Supreme Court12 Mar 1996Disposed Of
Kalinath Munda Vs State of Bihar
Supreme Court Of India · (2001) 9 SCC 250
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 80 of 106
Supreme Court12 Mar 1996Disposed Of
Bakshish Singh (Dead) by Lrs. Vs Arjan Singh and Others
Supreme Court Of India · (1996) 3 AD 475 : (1996) 3 JT 565 : (1996) 3 SCALE 49 : (1996) 8 SCC 323 : (1996) 3 SCR 295 : (1996) 1 UJ 796
Supreme Court12 Mar 1996Dismissed
Commissioner of Income Tax, Bombay, etc. Vs M/s. Mafatlal Gangabhai and Co. (P) Ltd.
Supreme Court Of India · (1996) 2 AD 573 : AIR 1996 SC 3003 : (1996) 1 BC 588 : (1996) 132 CTR 248 : (1996) 219 ITR 644 : (1996) 3 JT 173 : (1996) 2 SCALE 676 : (1996) 7 SCC 569 : (1996) 3 SCR 227 : (1996) 85 TAXMAN 381
Finance Act, 1971 — Section 40Income Tax Act, 1961 — Section 10, 17, 256(2), 40, 40A
Supreme Court12 Mar 1996Disposed Of
Ram Piari and another Vs Land Acquisition Collecttor, Solan and others
Supreme Court Of India · (1996) 3 AD 593 : AIR 1996 SC 3140 : (1996) 3 JT 758 : (1996) 3 SCALE 246 : (1996) 8 SCC 338 : (1996) 3 SCR 307
Land Acquisition Act, 1894 — Section 11, 18, 23, 25, 26
Supreme Court12 Mar 1996Dismissed
Smt. Ambey Devi Vs State of Bihar and another
Supreme Court Of India · (1996) 3 AD 392 : AIR 1996 SC 1513 : (1996) 1 CTC 730 : (1996) 3 JT 674 : (1997) 2 LW 412 : (1997) 1 MLJ 81 : (1996) 2 PLJR 60 : (1996) 3 SCALE 121 : (1996) 9 SCC 84 : (1996) 3 SCR 303 : (1996) 2 UJ 146
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 11, 18, 20, 23, 26
Supreme Court12 Mar 1996Dismissed
Gurnam Singh and Others Vs Sub-Divisional Officer (Civil) Kaithal and Others
Supreme Court Of India · (1996) 3 AD 378 : (1996) 3 JT 561 : (1996) 113 PLR 642 : (1996) 3 SCALE 110 : (1996) 8 SCC 290 : (1996) 3 SCR 298 : (1996) 2 UJ 15
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B, 7Punjab Village Common Lands (Regulation) Rules, 1955 — Rule 19, 20
Supreme Court12 Mar 1996Dismissed
Jagdish Narain and another Vs State of U.P.
Supreme Court Of India · (1996) 20 ACR 450 : (1996) 2 AD 654 : AIR 1996 SC 3136 : (1996) 1 ALD(Cri) 238 : (1996) 1 Crimes 174 : (1996) 3 JT 89 : (1996) 2 SCALE 650 : (1996) 8 SCC 199 : (1996) 3 SCR 250
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162(1), 379Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
Supreme Court12 Mar 1996Disposed Of
Collector of Central Excise, New Delhi Vs Louis Shoppe and Another
Supreme Court Of India · (1996) 3 AD 117 : (1996) 54 ECC 109 : (1996) 65 ECR 246 : (1996) 83 ELT 13 : (1996) 6 JT 161 : (1996) 2 SCALE 829 : (1996) 3 SCC 445 : (1996) 3 SCR 293 : (1996) 102 STC 129
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 5A
Supreme Court12 Mar 1996Allowed
Ramanuja Naidu Vs V. Kanniah Naidu and Another
Supreme Court Of India · (1996) 03 SC CK 0028
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court12 Mar 1996Dismissed
Navneet Rajan Wasan Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 3 AD 55 : (1996) 73 FLR 1449 : (1996) 3 JT 159 : (1996) 2 SCALE 699 : (1996) 7 SCC 630 : (1996) 3 SCR 259 : (1992) 1 SCR 709 Supp : (1996) 2 UJ 66 : (1996) 2 UPLBEC 1426
Police Service (Recruitment) Rules, 1954 — Rule 9Police Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)
Supreme Court12 Mar 1996Allowed
M. Venkateswarlu and Others Vs Govt. of A.P. and Others
Supreme Court Of India · (1996) 3 AD 313 : (1996) 73 FLR 986 : (1996) 3 JT 439 : (1996) 3 SCALE 44 : (1996) 5 SCC 167 : (1996) 3 SCR 266
Andhra Pradesh Revenue Subordinate Service Rules, 1961 — Rule 6, 8Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 33, 47Constitution of India, 1950 — Article 16(1), 16(4), 16(4A)
Supreme Court12 Mar 1996Dismissed
A. Mahudeswaran and Others Vs Govt. of T.N. and Others
Supreme Court Of India · (1996) 4 AD 63 : (1996) 73 FLR 1669 : (1996) 5 JT 506 : (1996) 3 SCALE 289 : (1996) 8 SCC 617 : (1996) 3 SCR 312
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 10, 23
Supreme Court12 Mar 1996Disposed Of
Anuradha Mukherjee (Smt) and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 3 AD 301 : (1996) 73 FLR 1237 : (1996) 3 JT 576 : (1996) 3 SCALE 135 : (1996) 9 SCC 59 : (1996) 3 SCR 276 : (1996) 2 UPLBEC 1395
Supreme Court12 Mar 1996Dismissed
Mohan Vs Anandi (Smt) and Others
Supreme Court Of India · (1996) 3 AD 403 : (1996) 3 JT 244 : (1996) RD 260 : (1996) 2 SCALE 762 : (1996) 7 SCC 734 : (1996) 3 SCR 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 38 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 245
Supreme Court11 Mar 1996Dismissed
Nuclear Power Corpn. Ltd. Vs Hodal Singh
Supreme Court Of India · (1997) 11 SCC 348 : (1998) SCC(L&S) 140
Supreme Court11 Mar 1996Allowed
State of Punjab and Others Vs Dharam Pal and Others
Supreme Court Of India · (1998) 8 SCC 497
Insecticides Act, 1968 — Section 30
Supreme Court11 Mar 1996Dismissed
Durga Prasad Vs Naveen Chandra and Others
Supreme Court Of India · (1996) 3 AD 481 : (1996) 3 JT 564 : (1996) 3 SCALE 40 : (1996) 3 SCC 300 : (1996) 3 SCR 209 : (1996) 2 UJ 44
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 104, 115, 96Constitution of India, 1950 — Article 226
Supreme Court11 Mar 1996Disposed Of
Avtar Singh and Co. Pvt. Ltd. Vs S.S. Enterprises and Others
Supreme Court Of India · (1996) 3 AD 130 : (1996) 3 JT 385 : (1996) 2 SCALE 869 : (1996) 9 SCC 647 : (1996) 3 SCR 203
Supreme Court11 Mar 1996Allowed
State of Kerala Vs K. Moideenkutty and others
Supreme Court Of India · (1996) 3 AD 411 : AIR 1996 SC 1544 : (1996) 6 JT 76 : (1996) 3 SCALE 188 : (1996) 8 SCC 504 : (1996) 3 SCR 224
Supreme Court11 Mar 1996Allowed
Union of India and Others Vs Jaswant Rai Kochhar and Others
Supreme Court Of India · (1996) 3 AD 396 : AIR 1996 SC 1352 : (1996) 1 CTC 539 : (1996) 3 JT 671 : (1997) 1 MLJ 80 : (1996) 3 SCALE 119 : (1996) 3 SCC 491 : (1996) 3 SCR 206 : (1996) 2 UJ 21
Land Acquisition Act, 1894 — Section 4