Supreme Court29 Jan 1996Dismissed

Dr P.N. Puri and Others Vs State of U.P. and Others

Supreme Court Of India · (1996) 2 AD 347 : (1996) 2 AWC 884 Supp : (1996) 73 FLR 1048 : (1996) 2 JT 472 : (1996) 2 LLJ 707 : (1996) 2 SCALE 210 : (1996) 7 SCC 493 : (1996) 1 SCR 1028 : (1996) 2 UPLBEC 849

Constitution of India, 1950 — Article 14
Supreme Court29 Jan 1996Dismissed

Raghbir Singh Vs State of Haryana

Supreme Court Of India · (1996) 1 AD 903 : AIR 1996 SC 2926 : (1996) 1 ALD(Cri) 181 : (1996) CriLJ 1694 : (1996) 1 Crimes 55 : (1996) 53 ECC 120 : (1996) 2 GLR 162 : (1996) 1 LW(Cri) 337 : (1996) 2 OLR 23 : (1996) 1 SCALE 567 : (1996) 2 SCC 201 : (1996) 1 SCR 1011

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 42, 43, 50
Supreme Court29 Jan 1996Dismissed

State of Haryana Vs Pala and Others

Supreme Court Of India · AIR 1996 SC 2962 : (1996) 1 ALD(Cri) 215 : (1996) 2 ALT(Cri) 188 : (1996) CriLJ 1872 : (1996) 2 JT 416 : (1996) 4 KarLJ 662 : (1996) 2 SCALE 179 : (1996) 8 SCC 51 : (1996) 1 SCR 1022

Penal Code, 1860 (IPC) — Section 300, 302, 34
Supreme Court25 Jan 1996Allowed

State of U.P. Vs Banke Singh and another

Supreme Court Of India · AIR 1996 SC 3321 : (1996) 2 AWC 789 Supp : (1996) 2 JT 517 : (1996) 4 KarLJ 628 : (1996) 2 SCALE 128 : (1996) 7 SCC 738 : (1996) 1 SCR 992

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
Supreme Court25 Jan 1996Disposed Of

State of Punjab and others Vs Sarwan Singh

Supreme Court Of India · (1996) 1 AD 825 : AIR 1996 SC 2981 : (1997) 1 ALD(Cri) 246 : (1996) 1 JT 584 : (1996) LabIC 1045 : (1996) 8 SCALE 684 : (1996) 1 SCALE 565 : (1996) 11 SCC 72 : (1996) 1 UJ 318

Supreme Court25 Jan 1996Allowed

State of U.P. and another Vs Rajendra Singh

Supreme Court Of India · (1996) 1 AD 1023 : AIR 1996 SC 1564 : (1996) 2 JT 112 : (1996) 4 KarLJ 498 : (1996) 1 SCALE 814 : (1996) 7 SCC 347 : (1996) 1 SCR 984

Land Acquisition Act, 1894 — Section 18, 20
Supreme Court25 Jan 1996Dismissed

S. Swvigaradoss Vs Zonal Manager, F.C.I.

Supreme Court Of India · AIR 1996 SC 1182 : (1996) 1 CTC 257 : (1996) 2 JT 182 : (1996) 4 KarLJ 576 : (1996) 1 MLJ 99 : (1996) 2 SCALE 11 : (1996) 3 SCC 100 : (1996) 1 SCR 995

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 341, 342, 366(24)
Supreme Court24 Jan 1996dismissed

Kirloskar Brothers Ltd. Vs Employees'' State Insurance Corpn.

Supreme Court Of India · AIR 1996 SC 3261 : (1996) 2 JT 159 : (1996) LabIC 1718 : (1996) 1 LLJ 1156 : (1996) 2 SCALE 1 : (1996) 2 SCC 682 : (1996) 1 SCR 884 : (1996) 4 UPLBEC 2796 : (1996) 2 UPLBEC 1031

Constitution of India, 1950 — Article 136, 14, 21Employees State Insurance Act, 1948 — Section 1(5), 2, 2(17), 2(9), 3
Supreme Court24 Jan 1996Allowed

Ramjilal and others Vs Ghisa Ram etc.

Supreme Court Of India · (1996) 3 AD 45 : AIR 1996 SC 3338 : (1996) 2 JT 649(1) : (1996) 2 SCALE 401 : (1996) 7 SCC 507 : (1996) 1 SCR 974 : (1996) 1 UJ 725

Evidence Act, 1872 — Section 57Hindu Succession Act, 1956 — Section 14(1)Punjab Pre-emption Act, 1913 — Section 15(1)(b)