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COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 53 of 106

Supreme Court24 Jul 1996Allowed

M/s. I.D.L. Chemicals Ltd. Vs Union of India and others

Supreme Court Of India · (1996) 6 AD 265 : AIR 1996 SC 2540 : (1997) 57 ECC 45 : (1996) 86 ELT 182 : (1996) 8 JT 261 : (1996) 5 SCALE 505 : (1996) 5 SCC 373 : (1996) 3 SCR 881 Supp

Central Excise Rules, 1944 — Rule 192Constitution of India, 1950 — Article 226Sales of Goods Act, 1930 — Section 64A
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Supreme Court24 Jul 1996Allowed

Kashi Vidyapith Vs Motilal and others

Supreme Court Of India · (1996) 6 AD 232 : AIR 1996 SC 2705 : (1996) 7 JT 98 : (1996) 5 SCALE 560 : (1996) 10 SCC 456 : (1996) 4 SCR 5 Supp

General Clauses Act, 1897 — Section 3(31)Land Acquisition Act, 1894 — Section 3, 4(1), 6Uttar Pradesh State Universities Act, 1973 — Section 2, 4(2), 40, 55, 8
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Supreme Court24 Jul 1996

J.H. Patel Vs Subhan Khan Subhan Khan Vs J.H. Patel

Supreme Court Of India · (1996) 6 AD 16 : AIR 1996 SC 3439 : (1996) 3 CLT 173 : (1996) 6 JT 633 : (1996) 5 SCALE 434 : (1996) 2 SCALE 42 : (1996) 5 SCC 312 : (1996) 3 SCR 864 Supp

Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100(1), 36(2)
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Supreme Court24 Jul 1996Dismissed

Prem Ballabh Belwal Vs State of U.P. and others

Supreme Court Of India · (1996) 6 AD 167 : AIR 1996 SC 2643 : (1996) 5 SCALE 564 : (1996) 6 SCC 213 : (1996) 4 SCR 1 Supp

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(7), 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 3(14)
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Supreme Court22 Jul 1996Allowed

State of Punjab Vs Kesar Singh

Supreme Court Of India · (1996) 5 AD 741 : AIR 1996 SC 2512 : (1996) CriLJ 3586 : (1997) 1 LW(Cri) 157 : (1996) 5 SCALE 444 : (1996) 5 SCC 495 : (1996) 3 SCR 787 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 433, 482Penal Code, 1860 (IPC) — Section 302, 34
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