Supreme Court18 Mar 1996Allowed
United Bank of India Vs Bengal Behar Construction Company Ltd. and Others
Supreme Court Of India · (1998) 8 SCC 653
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 77 of 106
Supreme Court18 Mar 1996Allowed
State of U.P. and Others Vs Raj Karan Singh
Supreme Court Of India · (1998) 8 SCC 529 : (1998) SCC(L&S) 1709
Supreme Court18 Mar 1996
G.N. Khajuria and Others Vs D.D.A. and Others
Supreme Court Of India · (1996) 03 SC CK 0121
Supreme Court18 Mar 1996dismissed
Commissioner of Income Tax, Andhra Pradesh Vs M/s. Satyanarayana Saw Mills
Supreme Court Of India · (1996) 3 AD 116 : AIR 1996 SC 3054 : (1996) 133 CTR 276 : (1996) 219 ITR 358 : (1996) 3 JT 391 : (1996) 2 SCALE 830 : (1996) 8 SCC 4 : (1996) 85 TAXMAN 401
Income Tax Act, 1961 — Section 184(7), 256(1)
Supreme Court18 Mar 1996dismissed
Nagar Mahapalika, Meerut Vs M/s. Prem Nath Monga Bottlers Pvt. Ltd. and another
Supreme Court Of India · (1996) 3 AD 112 : AIR 1996 SC 1302 : (1996) 64 ECR 319 : (1996) 3 JT 389 : (1996) 2 SCALE 816 : (1996) 8 SCC 1 : (1996) 3 SCR 515 : (1996) 102 STC 97 : (1996) 2 UJ 4 : (1996) 2 UPLBEC 1393
Uttar Pradesh Municipalities Act, 1916 — Section 472
Supreme Court18 Mar 1996Dismissed
Telecom District Manager, Goa and others Vs V.S. Dempo and Co., and others
Supreme Court Of India · (1996) 3 AD 394 : AIR 1996 SC 1545 : (1996) 1 ARBLR 507 : (1996) 98 BOMLR 283 : (1996) 1 CTC 601 : (1996) 3 JT 669 : (1996) 3 SCALE 124 : (1996) 8 SCC 753 : (1996) 3 SCR 524 : (1996) 2 UJ 131
Telegraph Act, 1885 — Section 7B
Supreme Court18 Mar 1996Dismissed
Subhashgir Khushalgir Gosavi and others Vs Special Land Acquisition Officer and others
Supreme Court Of India · (1996) 4 AD 415 : AIR 1996 SC 3169 : (1996) 4 JT 155 : (1996) 3 SCALE 339 : (1996) 8 SCC 282 : (1996) 3 SCR 520
Land Acquisition Act, 1894 — Section 4Maharashtra Regional and Town Planning Act, 1966 — Section 54
Supreme Court18 Mar 1996Allowed
Ratan Lal Bohra Vs State of Rajasthan and Another
Supreme Court Of India · AIR 1996 SC 3076 : (1996) 73 FLR 1690 : (1996) 5 JT 546 : (1996) 3 SCALE 100 : (1996) 8 SCC 735 : (1996) 1 UJ 755
Rajasthan Service Rules, 1951 — Rule 244(2)
Supreme Court18 Mar 1996Allowed
State of Orissa Vs Divisional Manager, LIC and another
Supreme Court Of India · AIR 1996 SC 2519 : (1997) 2 BLJR 1678 : (1996) 87 CompCas 881 : (1996) 2 CTC 93 : (1996) 4 JT 288 : (1997) 2 LW 410 : (1996) 113 PLR 315 : (1996) 3 SCALE 609 : (1996) 8 SCC 655 : (1996) 3 SCR 527
Constitution of India, 1950 — Article 136Consumer Protection Act, 1986 — Section 2(1)
Supreme Court18 Mar 1996Allowed
Director General of Police and others Vs Mrityunjoy Sarkar and others
Supreme Court Of India · (1996) 3 AD 622 : AIR 1997 SC 249 : (1996) AIRSCW 4423 : (1997) 2 CALLT 19 : (1996) 4 JT 241 : (1996) 3 SCALE 388 : (1996) 8 SCC 280 : (1996) 3 SCR 530 : (1996) 4 Supreme 574
West Bengal Service Regulations — Rule 34
Supreme Court16 Mar 1996Dismissed
SRI KRISHNA PVT. LTD. ETC. Vs INCOME TAX OFFICER and Others
Supreme Court Of India · (1996) 135 CTR 75
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 147, 148, 149, 150
Supreme Court15 Mar 1996Allowed
Lilaben Udesing Gohel Vs The Oriental Insurance Company Ltd.
Supreme Court Of India · (1996) 1 ACC 566 : (1996) ACJ 673 : AIR 1996 SC 1605 : (1996) 3 GLR 5 : (1996) 4 JT 352 : (1996) 2 LW 168 : (1996) 114 PLR 328 : (1996) 3 SCALE 56 : (1996) 3 SCC 608 : (1996) 3 SCR 450
Constitution of India, 1950 — Article 14, 300AMotor Vehicles Act, 1939 — Section 92, 95(2)Motor Vehicles Act, 1988 — Section 140, 168(3)
Supreme Court15 Mar 1996Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 6 SCALE 14 : (1998) 8 SCC 711
Supreme Court15 Mar 1996Allowed
Union of India (UOI) and Others Vs A. Vasu
Supreme Court Of India · (1998) 8 SCC 562 : (1998) SCC(L&S) 1717
Supreme Court15 Mar 1996Allowed
Rambhau Vs Shantabai and Others
Supreme Court Of India · (1998) 8 SCC 324
Supreme Court15 Mar 1996dismissed
Karnataka State Road Transport Corporation Vs K.V. Sakeena and Others
Supreme Court Of India · (1996) 1 ACC 536 : (1996) ACJ 1125 : (1996) 3 AD 267 : (1996) 86 CompCas 522 : (1996) 4 JT 32 : (1996) 2 LW 196 : (1996) 2 SCALE 845 : (1996) 3 SCC 446 : (1996) 3 SCR 440 : (1996) 1 UJ 838
Karnataka Motor Vehicles Rules, 1963 — Rule 331Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 168
Supreme Court15 Mar 1996dismissed
Rajashekar Sankappa Taradandi and others Vs Asstt. Commissioner and Land Acquisition Officer and others
Supreme Court Of India · (1996) 3 AD 602 : AIR 1996 SC 3222 : (1996) 4 JT 153 : (1996) 3 SCALE 295 : (1996) 9 SCC 642 : (1996) 3 SCR 503
Land Acquisition Act, 1894 — Section 24, 4(1)
Supreme Court15 Mar 1996dismissed
V.G. Kulkarni Vs The Spl. Land Acquisition Officer
Supreme Court Of India · AIR 1996 SC 3171 : (1996) 4 JT 220 : (1996) 3 SCALE 297 : (1996) 8 SCC 301 : (1996) 3 SCR 506
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court15 Mar 1996Allowed
Lilaben Udesing Gohel & Anr Vs Oriental Insurance Company Ltd.& Others
Supreme Court Of India · (1996) 1 ACC 566 : (1996) ACJ 673 : AIR 1996 SC 1605 : (1996) 3 GLR 5 : (1996) 4 JT 352 : (1996) 2 LW 168 : (1996) 114 PLR 328 : (1996) 3 SCALE 56 : (1996) 3 SCC 608 : (1996) 3 SCR 450
Constitution of India, 1950 — Article 14, 300AMotor Vehicles Act, 1988 — Section 140, 168(3), 92
Supreme Court15 Mar 1996Allowed
Gayatrilaxmi Bapurao Nagpure Vs State of Maharashtra and others
Supreme Court Of India · (1996) 3 AD 293 : AIR 1996 SC 1338 : (1996) 3 JT 405 : (1996) 3 SCALE 54 : (1996) 3 SCALE 53 : (1996) 3 SCC 685 : (1996) 3 SCR 466