Supreme Court08 Feb 1996Allowed
State of T.N. and Others Vs Kothari Sugars and Chemicals Ltd. and Others
Supreme Court Of India · (1996) 1 AD 952 : (1996) 2 JT 47 : (1996) 1 SCALE 756 : (1996) 7 SCC 751 : (1996) 2 SCR 275 : (1996) 101 STC 197
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 91 of 106
Supreme Court08 Feb 1996Dismissed
Ajit Singh Vs State of Haryana
Supreme Court Of India · (1996) 20 ACR 362 : (1996) 2 AD 42 : (1996) 1 ALD(Cri) 263 : (1996) 1 Crimes 146 : (1996) 1 CTC 321 : (1996) 2 JT 234 : (1996) 4 KarLJ 446 : (1996) 2 OLR 93 : (1996) 2 SCALE 94 : (1996) 3 SCC 335 : (1996) 2 SCR 318
Constitution of India, 1950 — Article 136, 142Penal Code, 1860 (IPC) — Section 392, 394, 397
Supreme Court08 Feb 1996Allowed
State Bank of India etc., Vs Kashinath Kher and others, etc.,
Supreme Court Of India · (1996) 2 AD 270 : AIR 1996 SC 1328 : (1997) 1 JLJ 59 : (1996) 2 JT 569 : (1996) 2 LLJ 654 : (1996) 2 SCALE 423 : (1996) 8 SCC 762 : (1996) 2 SCR 324 : (1996) 1 UJ 691 : (1996) 1 UPLBEC 638
Constitution of India, 1950 — Article 14, 371DState Bank of India Act, 1955 — Section 43State Bank of India Officers (Determination of Terms and Conditions of Service) Order, 1979 — Rule 17
Supreme Court08 Feb 1996Allowed
Smt. Kilasho Devi Burman and anothers Vs Commr. of Income Tax, West Bengal, Calcutta
Supreme Court Of India · (1996) 2 AD 337 : AIR 1996 SC 3114 : (1996) 132 CTR 173 : (1996) 219 ITR 214 : (1996) 2 JT 555 : (1996) 1 SCALE 801 : (1996) 7 SCC 613 : (1996) 2 SCR 301 : (1996) 85 TAXMAN 346
Income Tax Act, 1922 — Section 22, 24B, 25AIncome Tax Act, 1961 — Section 139, 147
Supreme Court08 Feb 1996Allowed
Seth Banarsi Dass (Dead) by LRs Vs District Magistrate and Collector, Meerut and others
Supreme Court Of India · AIR 1996 SC 2311 : (1996) 86 CompCas 425 : (1996) 3 JT 1 : (1996) 1 SCALE 740 : (1996) 2 SCC 689 : (1996) 2 SCR 268 : (1996) 102 STC 572
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 77, 47Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279, 280, 282, 341
Supreme Court08 Feb 1996Dismissed
Kuldeep Singh Vs State of Haryana
Supreme Court Of India · (1996) 2 AD 38 : AIR 1996 SC 2988 : (1996) 1 ALD(Cri) 209 : (1996) CriLJ 1884 : (1996) 1 Crimes 89 : (1996) 2 JT 344 : (1996) 4 KarLJ 502 : (1996) 2 SCALE 6 : (1996) 1 UJ 379
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
Supreme Court08 Feb 1996Allowed
Senjeevanagar Medical and Health Employees Co-operative Housing Society Vs Mohd. Abdul Wahab and Others
Supreme Court Of India · (1996) 1 AD 1098 : AIR 1996 SC 3360 : (1996) 2 JT 173 : (1996) 4 KarLJ 651 : (1996) 2 SCALE 82 : (1996) 3 SCC 600 : (1996) 2 SCR 308
Land Acquisition (Andhra Pradesh Amendment and Validation) Act, 1983 — Section 2Land Acquisition Act, 1894 — Section 11, 17(4), 4, 48(1), 5
Supreme Court08 Feb 1996Allowed
Chint Ram Ram Chand and Others Vs State of Punjab and Others
Supreme Court Of India · (1996) 2 AD 210 : AIR 1996 SC 1406 : (1996) 2 JT 243 : (1996) 2 SCALE 159 : (1996) 9 SCC 338 : (1996) 2 SCR 283
Constitution of India, 1950 — Article 19(1)Punjab Agricultural Produce Markets Act, 1961 — Section 10, 6, 7, 8Punjab Agricultural Produce Markets Rules, 1940 — Rule 17(5)
Supreme Court08 Feb 1996Allowed
Commissioner of Income Tax Vs Bharti Devi Sarabhai
Supreme Court Of India · (1998) 149 CTR 350 : (1998) 231 ITR 526 : (1998) 8 SCC 631
Income Tax Act, 1961 — Section 166, 256
Supreme Court08 Feb 1996Allowed
Gurnam Kaur (Smt) and Another Vs Puran Singh and Others
Supreme Court Of India · (1996) 2 AD 310 : (1996) 5 JT 664 : (1996) 4 KarLJ 451 : (1996) 2 SCALE 382 : (1996) 2 SCC 567 : (1996) 2 SCR 322 : (1996) 1 UJ 657
Hindu Marriage Act, 1955 — Section 12, 16(1)Hindu Succession Act, 1956 — Section 8
Supreme Court07 Feb 1996Allowed
Amar Singh and Others Vs Lal Singh and Others
Supreme Court Of India · (1997) 11 SCC 471 : (1998) SCC(L&S) 233
Supreme Court07 Feb 1996Disposed Of
Bihar State Electricity Board and Another Vs Bihar 440 Volt Vidyut Upbhokta Sangh and Others
Supreme Court Of India · (1997) 11 SCC 396 : (1998) SCC(L&S) 170
Constitution of India, 1950 — Article 226
Supreme Court07 Feb 1996Disposed Of
State of Maharashtra Through The Secretary Vs Suresh Trading Company
Supreme Court Of India · (1996) 3 SCALE 536 : (1997) 11 SCC 378 : (1998) 109 STC 439
Supreme Court07 Feb 1996Disposed Of
Koodalmanickam in Devaswom Managing Committee Vs Thachudaya Kaimal alias Manickan Keralan (Dead) by Lrs.
Supreme Court Of India · (1996) 2 JT 336(1) : (1996) 2 SCALE 217 : (1996) 2 SCC 680 : (1996) 2 SCR 251
Supreme Court07 Feb 1996Allowed
Commissioner of Income Tax Vs Dr. Anand Sarabhai Trust and Executors and Trustees of Estate of Dr. Vikram Sarabhai
Supreme Court Of India · (1998) 149 CTR 349 : (1998) 231 ITR 524 : (1998) 9 JT 150 : (1998) 9 SCC 646
Income Tax Act, 1961 — Section 164
Supreme Court07 Feb 1996Dismissed
M.B. Gopal Krishna and others Vs The Special Deputy Collector, Land Acquisition
Supreme Court Of India · (1996) 3 AD 479 : AIR 1996 SC 3149 : (1996) 3 JT 595 : (1996) 3 SCALE 132 : (1996) 3 SCC 594 : (1996) 2 SCR 248
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court07 Feb 1996Allowed
P.S. Sawhney Vs Union of India and others
Supreme Court Of India · (1996) 2 AD 345 : AIR 1996 SC 1540 : (1996) 73 FLR 1298 : (1996) 3 JT 125 : (1996) 2 SCALE 378 : (1996) 8 SCC 231 : (1996) 2 SCR 258 : (1996) 2 UPLBEC 1447
Supreme Court07 Feb 1996Dismissed
S. Noordeen Vs S. Thiru Venkita Reddiar and others
Supreme Court Of India · (1996) 2 AD 301 : AIR 1996 SC 1293 : (1996) 2 JT 447 : (1996) 4 KarLJ 710 : (1996) 1 KLT 761 : (1996) 2 MLJ 7 : (1996) 2 SCALE 323 : (1996) 3 SCC 289 : (1996) 2 SCR 261
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 6, Order 38 Rule 7, Order 38 Rule 8, 141Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17(2)
Supreme Court07 Feb 1996Allowed
Jay Engineering Works Ltd. Vs Government of India and Others
Supreme Court Of India · (1997) 90 ELT 19 : (1997) 10 SCC 597
Supreme Court07 Feb 1996Dismissed
Osman Umar Vs Malal Alibhai Nathu and Others
Supreme Court Of India · (1996) 2 AD 380 : (1996) 3 JT 35 : (1996) 2 MLJ 135 : (1996) 2 SCALE 213 : (1996) 2 SCALE 21 : (1996) 7 SCC 531 : (1996) 2 SCR 255