Supreme Court16 Feb 1996Allowed
S.C. Jha Vs State of M.P. and Another
Supreme Court Of India · (1998) 8 SCC 607
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 87 of 106
Supreme Court16 Feb 1996Partly Allowed
State of W.B. and Others Vs Sultan Singh
Supreme Court Of India · (1998) 8 SCC 477 : (1998) SCC(L&S) 1700
West Bengal Government Premises (Regulation of Occupancy) Act, 1984 — Section 11, 15, 23
Supreme Court16 Feb 1996Allowed
J. Jose Dhanapaul Vs S. Thomas and Others
Supreme Court Of India · (1996) 73 FLR 1297 : (1996) 3 JT 197 : (1996) 2 LLJ 646 : (1996) 2 SCALE 73 : (1996) 3 SCC 587 : (1996) 2 SCR 757 : (1996) 3 UPLBEC 1685
Supreme Court16 Feb 1996Allowed
Smt. Dipika Devi Vs Bhaba Kanta Hazarika and Others
Supreme Court Of India · (1998) 2 GLT 1
Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 20
Supreme Court15 Feb 1996Allowed
Satyendra Chandra Jain Vs Punjab National Bank and Others
Supreme Court Of India · (1997) 11 SCC 405 : (1998) SCC(L&S) 200
Supreme Court15 Feb 1996Allowed
U.P. State Electricity Board Vs U.P. Bizali Karamchari Sangh and Another
Supreme Court Of India · (1997) 11 SCC 362
Supreme Court15 Feb 1996Disposed Of
Union of India (UOI) and Others Vs Mafatlal Fine Spinning and Manufacturing Co. Ltd. and Another
Supreme Court Of India · (1996) 83 ELT 15 : (1998) 8 SCC 462
Supreme Court15 Feb 1996Partly Allowed
Commissioner of Income Tax Vs Jyoti Ltd.
Supreme Court Of India · (1996) 2 AD 509 : (1996) 133 CTR 57 : (1996) 219 ITR 388 : (1996) 2 JT 360 : (1996) 2 SCALE 187 : (1996) 7 SCC 617 : (1996) 2 SCR 713 : (1996) 85 TAXMAN 296
Companies (Profits) Surtax Rules, 1964 — Rule 1
Supreme Court15 Feb 1996Allowed
State of U.P. and others Vs Ramashyraya Yadav and another
Supreme Court Of India · (1996) 2 AD 157 : AIR 1996 SC 1188 : (1996) 2 JT 418 : (1996) LabIC 1029 : (1996) 2 LLJ 92 : (1996) 2 SCALE 304 : (1996) 3 SCC 332 : (1996) 2 SCR 707 : (1996) 1 UJ 743 : (1996) 1 UPLBEC 650
Constitution of India, 1950 — Article 136, 16
Supreme Court15 Feb 1996Allowed
Singhai Lal Chand Jain (dead) Vs Rashtriya Swayam Sewak Sangh, Panna and Others
Supreme Court Of India · AIR 1996 SC 1211 : (1996) JLJ 513 : (1996) 3 JT 64 : (1996) 2 MLJ 130 : (1996) 2 SCALE 589 : (1996) 3 SCC 149 : (1996) 2 SCR 739 : (1996) 1 UJ 712
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11Evidence Act, 1872 — Section 44
Supreme Court15 Feb 1996Allowed
Ritesh R. Sah Vs Dr. Y.L. Yamul and others
Supreme Court Of India · (1996) 2 AD 224 : AIR 1996 SC 1378 : (1996) 2 JT 495 : (1996) 2 MhLj 174 : (1996) 2 PLJR 28 : (1996) 2 SCALE 341 : (1996) 3 SCC 253 : (1996) 2 SCR 695 : (1996) 1 UJ 735 : (1996) 2 UPLBEC 828
Constitution of India, 1950 — Article 15, 16(4), 32
Supreme Court15 Feb 1996Dismissed
Abdul Aziz Abdul Razak and another Vs Municipal Corpn. of Greater Bombay and another
Supreme Court Of India · AIR 1996 SC 1350 : (1996) 3 JT 377 : (1996) 2 SCALE 906 : (1996) 8 SCC 126 : (1996) 2 SCR 747
Land Acquisition Act, 1894 — Section 11(2), 18, 4
Supreme Court15 Feb 1996
Pali Devi and others Vs Chairman, Managing Committee and another
Supreme Court Of India · (1996) 2 AD 650 : AIR 1996 SC 1589 : (1996) 73 FLR 1150 : (1996) 3 JT 306 : (1996) LabIC 1273 : (1996) 2 LLJ 57 : (1996) 2 SCALE 633 : (1996) 3 SCC 296 : (1996) 2 SCR 752 : (1996) 1 UJ 803 : (1996) 3 UPLBEC 1533
Minimum Wages Act, 1948 — Section 20(2)
Supreme Court15 Feb 1996Dismissed
State of Uttar Pradesh etc. Vs Smt. Ram Kumari Devi etc.
Supreme Court Of India · (1996) 3 AD 263 : AIR 1996 SC 3370 : (1996) 3 JT 380 : (1996) 2 SCALE 627 : (1996) 8 SCC 577 : (1996) 2 SCR 749
Land Acquisition Act, 1894 — Section 11, 18, 23(2), 28, 4(1)
Supreme Court15 Feb 1996Dismissed
Union of India and another Vs Moti Lal and others
Supreme Court Of India · AIR 1996 SC 3306 : (1996) LabIC 1818 : (1996) 2 SCALE 406 : (1996) 7 SCC 481 : (1996) 2 SCR 727
Supreme Court15 Feb 1996Dismissed
National Council for Cement and Building Materials Vs State of Haryana and Others
Supreme Court Of India · (1996) 2 AD 594 : (1996) 2 LLJ 125 : (1996) 2 SCALE 371 : (1996) 3 SCC 206 : (1996) 2 SCR 689 : (1996) 1 UJ 719
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4), 11, 2
Supreme Court15 Feb 1996Allowed
Municipal Committee, Sirhind Vs Parshotam Dass and Others
Supreme Court Of India · (1996) 2 AD 313 : (1996) 2 JT 504 : (1996) 2 SCALE 351 : (1996) 8 SCC 324 : (1996) 2 SCR 678
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Land Acquisition Act, 1894 — Section 30Punjab Gram Panchayat Act, 1952 — Section 101, 4(3)
Supreme Court15 Feb 1996Allowed
State of Punjab Vs Darshan Singh
Supreme Court Of India · (1996) 2 AD 644 : (1996) 73 FLR 1703 : (1996) 5 JT 540 : (1996) 2 LLJ 671 : (1996) 2 SCALE 576 : (1996) 8 SCC 42 : (1996) 2 SCR 745 : (1996) 3 UPLBEC 2144
Supreme Court15 Feb 1996
M/s. Jain Motor Car Co., Delhi Vs Smt. Swayam Prabha Jain and Another
Supreme Court Of India · (1996) 2 AD 117 : AIR 1996 SC 2951 : (1996) 4 JT 479 : (1996) 4 KarLJ 540 : (1996) 2 SCALE 197 : (1996) 3 SCC 55 : (1996) 2 SCR 663 : (1996) 1 UJ 682
Delhi Rent Control Act, 1958 — Section 12(3), 13(6), 14(2), 15(7)Transfer of Property Act, 1882 — Section 106
Supreme Court15 Feb 1996Allowed
Secretary to Government, Prohibition and Excise Department Vs L. Srinivasan
Supreme Court Of India · (1996) 2 AD 433 : (1996) 73 FLR 1247 : (1996) 3 JT 202 : (1996) 2 LLJ 245 : (1996) 1 LW 747 : (1996) 2 MLJ 54 : (1996) 2 SCALE 411 : (1996) 3 SCC 157 : (1996) 2 SCR 737 : (1996) 3 UPLBEC 1918
Administrative Tribunals Act, 1985 — Section 14, 15