Supreme Court27 Feb 1996Allowed
U.P. State Road Transport Corporation Vs Basudeo Chaudhary and Another
Supreme Court Of India · (1997) 11 SCC 380
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 83 of 106
Supreme Court27 Feb 1996dismissed
Pratap and Others Vs State of Rajasthan and Others
Supreme Court Of India · AIR 1996 SC 1296 : (1996) 2 JT 759 : (1996) 4 KarLJ 780 : (1996) 2 SCALE 543 : (1996) 3 SCC 1 : (1996) 2 SCR 1088 : (1996) 1 UJ 822
Land Acquisition Act, 1894 — Section 11A, 17, 17A, 4, 48Rajasthan Urban Improvement Trust Act, 1959 — Section 52, 52(1), 52(2), 52(4), 60A
Supreme Court27 Feb 1996Allowed
State of Rajasthan Vs Kishore
Supreme Court Of India · (1996) 20 ACR 442 : (1996) 2 AD 283 : AIR 1996 SC 3035 : (1996) 1 ALD(Cri) 821 : (1996) 1 ALD(Cri) 350 : (1996) 1 BLJR 532 : (1996) CriLJ 2003 : (1996) 1 Crimes 156 : (1996) 2 JT 595 : (1996) 4 KarLJ 464 : (1996) 2 LW(Cri) 534 : (1996) 2 SCALE 462 : (1996
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 109, 302, 34
Supreme Court27 Feb 1996
Nain Kaur and another Vs State of Jammu and Kashmir and others
Supreme Court Of India · (1996) 2 AD 296 : AIR 1996 SC 2968 : (1996) 1 ALD(Cri) 820 : (1996) CriLJ 1874 : (1996) 4 JT 12 : (1996) 2 SCALE 79 : (1996) 3 SCC 72
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 174
Supreme Court27 Feb 1996Allowed
Union of India and others Vs K.V. Vijesh
Supreme Court Of India · (1996) 3 AD 52 : AIR 1996 SC 3031 : (1996) LabIC 1057 : (1996) 2 SCALE 631 : (1996) 3 SCC 139 : (1996) 2 SCR 1077
Supreme Court27 Feb 1996Disposed Of
Al-Karim Educational Trust and another Vs State of Bihar and others
Supreme Court Of India · (1996) 2 AD 367 : AIR 1996 SC 1469 : (1996) 2 JT 662 : (1996) 2 SCALE 474 : (1996) 8 SCC 330 : (1996) 1 UJ 540 : (1996) 1 UPLBEC 630
Bihar State Universities Act, 1976 — Section 21Constitution of India, 1950 — Article 30(1)
Supreme Court27 Feb 1996dismissed
V. Subba Rao and others Vs Secretary to Govt. and Panchayat Raj and Rural Development, Government of A.P. and others
Supreme Court Of India · AIR 1996 SC 1489 : (1996) 2 JT 756 : (1996) 2 SCALE 443 : (1996) 7 SCC 626 : (1996) 2 SCR 1081
Andhra Pradesh Ministerial Service Rules, 1966 — Rule 3(17), 4
Supreme Court27 Feb 1996Allowed
Govt. of Tamil Nadu Vs P.A. Manickam
Supreme Court Of India · (1996) 3 AD 373 : AIR 1996 SC 2250 : (1996) LabIC 1841 : (1996) 2 SCALE 759 : (1996) 8 SCC 519 : (1996) 2 SCR 1137
Fundamental Rules — Rule 56
Supreme Court27 Feb 1996Disposed Of
Vareli Weaves Pvt. Ltd. and another Vs Union of India and others
Supreme Court Of India · AIR 1996 SC 1543 : (1996) 54 ECC 101 : (1996) 63 ECR 517 : (1996) 83 ELT 255 : (1996) 3 JT 242 : (1996) 2 SCALE 626 : (1996) 3 SCC 318 : (1996) 2 SCR 1134
Central Excise Rules, 1944 — Rule 8(1)Customs Tariff Act, 1975 — Section 3
Supreme Court27 Feb 1996Disposed Of
Shaheen Welfare Association Vs Union of India and others
Supreme Court Of India · AIR 1996 SC 2957 : (1996) 1 ALD(Cri) 96 : (1996) CriLJ 1866 : (1996) 2 JT 719 : (1996) 2 LW(Cri) 414 : (1996) 2 SCALE 481 : (1995) 6 SCALE 419 : (1996) 2 SCC 616 : (1996) 2 SCR 1123
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 120B, 147Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20, 3, 4, 5
Supreme Court27 Feb 1996Partly Allowed
State of Punjab and Others Vs Sukhdev Singh
Supreme Court Of India · (1999) 3 LLJ 1443
Constitution of India, 1950 — Article 226
Supreme Court27 Feb 1996Allowed
P.N. Venugopal and Others and D. Yadagiri and Others Vs A.P. State Electricity Board and Others
Supreme Court Of India · (1998) 8 SCC 471
Electricity (Supply) Act, 1948 — Section 79
Supreme Court27 Feb 1996Allowed
Delhi Development Authority Vs Shilpa Co-operative Group Housing Society Limited
Supreme Court Of India · (1996) 3 AD 236 : AIR 1996 SC 3029 : (1996) 6 JT 97 : (1996) 2 SCALE 601 : (1996) 8 SCC 119 : (1996) 2 SCR 1119 : (1996) 2 UJ 77 : (1996) 3 UPLBEC 1762 : (1996) 3 UPLBEC 1555
Supreme Court27 Feb 1996Dismissed
Gopalji Khanna Vs Allahabad Bank and others
Supreme Court Of India · AIR 1996 SC 1729 : (1996) 1 BC 574 : (1996) 3 JT 84 : (1996) 2 LLJ 121 : (1996) 2 SCALE 621 : (1996) 3 SCC 538 : (1996) 2 SCR 1068 : (1996) 2 UJ 489
Allahabad Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Criminal Procedure Code, 1973 (CrPC) — Sec
Supreme Court27 Feb 1996Allowed
B.N. Sharma Vs Commissioner of Income Tax, Orissa
Supreme Court Of India · (1997) 226 ITR 442 : (1998) 8 SCC 463
Income Tax Act, 1961 — Section 271(1)(c), 256(2)
Supreme Court27 Feb 1996Dismissed
W.B. State Electricity Board Vs Fakir Chand Rice Mills and Others
Supreme Court Of India · (1996) 3 AD 261 : (1996) 3 JT 569 : (1996) 4 KarLJ 807 : (1996) 3 SCALE 67 : (1996) 8 SCC 647 : (1996) 2 SCR 1142
Supreme Court27 Feb 1996dismissed
State of Haryana Vs Rajinder Singh
Supreme Court Of India · (1996) 2 AD 298 : AIR 1996 SC 2978 : (1996) 1 ALD(Cri) 348 : (1996) CriLJ 1875 : (1996) 1 Crimes 153 : (1996) 3 JT 396 : (1996) 4 KarLJ 460 : (1996) 2 SCALE 488 : (1996) 8 SCC 77
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
Supreme Court27 Feb 1996Dismissed
Namdi Francis Nwazor Vs Union of India (UOI) and Another Namdi Francis Nwazor Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 8 SCC 534
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 41, 42
Supreme Court26 Feb 1996Dismissed
G. Sundareswararao Vs Government of A.P. and Others
Supreme Court Of India · (1996) 3 AD 289 : (1996) 3 JT 392 : (1996) 2 SCALE 863 : (1996) 8 SCC 234 : (1996) 2 SCR 1056
Andhra Pradesh Institute of Preventive Medicine Service Ad Hoc Rules — Rule 4
Supreme Court26 Feb 1996dismissed
Pradip Gogoi and Others Vs State of Assam and Others
Supreme Court Of India · (1998) 8 SCC 726 : (1999) SCC(L&S) 259
Constitution of India, 1950 — Article 16