Surjit Singh Vs State of Punjab and Others
Supreme Court Of India · (1996) 1 AD 1003 : AIR 1996 SC 1388 : (1996) 2 JT 28 : (1996) 1 SCALE 648 : (1996) 2 SCC 336 : (1996) 1 SCR 1095 : (1996) 1 UJ 523 : (1996) 4 UPLBEC 2949
COURT ARCHIVE
2,104 judgments · page 95 of 106
Supreme Court Of India · (1996) 1 AD 1003 : AIR 1996 SC 1388 : (1996) 2 JT 28 : (1996) 1 SCALE 648 : (1996) 2 SCC 336 : (1996) 1 SCR 1095 : (1996) 1 UJ 523 : (1996) 4 UPLBEC 2949
Supreme Court Of India · (1996) 1 AD 885 : AIR 1996 SC 1661 : (1996) 1 AWC 413 Supp : (1996) 1 JT 641 : (1996) 1 SCALE 624 : (1996) 2 SCC 363 : (1996) 1 SCR 1118 : (1996) 1 UJ 636
Supreme Court Of India · (1996) 1 AD 895 : AIR 1996 SC 2982 : (1996) 1 ALD(Cri) 203 : (1996) CriLJ 1877 : (1996) 1 Crimes 80 : (1996) 1 JT 656 : (1996) 4 KarLJ 391 : (1996) 1 SCALE 606 : (1996) 7 SCC 440
Supreme Court Of India · (1996) 2 JT 422 : (1995) LabIC 1635 : (1995) 2 LLJ 711 : (1996) 2 SCALE 207 : (1996) 8 SCC 43 : (1996) 1 SCR 1120 : (1996) 1 UJ 652 : (1996) 1 UPLBEC 653
Supreme Court Of India · (1996) 11 SCC 602
Supreme Court Of India · (1998) 9 JT 301 : (1997) 11 SCC 383 : (1998) SCC(L&S) 162
Supreme Court Of India · (1996) 2 AD 364 : AIR 1996 SC 1809 : (1996) 2 JT 494 : (1996) 4 KarLJ 723 : (1996) 1 MLJ 112 : (1996) 2 SCALE 314 : (1996) 8 SCC 47 : (1996) 1 SCR 1056 : (1996) 1 UJ 762
Supreme Court Of India · (1996) 3 AD 250 : AIR 1996 SC 1697 : (1996) 3 ALT 18 : (1996) 3 JT 98 : (1996) 2 LW 63 : (1996) 2 SCALE 864 : (1996) 8 SCC 525 : (1996) 1 SCR 1068
Supreme Court Of India · (1996) 3 AD 1 : AIR 1996 SC 1623 : (1996) 3 CALLT 62 : (1996) 2 CTC 109 : (1996) 64 ECR 15 : (2002) 143 ELT 249 : (1996) 3 JT 371 : (1996) 2 LW 18 : (1996) 2 SCALE 820 : (1996) 3 SCC 132 : (1996) 1 SCR 1060 : (1996) 2 UJ 105
Supreme Court Of India · (1996) 20 ACR 216 : (1996) 1 AD 906 : AIR 1996 SC 3386 : (1996) 1 JT 708 : (1996) 4 KarLJ 306 : (1997) 6 SCALE 6 : (1997) 5 SCALE 254 : (1996) 2 SCALE 84 : (1996) 4 SCALE 56 : (1996) 1 SCALE 31 : (1996) 2 SCC 199 : (1996) 1 SCR 1053
Supreme Court Of India · (1996) 1 AD 879 : (1996) 1 CALLT 319 : (1996) 1 JT 680 : (1996) 1 SCALE 598 : (1996) 2 SCC 380 : (1996) 1 SCR 1046 : (1996) 1 UJ 596 : (1996) 2 UPLBEC 1049
Supreme Court Of India · (1998) 8 SCC 594
Supreme Court Of India · (1996) 2 AD 61 : (1996) 2 JT 166 : (1996) 4 KarLJ 668 : (1996) 2 SCALE 44 : (1996) 8 SCC 89 : (1996) 1 SCR 1058
Supreme Court Of India · (1996) 1 AD 1031 : (1996) 4 KarLJ 670 : (1996) 2 SCALE 13 : (1996) 7 SCC 277 : (1996) 1 SCR 1020 : (1996) 1 UJ 760
Supreme Court Of India · (1996) 2 AD 381 : (1996) 2 JT 334 : (1996) 1 OLR 319 : (1996) 2 SCALE 177 : (1996) 7 SCC 711 : (1996) 1 SCR 1017 : (1996) 1 UJ 766
Supreme Court Of India · AIR 1996 SC 2590(1) : (1996) 73 FLR 1049 : (1996) 2 JT 648 : (1996) 2 LLJ 432 : (1996) 2 SCALE 400 : (1996) 7 SCC 634 : (1996) 1 SCR 1026 : (1996) 2 UPLBEC 827
Supreme Court Of India · (1996) 1 AD 932 : AIR 1996 SC 2371 : (1996) 2 BLJR 1012 : (1996) 1 CTC 390 : (1996) 1 JT 711 : (1996) 4 KarLJ 302 : (1996) 1 SCALE 570 : (1996) 8 SCC 54 : (1996) 1 SCR 999 : (1996) 1 UJ 315
Supreme Court Of India · (1996) 1 SCALE 572 : (1996) 2 SCC 345 : (1996) 1 SCR 1004 : (1996) 85 TAXMAN 153
Supreme Court Of India · (1996) 2 AD 170 : AIR 1996 SC 3159 : (1996) 2 ALD(Cri) 563 : (1996) 1 CTC 358 : (1996) 2 JT 382 : (1996) LabIC 1272 : (1996) 2 SCALE 211 : (1996) 7 SCC 748 : (1996) 1 SCR 1030 : (1996) 1 UJ 727
Supreme Court Of India · (1996) 3 AD 42 : (1996) 73 FLR 1035 : (1996) 2 JT 652 : (1996) 4 KarLJ 795 : (1996) 2 SCALE 383 : (1996) 8 SCC 11 : (1996) 1 SCR 1033