Supreme Court26 Feb 1996Allowed

Shimla Development Authority Vs Asha Rani

Supreme Court Of India · (1996) 3 AD 238 : AIR 1996 SC 1591 : (1996) 3 JT 400 : (1996) 2 SCALE 841 : (1996) 8 SCC 487 : (1996) 2 SCR 1065 : (1996) 1 UJ 797

Land Acquisition Act, 1894 — Section 18, 26, 54
Supreme Court23 Feb 1996Allowed

Ravindra Trimbak Chouthmal Vs State of Maharashtra

Supreme Court Of India · (1996) 20 ACR 660 : (1996) 2 AD 108 : (1996) 2 ALD(Cri) 48 : (1996) 1 ALT(Cri) 485 : (1996) 1 Crimes 137 : (1996) 3 GLR 241 : (1995) 5 JT 336 : (1996) 4 KarLJ 645 : (1996) 2 SCALE 368 : (1996) 4 SCC 148 : (1996) 2 SCR 1009

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 304B, 316
Supreme Court23 Feb 1996Allowed

Ramesh Singh and another Vs Cinta Devi and others

Supreme Court Of India · (1996) 2 ACC 701 : (1996) ACJ 730 : (1996) 3 AD 376 : AIR 1996 SC 1560 : (1996) JLJ 499 : (1996) 5 JT 543 : (1996) 114 PLR 507 : (1996) 2 SCALE 782 : (1996) 3 SCC 142 : (1996) 2 SCR 1036 : (1996) 2 UJ 61

General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 173, 217
Supreme Court23 Feb 1996Allowed

Commercial Tax Officer and others Vs Emkay Investments Pvt. Ltd.

Supreme Court Of India · (1996) 3 AD 75 : AIR 1996 SC 1622 : (1996) 3 JT 402 : (1996) 2 SCALE 729 : (1996) 7 SCC 540 : (1996) 2 SCR 1026 : (1996) 101 STC 455

Bengal Sales Tax Rules, 1941 — Rule 3(66a)West Bengal Town and Country (Planning and Development) Act, 1979 — Section 4AA
Supreme Court23 Feb 1996Allowed

Surinder Kaur Vs State of Punjab and others

Supreme Court Of India · (1996) 3 AD 476 : AIR 1996 SC 1507 : (1996) 3 JT 554 : (1996) 113 PLR 641 : (1996) 3 SCALE 102 : (1996) 3 SCC 210 : (1996) 2 SCR 1040 : (1996) 1 UJ 807

Punjab Gram Panchayat Act, 1952 — Section 101Punjab Gram Panchayat Election Rules, 1960 — Rule 14A
Supreme Court23 Feb 1996dismissed

K. Narasimha Rao Vs T.M. Nasimuddin Ahmed

Supreme Court Of India · (1996) 2 AD 492 : AIR 1996 SC 1214 : (1996) 2 CTC 78 : (1996) 3 JT 181 : (1996) 2 LW 159 : (1996) 2 MLJ 49 : (1996) 2 SCALE 570 : (1996) 3 SCC 45 : (1996) 1 UJ 501

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 5, 6, 7(2)