Supreme Court01 Aug 1996Allowed
State of T.N. Vs M.A. Waheed Khan
Supreme Court Of India · (1998) 8 SCC 723 : (1999) SCC(L&S) 257
Criminal Procedure Code, 1973 (CrPC) — Section 160Penal Code, 1860 (IPC) — Section 166, 354, 365, 366
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 51 of 106
Supreme Court01 Aug 1996Dismissed
Ratan Kumar Tandon and others Vs State of Uttar Pradesh
Supreme Court Of India · (1996) 6 AD 685 : AIR 1996 SC 2710 : (1996) 3 CLT 359 : (1997) 10 JT 492 : (1996) 6 SCALE 176 : (1997) 2 SCC 161 : (1996) 2 SCC 161 : (1996) 4 SCR 259 Supp
Constitution of India, 1950 — Article 141, 166Land Acquisition Act, 1894 — Section 18, 20, 21, 23(1), 48(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 5
Supreme Court01 Aug 1996Allowed
Karnataka State Road Transport Corporation Vs R. Sethuram and Another
Supreme Court Of India · (1999) ACJ 1278 : (1999) 2 CALLT 6 : (1998) 9 JT 198 : (1999) 1 OLR 438 : (1998) 8 SCC 424
Supreme Court01 Aug 1996Allowed
Motiram Dayaram (Dead) by Lrs. and Another Vs Chimanlal Atmaram (Dead) by Lrs. and Others
Supreme Court Of India · (1999) 2 JT 223 : (1998) 8 SCC 425
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13Transfer of Property Act, 1882 — Section 108
Supreme Court01 Aug 1996Allowed
M.M. Rubber Co. Ltd. Vs Collector of Central Excise, Madras
Supreme Court Of India · (1997) 91 ELT 265 : (1998) 8 SCC 370
Supreme Court01 Aug 1996Allowed
Ujjagar Singh (Dead) by Lrs. Vs Collector, Bhatinda and Another Hazara Singh and Others Vs State of Punjab and Others
Supreme Court Of India · (1996) 6 AD 440 : AIR 1996 SC 2623 : (1996) 6 JT 713 : (1996) 5 SCALE 512 : (1996) 5 SCC 14 : (1996) 4 SCR 239 Supp
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32E, 32FPunjab Land Reforms Act, 1972 — Section 4, 5, 8, 9
Supreme Court01 Aug 1996Dismissed
Lal Man Vs Dy. Director of Consolidation and Others
Supreme Court Of India · (1998) 8 SCC 693
Constitution of India, 1950 — Article 136Hindu Adoptions and Maintenance Act, 1956 — Section 16
Supreme Court01 Aug 1996Dismissed
Free India Dry Accumulators Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (1999) 107 ELT 290 : (1998) 9 JT 238 : (1998) 8 SCC 416
Central Excises and Salt Act, 1944 — Section 36, 4
Supreme Court31 Jul 1996Allowed
Indian Farmers Fertiliser Cooperative Limited Vs Collector of Central Excise, Ahmedabad
Supreme Court Of India · AIR 1996 SC 2542 : (1996) 56 ECC 127 : (1996) 86 ELT 177 : (1997) 2 GLR 1696 : (1996) 7 JT 44 : (1996) 5 SCALE 501 : (1996) 5 SCC 488 : (1996) 4 SCR 183 Supp
Central Excise Rules, 1944 — Rule 8
Supreme Court31 Jul 1996Allowed
Central Bank of India Vs S. Satyam and others
Supreme Court Of India · (1996) 5 AD 732 : AIR 1996 SC 2526 : (1996) 74 FLR 2063 : (1997) 2 GLR 1284 : (1996) 7 JT 181 : (1996) LabIC 2248 : (1996) 2 LLJ 820 : (1996) 5 SCALE 567 : (1996) 5 SCC 419 : (1996) 4 SCR 214 Supp : (1996) 3 SLJ 1 : (1996) 2 UJ 506 : (1997) 1 UPLBEC 329
Industrial Disputes (Central) Rules, 1957 — Rule 77, 78Industrial Disputes Act, 1947 — Section 2, 25F, 25H
Supreme Court31 Jul 1996Allowed
Raj Bahadur Narain Singh Sugar M. Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 88 ELT 24 : (1997) 6 SCC 81
Central Excise Rules, 1944 — Rule 10, 8(1)Central Excises and Salt Act, 1944 — Section 11A
Supreme Court31 Jul 1996Allowed
Sr. Jagathigowda, C.N. and Others Vs Chairman, Cauvery Gramina Bank and Others
Supreme Court Of India · (1996) 6 AD 325 : AIR 1996 SC 2733 : (1997) 75 FLR 82 : (1996) 10 JT 175 : (1996) LabIC 2433 : (1996) 5 SCALE 678 : (1996) 9 SCC 677 : (1996) 4 SCR 190 Supp : (1996) 3 SLJ 119
Supreme Court31 Jul 1996Dismissed
Bhagubhai Manilal and others Vs State of Gujarat
Supreme Court Of India · (1996) 6 AD 10 : AIR 1996 SC 2555 : (1996) 2 ALT(Cri) 504 : (1996) CriLJ 3581 : (1996) 3 Crimes 114 : (1996) 7 JT 74 : (1996) 5 SCALE 544
Penal Code, 1860 (IPC) — Section 302, 304, 34
Supreme Court31 Jul 1996Dismissed
Decorative Laminates (India) Pvt. Ltd. Vs Collector of Central Excise, Bangalore
Supreme Court Of India · (1996) 6 AD 173 : AIR 1996 SC 2588 : (1996) 86 ELT 186 : (1996) 7 JT 627 : (1996) 5 SCALE 582 : (1996) 10 SCC 46 : (1996) 4 SCR 209 Supp
Supreme Court31 Jul 1996Allowed
Satish Mehra Vs Delhi Administration and Another
Supreme Court Of India · (1996) 2 ALD(Cri) 361 : (1996) 2 ALT(Cri) 269 : (1996) 3 Crimes 85 : (1996) 7 JT 6 : (1996) 5 SCALE 523 : (1996) 9 SCC 766 : (1996) 4 SCR 197 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 239Penal Code, 1860 (IPC) — Section 354, 376, 511
Supreme Court31 Jul 1996dismissed
Ansal Engineering Projects Ltd. Vs Tehri Hydro Development Corporation Ltd. and Another
Supreme Court Of India · (1996) 6 AD 290 : (1997) 88 CompCas 149 : (1996) 7 JT 336 : (1996) 5 SCALE 769 : (1996) 5 SCC 450 : (1996) 4 SCR 226 Supp : (1996) 2 UJ 581
Supreme Court30 Jul 1996Disposed Of
Bhudeb Chandra Karmakar and Another Vs State of W.B.
Supreme Court Of India · (2001) 9 SCC 203
Supreme Court30 Jul 1996Allowed
M.S.R. Prasad Vs Bommisetti Subba Rao and Others
Supreme Court Of India · (1996) 6 AD 82 : (1996) 2 CTC 462 : (1996) 7 JT 358 : (1996) 5 SCALE 706 : (1996) 10 SCC 49 : (1996) 4 SCR 177 Supp
Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court30 Jul 1996dismissed
Vijay Pratap and others Vs Sambhu Saran Sinha
Supreme Court Of India · AIR 1996 SC 2755 : (1996) 7 JT 226 : (1996) 5 SCALE 805 : (1996) 10 SCC 53 : (1996) 4 SCR 173 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
Supreme Court30 Jul 1996Dismissed
Pirthi alias Sansi etc. Vs Jati Ram and others etc.
Supreme Court Of India · (1996) 6 AD 707 : AIR 1997 SC 1598 : (1997) AIRSCW 365 : (1996) 9 JT 11 : (1996) 5 SCALE 804 : (1996) 5 SCC 457 : (1996) 4 SCR 175 Supp : (1996) 6 Supreme 531 : (1996) 2 UJ 549