Supreme Court13 Feb 1996Allowed
State of M.P. Vs R.N. Joshi
Supreme Court Of India · (1999) 9 SCC 125
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 89 of 106
Supreme Court13 Feb 1996Allowed
Nandkumar Vishnu Narkar Vs Maharashtra State Road Transport Corporation
Supreme Court Of India · (1999) ACJ 1388 : (1998) 8 SCC 708
Supreme Court13 Feb 1996
Ahmedabad Mfg. and Calico Printing Co. and Another Vs A.V. Joshi
Supreme Court Of India · (1998) 8 SCC 596
Income Tax Act, 1961 — Section 80J, 80K
Supreme Court13 Feb 1996Dismissed
State of U.P. and Another Vs Zia Khan
Supreme Court Of India · (1998) 8 SCC 483
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 10
Supreme Court13 Feb 1996Dismissed
Indian Council for Enviro-Legal Action and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1996 SC 1446 : (1996) 3 GLR 272 : (1996) 2 JT 196 : (1998) 5 SCALE 5 : (1997) 1 SCALE 21 : (1997) 6 SCALE 17 : (1996) 3 SCALE 579 : (1996) 5 SCALE 412 : (1996) 4 SCALE 36 : (1996) 3 SCC 212 : (1996) 2 SCR 503
Constitution of India, 1950 — Article 12, 21, 32, 48A, 51AEnvironment (Protection) Act, 1986 — Section 3, 3, 4, 4, 5, 5Water (Prevention and Control of Pollution) Act, 1974 — Section 24(1), 25(1), 33, 33A
Supreme Court13 Feb 1996Allowed
Union of India (UOI) Vs Victory Plastic Pvt. Ltd. and Another
Supreme Court Of India · (1996) 3 AD 64 : (1996) 83 ELT 481 : (1996) 2 SCALE 697 : (1996) 8 SCC 41 : (1996) 2 SCR 568
Supreme Court13 Feb 1996Allowed
Commissioner of Income Tax (Central-II), Calcutta Vs M/s. Duncan Brothers and Co. Ltd., Calcutta
Supreme Court Of India · (1996) 2 AD 395 : AIR 1996 SC 3094 : (1996) 133 CTR 76 : (1996) 219 ITR 121 : (1996) 2 JT 316 : (1996) 2 SCALE 132 : (1996) 8 SCC 31 : (1996) 2 SCR 492 : (1996) 85 TAXMAN 289
Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 256(1)Super Profits Tax Act, 1963 — Rule 1
Supreme Court13 Feb 1996Dismissed
Yusuf Musa Chauhan and Others Vs State of Maharashtra
Supreme Court Of India · (1996) 3 JT 10
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court13 Feb 1996Partly Allowed
Union of India and another etc. etc. Vs A. Sanyasi Rao and other etc. etc.
Supreme Court Of India · (1996) 2 AD 401 : AIR 1996 SC 1219 : (1996) 132 CTR 81 : (1996) 219 ITR 330 : (1996) 2 JT 425 : (1996) 2 SCALE 280 : (1996) 3 SCC 465 : (1996) 2 SCR 570 : (1996) 85 TAXMAN 321
Constitution of India, 1950 — Article 136, 14, 19(1), 301, 32Income Tax Act, 1922 — Section 12B, 16(3), 23A, 42(5)Income Tax Act, 1961 — Section 16(3), 206C(4), 28, 29, 30
Supreme Court13 Feb 1996Allowed
Kundanbhai Shaikh Vs Magistrate, Ahmedabad and others
Supreme Court Of India · (1996) 20 ACR 409 : AIR 1996 SC 2998 : (1996) 3 GLR 314 : (1996) 2 LW(Cri) 542 : (1996) 2 SCALE 75 : (1996) 3 SCC 194
Constitution of India, 1950 — Article 22(5), 32Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 14, 2, 3(2), 8
Supreme Court13 Feb 1996Dismissed
Commissioner of Income Tax, Kerala Vs Kilkotagiri Tea and Coffee Estate Co. Ltd.
Supreme Court Of India · (1996) 2 AD 515 : AIR 1996 SC 3118 : (1996) 133 CTR 70 : (1996) 219 ITR 249 : (1996) 2 JT 349 : (1996) 1 KLT 445 : (1996) 2 SCALE 242 : (1996) 8 SCC 59 : (1996) 2 SCR 601 : (1996) 85 TAXMAN 306
Income Tax Act, 1961 — Section 256(1), 33A(1)
Supreme Court13 Feb 1996Allowed
S. Ajarama Bi Alias S. Hajaram Bibi and another Vs S. Khurshid Begum and others
Supreme Court Of India · (1996) 2 AD 325 : AIR 1996 SC 1663 : (1996) 6 JT 155 : (1996) 2 SCALE 205 : (1996) 8 SCC 81 : (1996) 1 UJ 347
Evidence Act, 1872 — Section 112, 114
Supreme Court13 Feb 1996
J. Jayalalitha Vs M. Chenna Reddy and Others
Supreme Court Of India · (1998) 8 SCC 601
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19
Supreme Court13 Feb 1996Allowed
State through CBI Vs S.J. Choudhary
Supreme Court Of India · AIR 1996 SC 1491 : (1996) 1 ALD(Cri) 31 : (1996) 2 JT 186 : (1996) 1 OLR 251 : (1996) 2 SCALE 37 : (1996) 2 SCC 428
Evidence Act, 1872 — Section 10, 11, 12, 13, 14Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Feb 1996Dismissed
A. Arumugam Chettiyar Vs Smt. Lokanayakamma and another
Supreme Court Of India · AIR 1997 SC 280 : (1997) AIRSCW 27 : (1997) 3 ALLMR 26 : (1996) 5 JT 568 : (1996) 2 LW 330 : (1996) 2 SCALE 910 : (1996) 8 SCC 97 : (1996) 2 SCR 610
Supreme Court12 Feb 1996Dismissed
Union of India (UOI) Vs Ajaib Singh and Others
Supreme Court Of India · (1997) 10 SCC 469
Supreme Court12 Feb 1996Allowed
Rev. Father Brain E Fernandes and Others Vs State of Maharashtra and Others
Supreme Court Of India · (1996) 2 AD 436 : (1996) 2 JT 641 : (1996) 2 MLJ 103 : (1996) 2 SCALE 452 : (1996) 7 SCC 567 : (1996) 2 SCR 452
Land Acquisition Act, 1894 — Section 11, 11A, 4(1), 5A, 6
Supreme Court12 Feb 1996Allowed
Union of India and others etc. Vs S.D. Gupta and others
Supreme Court Of India · (1996) 2 AD 383 : AIR 1996 SC 3325 : (1996) 73 FLR 1014 : (1996) 2 JT 643 : (1996) 2 SCALE 471 : (1996) 8 SCC 14 : (1996) 2 SCR 471 : (1996) 2 UPLBEC 788
Supreme Court12 Feb 1996Dismissed
Ansaram Rambhau Yelve and Others Vs State of Maharashtra
Supreme Court Of India · (1996) 2 AD 32 : AIR 1996 SC 2945 : (1996) 1 ALD(Cri) 232 : (1996) CriLJ 1718 : (1996) 1 Crimes 131 : (1996) 3 JT 24 : (1996) 4 KarLJ 636 : (1996) 2 SCALE 236 : (1996) 8 SCC 99 : (1996) 2 SCR 411
Criminal Procedure Code, 1973 (CrPC) — Section 313, 379Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
Supreme Court12 Feb 1996Allowed
Union of India and another Vs M/s. Shri Ram Rayons
Supreme Court Of India · AIR 1997 SC 146 : (1996) AIRSCW 4308 : (1996) 54 ECC 102 : (1996) 83 ELT 16 : (1996) 3 JT 195 : (1996) 2 SCALE 461 : (1996) 3 SCC 74 : (1996) 2 SCR 457 : (1996) 2 Supreme 516