Supreme Court22 Feb 1996Dismissed

Association of Chemical Workers Vs S.D. Rane and others

Supreme Court Of India · (1996) 3 AD 283 : AIR 1996 SC 1559 : (1996) 2 LLJ 685 : (1996) 2 SCALE 800 : (1996) 3 SCC 504 : (1996) 2 SCR 979 : (1996) 2 UJ 494

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 14
Supreme Court22 Feb 1996Allowed

The State of Karnataka Vs Moin Patel and Others

Supreme Court Of India · (1996) 2 AD 466 : AIR 1996 SC 3041 : (1996) 2 JT 581 : (1996) 2 SCALE 490 : (1996) 8 SCC 167 : (1996) 2 SCR 919

Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 324, 34
Supreme Court22 Feb 1996Allowed

Junjaram Vs Bhaurao and others

Supreme Court Of India · (1996) 3 AD 86 : AIR 1996 SC 1885 : (1996) 3 JT 55 : (1996) 2 SCALE 597 : (1996) 8 SCC 181 : (1996) 2 SCR 973

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 10, 125, 132, 19(2)
Supreme Court20 Feb 1996Disposed Of

R.M. Tewari Vs State (NCT of Delhi) and Others

Supreme Court Of India · (1996) 2 AD 166 : AIR 1996 SC 2047 : (1996) 1 ALD(Cri) 93 : (1996) CriLJ 2872 : (1996) 1 Crimes 149 : (1996) 2 JT 657 : (1996) 4 KarLJ 453 : (1996) 2 LW(Cri) 402 : (1995) 4 SCALE 111 : (1996) 2 SCC 610 : (1996) 2 SCR 898

Criminal Procedure Code, 1973 (CrPC) — Section 321Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20
Supreme Court20 Feb 1996Disposed Of

Bharat Forge Company Ltd. Vs A.B. Zodge and another

Supreme Court Of India · (1996) 3 AD 58 : AIR 1996 SC 1556 : (1996) 73 FLR 1754 : (1996) 5 JT 628 : (1996) 2 LLJ 643 : (1997) 1 MLJ 24 : (1996) 2 SCALE 731 : (1996) 4 SCC 374 : (1996) 2 SCR 912 : (1997) 1 UPLBEC 570

Industrial Disputes Act, 1947 — Section 11A