COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 78 of 106

Supreme Court15 Mar 1996Dismissed

Ishwarlal Premchand Shah and others Vs State of Gujarat and others

Supreme Court Of India · (1996) 3 AD 657 : AIR 1996 SC 1616 : (1997) 1 GLR 88 : (1996) 4 JT 208 : (1996) 3 SCALE 495 : (1996) 4 SCC 174 : (1996) 3 SCR 510

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5

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Supreme Court15 Mar 1996Dismissed

Ashish Handa Vs Chief Justice of High Court of Punjab and Haryana and others

Supreme Court Of India · (1996) 3 AD 105 : AIR 1996 SC 1308 : (1996) 3 JT 248 : (1996) 2 OLR 1 : (1996) 2 SCALE 771 : (1996) 3 SCC 145 : (1996) 3 SCR 474 : (1996) 1 UJ 844

Constitution of India, 1950 — Article 217Consumer Protection Act, 1986 — Section 10

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Supreme Court15 Mar 1996Allowed

Seethammal Vs Senthil Finance and another

Supreme Court Of India · (1996) 3 AD 455 : AIR 1996 SC 1551 : (1996) 1 CTC 715 : (1996) 3 JT 664 : (1997) 2 LW 411 : (1996) 3 SCALE 196 : (1996) 8 SCC 5 : (1996) 3 SCR 498

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

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Supreme Court15 Mar 1996Allowed

Masipatla Raghavulu Vs Revenue Divisional Officer, L.A.O., Peddapalli

Supreme Court Of India · (1996) 3 AD 382 : AIR 1996 SC 3130 : (1996) 3 JT 678 : (1996) 3 SCALE 189 : (1996) 8 SCC 242 : (1996) 3 SCR 492

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court15 Mar 1996Dismissed

Smt. Basavva and others Vs Special Land Acquisition Officer and others

Supreme Court Of India · (1996) 4 AD 426 : AIR 1996 SC 3168 : (1996) 5 JT 580 : (1996) 3 SCALE 299 : (1996) 9 SCC 640 : (1996) 3 SCR 500

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Supreme Court15 Mar 1996Allowed

Union of India (UOI) and Another Vs S.S. Kothiyal and Others

Supreme Court Of India · (1998) 8 SCC 682 : (1999) SCC(L&S) 251

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Supreme Court15 Mar 1996Allowed

M. Ramjayaram Vs General Manager, South Central Railway and Others

Supreme Court Of India · AIR 1996 SC 3126 : (1996) 73 FLR 1134 : (1996) 3 JT 637 : (1996) 2 LLJ 812 : (1996) 3 SCALE 185 : (1996) 8 SCC 266 : (1996) 3 SCR 494 : (1996) 2 UJ 126

Constitution of India, 1950 — Article 136, 14Railway Establishment Code — Rule 219, 320

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Supreme Court15 Mar 1996Disposed Of

V.M. Gadre (Dead) by L.Rs. and others Vs M.G. Diwan and others

Supreme Court Of India · AIR 1996 SC 1534 : (1996) 73 FLR 1628 : (1996) 5 JT 246 : (1996) 2 LLJ 1094 : (1996) 2 SCALE 893 : (1996) 3 SCC 454 : (1996) 3 SCR 480 : (1996) 2 UJ 7 : (1996) 3 UPLBEC 2129

Constitution of India, 1950 — Article 142, 226, 32, 38, 39Life Insurance Corporation Act, 1956 — Section 8(1)

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Supreme Court15 Mar 1996Dismissed

Hav Bhagat Singh and Others Vs State of Haryana and Another

Supreme Court Of India · AIR 1996 SC 1705 : (1996) 2 SCALE 851 : (1996) 8 SCC 649 : (1996) 3 SCR 433 : (1996) 1 UJ 848

Constitution of India, 1950 — Article 309, 352Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2

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Supreme Court15 Mar 1996Allowed

Madhukar Rao Vs Claims Commissioner and Others

Supreme Court Of India · (1998) 8 SCC 544

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Supreme Court14 Mar 1996Dismissed

Rafiq Khan and Another Vs Laxmi Narayan Sharma

Supreme Court Of India · (1996) 1 AD 1002 : AIR 1996 SC 1946 : (1996) 1 JT 706 : (1996) 1 SCALE 730 : (1996) 2 SCC 225

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Supreme Court14 Mar 1996dismissed

Commissioner of Income Tax Vs Thanthi Trust

Supreme Court Of India · (1999) 156 CTR 605 : (1999) 239 ITR 502

Income Tax Act, 1961 — Section 11

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Supreme Court14 Mar 1996Disposed Of

Hookiyar Singh etc.etc. Vs Special Land Acquisition Officer, Moradabad and another

Supreme Court Of India · (1996) 5 AD 116 : AIR 1996 SC 3207 : (1996) 4 JT 251 : (1996) 3 SCALE 516 : (1996) 3 SCC 766 : (1996) 3 SCR 422

Land Acquisition Act, 1894 — Section 23, 24, 4(1)

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Supreme Court14 Mar 1996Allowed

Niranjan Prasad and others Vs State of Madhya Pradesh

Supreme Court Of India · (1996) 2 AD 658 : AIR 1996 SC 3010 : (1996) 1 ALD(Cri) 331 : (1996) CriLJ 1987 : (1996) 1 Crimes 187 : (1996) 3 JT 398 : (1996) 2 SCALE 724

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 148, 149, 302, 325

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Supreme Court14 Mar 1996dismissed

Y.H. Pawar Vs State of Karnataka and another

Supreme Court Of India · (1996) 3 AD 690 : AIR 1996 SC 3194 : (1996) 74 FLR 1868 : (1996) 5 JT 521 : (1996) LabIC 1537 : (1996) 2 LLJ 625 : (1996) 3 SCALE 508 : (1996) 10 SCC 444 : (1997) SCC(L&S) 110 : (1996) 3 SCR 429 : (1996) 3 UPLBEC 2147

Constitution of India, 1950 — Article 16Special Recuritment Rules, 1970 — Rule 3

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Supreme Court14 Mar 1996dismissed

A. Chinnappa Vs V. Venkatamuni and others

Supreme Court Of India · (1996) 4 AD 409 : AIR 1997 SC 248 : (1996) AIRSCW 4421 : (1996) 4 JT 213 : (1996) 3 SCALE 389 : (1996) 3 SCC 585 : (1996) 3 SCR 426 : (1996) 5 Supreme 142

Constitution of India, 1950 — Article 341, 342(1)

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Supreme Court14 Mar 1996Dismissed

Dr. B.P. Yadav and Another Vs Dr. Ratneshwar Prasad Singh and Others

Supreme Court Of India · (1996) 3 AD 35 : AIR 1996 SC 3202 : (1996) 3 JT 283 : (1996) LabIC 1540 : (1996) 2 SCALE 753 : (1996) 8 SCC 494 : (1996) 3 SCR 408

Bihar State Universities (Constituent Colleges) Service Commission Act, 1987 — Section 6Bihar State Universities Act, 1976 — Section 58(10)

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Supreme Court14 Mar 1996Allowed