (1996) 1 CTC 193 : (1996) 1 JT 643 : (1996) 4 KarLJ 351 : (1996) 1 LW(C
Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court22 Jan 1996Dismissed
Manohar Lal Vs State of Rajasthan
Supreme Court Of India · (1996) 1 AD 741 : AIR 1996 SC 2880 : (1996) 1 ALD(Cri) 180 : (1996) CriLJ 1367 : (1996) 1 Crimes 54 : (1996) 1 JT 480 : (1996) 1 SCALE 477(1) : (1996) 1 SCALE 477 : (1996) 11 SCC 391 : (1996) 1 SCR 837
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
Supreme Court22 Jan 1996Allowed
Chief Commissioner of Income Tax (Administration), Bangalore Vs V.K. Gururaj and Others
Supreme Court Of India · (1996) 1 AD 980 : (1996) 83 ELT 485 : (1996) 1 JT 709 : (1996) 1 SCALE 696 : (1996) 7 SCC 275 : (1996) 1 SCR 841 : (1996) 85 TAXMAN 344
Supreme Court19 Jan 1996Allowed
H.S. Arora Vs Union of India (UOI)
Supreme Court Of India · (1997) 11 SCC 388
Supreme Court19 Jan 1996Dismissed
Collector of Central Excise, Calcutta Vs Pradyumna Steel Ltd.
Supreme Court Of India · (1996) 64 ECR 21 : (1996) 82 ELT 441 : (2003) 9 SCC 234
Supreme Court19 Jan 1996Allowed
Registrar General of India and Another Vs V. Thippa Setty and Others
Supreme Court Of India · (1998) 8 SCC 690 : (1999) SCC(L&S) 253
Supreme Court19 Jan 1996dismissed
M.P. Cooperative Bank Ltd., Jabalpur Vs Addl. Commissioner of Income Tax, M.P. Bhopal
Supreme Court Of India · (1996) 218 ITR 438 : (1996) 1 JT 487 : (1996) 1 SCALE 511 : (1996) 2 SCC 541 : (1996) 1 SCR 773
Co-operative Societies Act, 1912 — Section 44Income Tax Act, 1961 — Section 80, 81Madhya Pradesh Co-operative Societies (Amalgamation) Act, 1957 — Section 6
Supreme Court19 Jan 1996Allowed
Guruvayoor Devaswom Managing Committee Vs Charirman, Guruvayoor Devaswom Managing Committee and others
Supreme Court Of India · AIR 1996 SC 3337 : (1996) 74 FLR 2564 : (1996) 2 JT 358 : (1996) 1 KLT 450 : (1996) 2 SCALE 215 : (1996) 7 SCC 505 : (1996) 1 SCR 823 : (1996) 4 UPLBEC 2794
Supreme Court19 Jan 1996dismissed
Ahmedabad Municipal Corpn., etc. etc. Vs Shardaben and others, etc. etc.
Supreme Court Of India · (1996) 2 AD 365 : AIR 1996 SC 3346 : (1996) 2 JT 453 : (1996) 4 KarLJ 750 : (1996) 2 SCALE 311 : (1996) 8 SCC 93 : (1996) 1 SCR 820
Land Acquisition Act, 1894 — Section 18, 4(1), 54
Supreme Court19 Jan 1996Allowed
Cheran Transport Corporation Ltd., Coimbatore Vs Regional Transport Authority, Coimbatore and others
Supreme Court Of India · (1996) 1 AD 712 : AIR 1996 SC 1180 : (1996) 1 JT 597 : (1996) 1 SCALE 397 : (1996) 7 SCC 343 : (1996) 1 SCR 784 : (1996) 1 UJ 254
Motor Vehicles Act, 1939 — Section 47(3), 48Motor Vehicles Act, 1988 — Section 98Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992 — Section 10
Supreme Court19 Jan 1996Allowed
State of Haryana and others Vs D.L. Uppal
Supreme Court Of India · (1996) 1 AD 1035 : AIR 1996 SC 1660 : (1995) 71 FLR 877 : (1996) 2 JT 408 : (1996) 1 SCALE 812 : (1996) 2 SCC 344 : (1996) 1 SCR 818 : (1996) 1 UJ 595 : (1996) 2 UPLBEC 866
Supreme Court19 Jan 1996Allowed
Mulak Raj and others Vs State of Haryana
Supreme Court Of India · (1996) 20 ACR 287 : (1996) 1 AD 619 : AIR 1996 SC 2868 : (1996) 1 ALD(Cri) 40 : (1996) 1 ALT(Cri) 333 : (1996) 1 AWC 575 Supp : (1996) CriLJ 1358 : (1996) 1 Crimes 24 : (1996) 2 DMC 402 : (1996) 1 JT 401 : (1996) 4 KarLJ 83 : (1996) 1 SCALE 419 : (1996) 7
Penal Code, 1860 (IPC) — Section 201, 302, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court19 Jan 1996Dismissed
Madhya Pradesh Co-Operative Bank Ltd. Vs Additional Commissioner of Income Tax
Supreme Court Of India · (1996) 84 TAXMAN 640
Co-operative Societies Act, 1912 — Section 44, 6Income Tax Act, 1961 — Section 80P, 81
Supreme Court19 Jan 1996Allowed
Smt. Jaya Devi Vs State of Bihar and ohters
Supreme Court Of India · (1996) 1 AD 837 : AIR 1996 SC 1174 : (1996) 1 SCALE 521 : (1996) 7 SCC 757 : (1996) 1 SCR 815 : (1996) 1 UJ 417
Constitution of India, 1950 — Article 136
Supreme Court18 Jan 1996Disposed Of
Thirath Ram Saini Vs State of Punjab and Others
Supreme Court Of India · (2001) 9 SCC 165
Constitution of India, 1950 — Article 32