Supreme Court07 Feb 1996Disposed Of
Bombay Environmental Action Group and Another Vs Municipal Corpn. of Pune and Others
Supreme Court Of India · (1996) 2 JT 470 : (1996) 2 SCALE 312 : (1996) 8 SCC 57 : (1996) 2 SCR 252
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 92 of 106
Supreme Court07 Feb 1996Dismissed
Collector of Customs and Central Excise and others Vs M/s. Lekhraj Jessumal and Sons and another
Supreme Court Of India · (1996) 1 AD 1119 : AIR 1997 SC 145 : (1996) AIRSCW 4307 : (1996) 54 ECC 85 : (1996) 82 ELT 162 : (1996) 3 JT 20 : (1996) 2 SCALE 33 : (1996) 7 SCC 489 : (1996) 2 SCR 245 : (1996) 101 STC 480 : (1996) 2 Supreme 126
Supreme Court06 Feb 1996Allowed
Haryana State Cooperative Supply and Marketing Federation Ltd. Vs N.K. Sharma and Another
Supreme Court Of India · (1999) 3 LLJ 55
Haryana State Supply and Marketing Cooperative Services (Common Cadre) Rules, 1969 — Rule 19(3)
Supreme Court06 Feb 1996Dismissed
K. Krishanajuna Rao and Others Vs Commissioner of Survey and Others
Supreme Court Of India · (1998) 8 SCC 639
Supreme Court06 Feb 1996Allowed
Commissioner of Income Tax, Bombay Vs Allied Chemicals Corporation
Supreme Court Of India · (1999) 155 CTR 153 : (1999) 236 ITR 304 : (1998) 8 SCC 517
Income Tax Act, 1961 — Section 256, 57
Supreme Court06 Feb 1996Dismissed
Glaxo Laboratories (India) Ltd. Vs L.K. Shatye and Others
Supreme Court Of India · (1998) 8 SCC 506
Bombay Sales Tax Act, 1953 — Section 18B
Supreme Court06 Feb 1996Disposed Of
Marikar Motors Ltd. Vs Sales Tax Officer and Another
Supreme Court Of India · (1996) 2 AD 392 : (1996) 2 JT 169 : (1996) 2 SCALE 120 : (1996) 3 SCC 263 : (1996) 2 SCR 217 : (1996) 101 STC 377
Kerala General Sales Tax Act, 1963 — Section 2, 5
Supreme Court06 Feb 1996Dismissed
Lt. Col. Sawai Bhawani Singh and Others Vs State of Rajasthan and Others
Supreme Court Of India · (1996) 2 AD 62 : (1996) 2 JT 132 : (1996) 4 KarLJ 512 : (1996) 1 SCALE 733 : (1996) 3 SCC 105 : (1996) 2 SCR 145 : (1996) 1 UJ 746
Constitution of India, 1950 — Article 245, 246Rajasthan Urban Land Tax (Amendment) Act, 1973 — Section 3, 3(1), 3(1A), 4
Supreme Court06 Feb 1996Dismissed
K.P.O. Moideenkutty Hajee Vs Pappu Manjooran and Another
Supreme Court Of India · (1996) 3 AD 6 : AIR 1996 SC 3356 : (1997) 1 BC 357 : (1996) 3 JT 329 : (1996) 1 KLT 651 : (1996) 2 SCALE 784 : (1996) 8 SCC 586 : (1996) 2 SCR 227
Constitution of India, 1950 — Article 39AEvidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 9
Supreme Court06 Feb 1996Dismissed
Indermani Kirtipal Vs Union of India and others
Supreme Court Of India · (1996) 3 AD 63 : AIR 1996 SC 1567 : (1996) 73 FLR 1034 : (1996) 2 JT 646 : (1996) LabIC 1266 : (1996) 2 LLJ 633 : (1996) 2 MLJ 112 : (1996) 2 SCALE 274 : (1996) 2 SCC 437 : (1996) 2 SCR 222 : (1996) 1 UJ 723 : (1996) 2 UPLBEC 847
Administrative Tribunals Act, 1985 — Section 5Civil Procedure Code, 1908 (CPC) — Section 21
Supreme Court06 Feb 1996Allowed
O. Bharatan Vs K. Sudhakaran and another
Supreme Court Of India · AIR 1996 SC 1140 : (1996) 2 JT 384 : (1996) 1 KLT 466 : (1996) 1 OLR 290 : (1996) 1 SCALE 688 : (1996) 2 SCC 704 : (1996) 1 UJ 307
Evidence Act, 1872 — Section 45, 73, 78Representation of the People Act, 1951 — Section 100, 62
Supreme Court06 Feb 1996Disposed Of
Shri Dharamvir and M.L. Sarwan Vs Amar Singh and Others Amar Singh and Others Vs Shri Dharamvir
Supreme Court Of India · AIR 1996 SC 2314 : (1996) 2 JT 10 : (1996) 1 SCALE 697 : (1996) 3 SCC 159 : (1996) 3 SCC 158 : (1996) 2 SCR 156
Representation of the People Act, 1951 — Section 100(1), 116A, 123(8), 135A, 64A
Supreme Court06 Feb 1996Dismissed
State of Gujarat and Others Vs Kalabhai Vallabhbhai and Others
Supreme Court Of India · (1998) 8 SCC 683
Essential Commodities Act, 1955 — Section 3
Supreme Court06 Feb 1996Dismissed
State of Bihar, etc. Vs Bihar Chamber of Commerce, etc.
Supreme Court Of India · AIR 1996 SC 2344
Bihar Finance Act, 1981 — Section 2, 3, 3(1), 3(2), 5Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 14, 19, 249, 250, 251
Supreme Court06 Feb 1996Dismissed
Firdosh Fatima (Smt) (since Dead) and Others Vs Firdosh Begum (Smt) (Dead) and Others
Supreme Court Of India · AIR 1996 SC 1588 : (1996) 2 JT 530 : (1996) 2 SCALE 272 : (1996) 2 SCC 563 : (1996) 2 SCR 224
Constitution of India, 1950 — Article 226, 227
Supreme Court06 Feb 1996Dismissed
K.J. Francis Vs Commissioner of Income Tax
Supreme Court Of India · (1999) 155 CTR 157 : (1999) 236 ITR 308 : (1998) 8 SCC 495 : (1999) 104 TAXMAN 91
Income Tax Act, 1961 — Section 256, 37
Supreme Court06 Feb 1996Allowed
State of U.P. Vs O.P. Sharma
Supreme Court Of India · (1996) 20 ACR 437 : (1996) 2 AD 111 : AIR 1996 SC 2983 : (1996) 1 ALD(Cri) 823 : (1996) CriLJ 1878 : (1996) 2 JT 488 : (1996) 4 KarLJ 765 : (1997) 1 LW(Cri) 350 : (1996) 2 SCALE 356 : (1996) 7 SCC 705 : (1996) 2 SCR 236
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7, 8
Supreme Court06 Feb 1996Dismissed
Bhagwant Kishore Sud Vs Income Tax Appellate Tribunal, Chandigarh
Supreme Court Of India · (1999) 155 CTR 231 : (1999) 236 ITR 305 : (1998) 8 SCC 512
Income Tax Act, 1961 — Section 147, 148
Supreme Court05 Feb 1996Allowed
State of Bihar and Others Vs Chhangur Prasad Seth
Supreme Court Of India · (1996) 2 AD 241 : (1996) 2 JT 294 : (1996) 2 LLJ 261 : (1996) 2 SCALE 217(1) : (1996) 2 SCALE 217 : (1996) 7 SCC 667 : (1996) 2 SCR 139
Supreme Court05 Feb 1996Disposed Of
K. John Koshy and Others Vs Dr Tarakeshwar Prasad Shaw
Supreme Court Of India · (1998) 8 SCC 624