COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 93 of 106

Supreme Court05 Feb 1996Dismissed

Baldev Singh Mann Vs Gurcharan Singh (MLA) and Others

Supreme Court Of India · (1996) 2 AD 1 : AIR 1996 SC 1109 : (1996) 11 JT 692 : (1996) 1 SCALE 683 : (1996) 2 SCC 743 : (1996) 2 SCR 99 : (1996) 1 UJ 638

Civil Procedure Code, 1908 (CPC) — Section 151Conduct of Elections Rules, 1961 — Rule 90, 93Representation of the People Act, 1951 — Section 123, 123(1), 123(2), 123(3), 123(4)

Supreme Court05 Feb 1996Allowed

Rajasthan S.R.T.C. and Another Vs Ladulal Mali

Supreme Court Of India · (1996) 2 AD 237 : (1996) 2 JT 580 : (1996) 4 KarLJ 698 : (1996) 2 MLJ 23 : (1996) 2 SCALE 404 : (1996) 8 SCC 37 : (1996) 2 SCR 143 : (1996) 1 UJ 672 : (1996) 1 UPLBEC 649

Supreme Court05 Feb 1996Allowed

M.C. Dhingra Vs Union of India and Others

Supreme Court Of India · (1996) 2 AD 235 : AIR 1996 SC 2963 : (1996) 2 JT 463 : (1991) 2 LLJ 585 : (1996) 2 SCALE 321 : (1996) 7 SCC 564 : (1996) 2 SCR 132 : (1991) 2 SLJ 79 : (1996) 1 UJ 716 : (1996) 2 UPLBEC 745

Constitution of India, 1950 — Article 14

Supreme Court05 Feb 1996Disposed Of

St. Mary''s School and others etc. Vs Cantonment Board, Meerut and others

Supreme Court Of India · (1996) 1 AD 1064 : AIR 1996 SC 3160 : (1996) 3 JT 33 : (1996) 1 SCALE 818 : (1996) 7 SCC 484 : (1996) 2 SCR 127

Cantonments Act, 1924 — Section 170, 84, 87, 99Delhi Municipal Corporation Act, 1957 — Section 107

Supreme Court05 Feb 1996Disposed Of

L. Rajaiah Vs Inspector General of Registration and Stamps, Hyderabad and Others

Supreme Court Of India · (1996) 3 AD 341 : AIR 1996 SC 2199 : (1996) 73 FLR 1236 : (1996) 3 JT 604 : (1996) 3 SCALE 134 : (1996) 8 SCC 246 : (1996) 2 SCR 136

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 16, 34

Supreme Court05 Feb 1996Dismissed

Pitambar Hemlal Badgujar (dead) by LRs. and others Vs Sub-Divisional Officer, Dhule and another

Supreme Court Of India · (1996) 2 AD 232 : AIR 1996 SC 3117 : (1996) 2 JT 546 : (1996) 4 KarLJ 721 : (1996) 2 SCALE 270 : (1996) 7 SCC 554 : (1996) 2 SCR 130

Land Acquisition Act, 1894 — Section 18, 4

Supreme Court05 Feb 1996

Commissioner of Income Tax, Tamil Nadu Vs City Mills Distributors (P) Ltd.

Supreme Court Of India · (1996) 1 AD 949 : AIR 1996 SC 2888 : (1996) 86 CompCas 546 : (1996) 132 CTR 206 : (1996) 219 ITR 1 : (1996) 3 JT 15 : (1996) 1 SCALE 674 : (1996) 2 SCC 375 : (1996) 2 SCR 109 : (1996) 85 TAXMAN 352

Income Tax Act, 1961 — Section 257

Supreme Court05 Feb 1996Allowed

Dharma Vs Nirmal Singh Bittu and another

Supreme Court Of India · (1996) 1 AD 943 : AIR 1996 SC 1136 : (1996) 1 ALD(Cri) 204 : (1996) 2 BLJR 1630 : (1996) CriLJ 1631 : (1996) 1 Crimes 83 : (1996) 4 JT 608 : (1996) 1 SCALE 677 : (1996) 7 SCC 471 : (1996) 2 SCR 115

Constitution of India, 1950 — Article 136, 142Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 302, 375, 376, 511

Supreme Court05 Feb 1996Allowed

K. Kuppusamy and Another Vs State of T.N. and Others

Supreme Court Of India · (1998) 8 SCC 469 : (1998) SCC(L&S) 1694

Constitution of India, 1950 — Article 309

Supreme Court05 Feb 1996Allowed

Amarjit Singh Vs State of Punjab and Others

Supreme Court Of India · (1998) 9 SCC 284

Supreme Court05 Feb 1996Allowed

State of Orissa Vs Rajakishore Das

Supreme Court Of India · AIR 1996 SC 1508 : (1996) 3 JT 560 : (1996) 3 SCALE 68 : (1996) 4 SCC 221 : (1996) 2 SCR 141

Land Acquisition Act, 1894 — Section 11, 4(1)

Supreme Court02 Feb 1996Disposed Of

V.P. Shrivastava and Others Vs State of M.P. and Others

Supreme Court Of India · (1996) JLJ 595 : (1996) 2 JT 374 : (1996) 2 MPJR 8 : (1996) 1 SCALE 805 : (1996) 7 SCC 759 : (1996) 2 SCR 59 : (1996) 2 UPLBEC 805

Constitution of India, 1950 — Article 14, 16, 226Madhya Pradesh State Industries (Gazetted) Service Recruitments Rules, 1965 — Rule 11, 12, 13, 14, 15

Supreme Court02 Feb 1996Dismissed

Haryana State Electricity Board Vs Naresh Tanwar and Another

Supreme Court Of India · (1996) 2 AD 349 : (1996) 2 JT 542 : (1996) 1 LLJ 1066 : (1996) 2 SCALE 374 : (1996) 8 SCC 23 : (1996) 2 SCR 69 : (1996) 2 UPLBEC 889 : (1996) 2 UPLBEC 843

Supreme Court02 Feb 1996Disposed Of

Namid Francis Nwazor Vs Union of India (UOI) and Another

Supreme Court Of India · (1998) 8 SCC 657

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50

Supreme Court02 Feb 1996Allowed

Sabitri Dei and Others Vs Sarat Chandra Rout and Others

Supreme Court Of India · (1996) 2 AD 73 : (1996) 2 JT 1 : (1996) 4 KarLJ 565 : (1996) 1 SCALE 714 : (1996) 3 SCC 301 : (1996) 1 SCR 1168 : (1996) 1 UJ 586(1)

Civil Procedure Code, 1908 (CPC) — Section 11, 47, 9Orissa Estates Abolition Act, 1951 — Section 3, 3(1), 39, 3A, 6

Supreme Court02 Feb 1996Allowed

State of Maharashtra and Others Vs Digamber Bhimashankar Tandale and Others

Supreme Court Of India · (1996) 2 AD 545 : (1996) 2 JT 528 : (1996) 4 KarLJ 602 : (1996) 2 SCALE 271 : (1996) 2 SCC 583 : (1996) 2 SCR 90

Land Acquisition Act, 1894 — Section 23

Supreme Court02 Feb 1996Allowed

State of Orissa and Others Vs Sukanti Debi

Supreme Court Of India · (1997) 1 PLJR 47

Supreme Court02 Feb 1996Dismissed

Surendra Kumar Vs Phoolchand (dead) through and another

Supreme Court Of India · AIR 1996 SC 1148 : (1996) JLJ 477 : (1996) 2 JT 127 : (1996) 1 SCALE 644 : (1996) 2 SCC 491 : (1996) 2 SCR 15

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Land Acquisition Act, 1894 — Section 11, 30

Supreme Court02 Feb 1996Dismissed

Gursharan Singh and others etc. Vs New Delhi Municipal Committee and others Smt. Ashwani Sachdeva Vs New Delhi Municipal Committee

Supreme Court Of India · (1996) 2 AD 48 : AIR 1996 SC 1175 : (1996) 1 JT 647 : (1996) 4 KarLJ 381 : (1996) 1 SCALE 615 : (1996) 2 SCC 459 : (1996) 1 SCR 1154 : (1996) 1 UJ 628

Constitution of India, 1950 — Article 12, 14, 226

Supreme Court02 Feb 1996Dismissed

Sub-Divisional Inspector of Post, Vaikam, and others Vs Theyyam Joseph, etc.,

Supreme Court Of India · (1996) 2 AD 278 : AIR 1996 SC 1271 : (1996) 2 JT 457 : (1996) 2 KLT 272 : (1996) LabIC 1059 : (1996) 2 LLJ 230 : (1996) 2 MLJ 1 : (1996) 2 SCALE 386 : (1996) 8 SCC 489 : (1996) 2 SCR 93 : (1996) 3 UPLBEC 1648

Industrial Disputes Act, 1947 — Section 2, 25F