Supreme Court13 Mar 1996Disposed Of
H.G. Venkatachaliah Setty Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 11 SCC 358
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 79 of 106
Supreme Court13 Mar 1996Dismissed
Boota Singh Vs Sher Singh and Others
Supreme Court Of India · (1997) 10 SCC 368 : (1997) SCC(L&S) 1697
Representation of the People Act, 1951 — Section 81(3)
Supreme Court13 Mar 1996Dismissed
State of W.B. Vs Murari Mohan Maity and Others
Supreme Court Of India · (1998) 8 SCC 730
West Bengal Estates Acquisition Act, 1953 — Section 44
Supreme Court13 Mar 1996Allowed
C. Subrahmanyam Vs K. Ramanjaneyullu and Others
Supreme Court Of India · (1998) 8 SCC 703
Constitution of India, 1950 — Article 226
Supreme Court13 Mar 1996Dismissed
Ajit Singh Vs Niranjan Dass Rahi and Others
Supreme Court Of India · (1999) 1 OLR 311 : (1998) 8 SCC 470
Contempt of Courts Act, 1971 — Section 12
Supreme Court13 Mar 1996Dismissed
New Bank of India Employees Union and another Vs Union of India and Others
Supreme Court Of India · AIR 1996 SC 3208 : (1996) 1 BC 488 : (1996) 3 JT 203 : (1996) 2 SCALE 734 : (1996) 8 SCC 407 : (1996) 3 SCR 322 : (1996) 3 UPLBEC 2083
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 14
Supreme Court13 Mar 1996Dismissed
Raghubir Singh and others Vs State of Punjab Santokh Singh Vs Amarjit Singh and others
Supreme Court Of India · (1996) 2 AD 623 : AIR 1996 SC 3051 : (1996) 1 ALD(Cri) 333 : (1996) 1 Crimes 181 : (1996) 4 JT 1 : (1996) 2 SCALE 689 : (1996) 4 SCALE 169 : (1996) 9 SCC 233 : (1996) 3 SCR 389
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 320Terrorist Affected Areas (Special Courts) Act, 1984 — Section 14
Supreme Court13 Mar 1996Allowed
Seethammal Vs Senthil Finance and Another
Supreme Court Of India · (1996) 03 SC CK 0120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
Supreme Court13 Mar 1996Allowed
Ram Janam Vs Radhakrishna Chaube and others
Supreme Court Of India · (1996) 3 AD 473 : AIR 1996 SC 3146 : (1996) 3 JT 642 : (1996) 3 SCALE 192 : (1996) 8 SCC 277 : (1996) 3 SCR 400 : (1996) 2 UJ 318
Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968 — Section 2, 26, 3, 30, 8Uttar Pradesh Tenancy Act, 1939 — Section 59, 61
Supreme Court13 Mar 1996Dismissed
Kanyakumari District Sidha and Ayurveda Vaidyar Sangam and another Vs Government of Tamil Nadu and others
Supreme Court Of India · (1996) 3 AD 47 : AIR 1996 SC 1314 : (1996) 3 JT 427 : (1996) 2 MLJ 27 : (1996) 2 SCALE 824 : (1996) 8 SCC 342 : (1996) 3 SCR 317 : (1996) 2 UJ 63
Madras Prohibition Act, 1937 — Section 16, 3(9), 54(2)Tamil Nadu Spirituous Preparations (Control) Rules, 1984 — Rule 11, 3
Supreme Court13 Mar 1996Allowed
Commissioner of Income Tax, Shilong Vs Jai Prakash Singh
Supreme Court Of India · (1996) 3 AD 118 : AIR 1996 SC 1303 : (1996) 132 CTR 262 : (1996) 219 ITR 737 : (1996) 3 JT 356 : (1996) 2 SCALE 832 : (1996) 3 SCC 525 : (1996) 3 SCR 377 : (1996) 85 TAXMAN 407
Civil Procedure Code, 1908 (CPC) — Section 2(11)Income Tax Act, 1922 — Section 22(1), 24, 3, 4Income Tax Act, 1961 — Section 139(4), 142(1), 143(2), 159, 162
Supreme Court13 Mar 1996Allowed
State Bank of Patiala, Patiala Vs Commissioner of Income Tax, Patiala
Supreme Court Of India · (1996) 4 AD 1 : AIR 1996 SC 1525 : (1996) 132 CTR 273 : (1996) 219 ITR 706 : (1996) 3 JT 317 : (1996) 2 SCALE 871 : (1996) 3 SCC 513 : (1996) 3 SCR 359 : (1996) 85 TAXMAN 416
Banking Companies Act, 1949 — Section 11, 17Income Tax Act, 1961 — Section 2(8)
Supreme Court13 Mar 1996Allowed
Gopalan Krishnankutty Vs Kunjamma Pillai Sarojini Amma and others
Supreme Court Of India · (1996) 3 AD 114 : AIR 1996 SC 1659 : (1996) 3 JT 383 : (1996) 2 SCALE 827 : (1996) 3 SCC 424 : (1996) 3 SCR 355
Supreme Court13 Mar 1996Dismissed
State of M.P. and Another Vs Yusuf Khan and Another
Supreme Court Of India · (1998) 8 SCC 748
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39(2)
Supreme Court13 Mar 1996Allowed
South East Asia Shipping Co. Ltd. Vs Nav Bharat Enterprises Pvt. Ltd. and Others
Supreme Court Of India · (1996) 3 AD 453 : (1996) 2 CALLT 68 : (1996) 3 JT 656 : (1997) 2 LW 408 : (1996) 3 SCALE 191 : (1996) 3 SCALE 190 : (1996) 3 SCC 443 : (1996) 3 SCR 405 : (1996) 2 UJ 129
Supreme Court13 Mar 1996Dismissed
Vijai Singh and others Vs State of Rajasthan
Supreme Court Of India · (1996) 2 AD 619 : AIR 1996 SC 3016 : (1996) 1 ALD(Cri) 259 : (1996) CriLJ 1993 : (1996) 1 Crimes 191 : (1996) 3 JT 299 : (1996) 2 SCALE 683
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 201, 300, 302
Supreme Court13 Mar 1996Dismissed
Delhi Auto and General Finance Private Limited Vs Tax Recovery Officer, Income Tax and Others
Supreme Court Of India · (1999) 155 CTR 265 : (1999) 236 ITR 325 : (1998) 8 SCC 705 : (1999) 114 STC 273
KERALA GENERAL SALES TAX ACT, 1963 — Section 23
Supreme Court13 Mar 1996Dismissed
State of Karnataka Vs Satish
Supreme Court Of India · (1999) ACJ 1378 : (1998) 8 SCC 493
Penal Code, 1860 (IPC) — Section 304A, 337, 338
Supreme Court13 Mar 1996Dismissed
Sathi Roop Lal Vs Malti Thapar (Mrs)
Supreme Court Of India · (1998) 8 SCC 695
Supreme Court12 Mar 1996Disposed Of
State Bank of Travancore and Others Vs Kayamkulam Municipal Council and Others
Supreme Court Of India · (2001) 9 SCC 253