COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 55 of 106

Supreme Court17 Jul 1996Allowed

Sohan Lal Passi Vs P. Sesh Reddy and others

Supreme Court Of India · (1996) 2 ACC 617 : (1996) ACJ 1044 : AIR 1996 SC 2627 : (1997) 1 BLJR 247 : (1998) 91 CompCas 526 : (1997) 2 GLR 1093 : (1996) 5 JT 728 : (1996) 114 PLR 311 : (1996) 5 SCALE 388 : (1996) 5 SCC 21 : (1996) 3 SCR 647 Supp : (1996) 2 UJ 525

Motor Vehicles (Amendment) Act, 1982 — Section 92AMotor Vehicles Act, 1939 — Section 110, 149, 95, 96Motor Vehicles Act, 1988 — Section 166

Supreme Court17 Jul 1996Disposed Of

Dr. Surinder Singh Jamwal and another Vs State of Jammu and Kashmir and others

Supreme Court Of India · AIR 1996 SC 2775 : (1996) 74 FLR 2080 : (1996) 6 JT 725 : (1996) LabIC 2444 : (1996) 2 LLJ 795 : (1996) 5 SCALE 528 : (1996) 9 SCC 619 : (1996) 3 SCR 663 Supp : (1996) 4 UPLBEC 2755

Supreme Court16 Jul 1996Allowed

Food Corporation of India Workers Union Vs Food Corporation of India and another

Supreme Court Of India · (1996) 5 AD 503 : AIR 1996 SC 2412 : (1996) 74 FLR 1893 : (1996) 6 JT 424 : (1996) LabIC 2047 : (1996) 2 LLJ 920 : (1996) 5 SCALE 218 : (1996) 9 SCC 439 : (1996) 3 SCR 605 Supp : (1996) 3 SLJ 49 : (1996) 4 UPLBEC 2830

Supreme Court16 Jul 1996dismissed

State Bank of Bikaner and Jaipur Vs Ajay Kumar Gulati

Supreme Court Of India · AIR 1996 SC 2447 : (1996) 6 JT 477 : (1996) LabIC 2067 : (1996) 2 LLJ 713 : (1996) 5 SCALE 226 : (1996) 9 SCC 485 : (1996) 3 SCR 642 Supp : (1996) 3 SLJ 38 : (1996) 2 UJ 566 : (1996) 3 UPLBEC 1737

Constitution of India, 1950 — Article 136

Supreme Court16 Jul 1996Allowed

M/s. Kalpetta Estates Ltd. etc. etc. Vs Commissioner of Income Tax, Cochin

Supreme Court Of India · AIR 1996 SC 2419 : (1996) 135 CTR 85 : (1996) 221 ITR 601 : (1996) 6 JT 587 : (1996) 2 KLT 494 : (1996) 5 SCALE 229 : (1996) 9 SCC 510 : (1996) 3 SCR 620 Supp : (1996) 87 TAXMAN 281

Income Tax Act, 1961 — Section 40A, 55

Supreme Court16 Jul 1996Allowed

State of Tamil Nadu Vs Thiru K.V. Perumal and others

Supreme Court Of India · AIR 1996 SC 2474 : (1996) 74 FLR 1999 : (1996) 6 JT 604 : (1996) LabIC 2089 : (1996) 2 LLJ 799 : (1996) 5 SCALE 379 : (1996) 5 SCC 474 : (1996) 3 SLJ 43 : (1996) 4 UPLBEC 2766

Supreme Court16 Jul 1996dismissed

Sri Krishna Private Ltd. Etc. Vs I.T.O., Calcutta and Others

Supreme Court Of India · AIR 1996 SC 3409 : (1996) 221 ITR 538 : (1996) 6 JT 440 : (1996) 5 SCALE 353 : (1996) 9 SCC 534 : (1996) 3 SCR 627 Supp

Income Tax Act, 1961 — Section 139, 147, 148, 148(2), 151

Supreme Court15 Jul 1996dismissed

G. Narayan Rao Vs Land Acquisition Officer

Supreme Court Of India · (1996) 6 AD 434 : AIR 1996 SC 3469 : (1996) 6 JT 721 : (1996) 5 SCALE 476 : (1996) 10 SCC 607 : (1996) 3 SCR 584 Supp

Land Acquisition Act, 1894 — Section 23, 4(1)

Supreme Court15 Jul 1996dismissed

Rudradhar R. Trivedi Vs State of Maharashtra and another

Supreme Court Of India · AIR 1996 SC 3457 : (1996) 5 SCALE 475 : (1996) 10 SCC 60 : (1996) 3 SCR 581 Supp

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5

Supreme Court15 Jul 1996dismissed

Secretary (Estt.) Railway Board and another Vs D. Francis Paul, etc.

Supreme Court Of India · (1996) 5 AD 729 : AIR 1996 SC 2776 : (1996) 7 JT 706 : (1996) LabIC 2445 : (1996) 2 LLJ 1127 : (1996) 5 SCALE 8 : (1996) 10 SCC 134 : (1996) 3 SCR 578 Supp : (1996) 3 SLJ 19

Supreme Court15 Jul 1996dismissed

Union of India and others Vs Vinod Kumar and others

Supreme Court Of India · (1996) 6 AD 39 : AIR 1996 SC 2778 : (1996) LabIC 2446 : (1996) 5 SCALE 696 : (1996) 10 SCC 78 : (1996) 3 SCR 593 Supp

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5D

Supreme Court15 Jul 1996Disposed Of

State of Tamil Nadu Vs A. Jaganathan

Supreme Court Of India · (1996) 5 AD 593 : AIR 1996 SC 2449 : (1996) 2 ALD(Cri) 358 : (1996) 2 ALT(Cri) 702 : (1996) CriLJ 3495 : (1996) 3 Crimes 257 : (1996) 6 JT 621 : (1997) 1 LLJ 565 : (1997) 1 LW(Cri) 152 : (1996) 5 SCALE 382 : (1996) 5 SCC 329 : (1996) 3 SCR 572 Supp : (199

Criminal Procedure Code, 1973 (CrPC) — Section 374, 389(1), 482Penal Code, 1860 (IPC) — Section 218, 392, 466

Supreme Court15 Jul 1996Allowed

Poothundu Plantations Pvt. Ltd. Vs Agricultural Income Tax Officer, Chittoor, Kerala State and Others

Supreme Court Of India · AIR 1996 SC 3427 : (1996) 134 CTR 593 : (1996) 221 ITR 557 : (1996) 6 JT 601 : (1996) 2 KLT 499 : (1996) 5 SCALE 384 : (1996) 9 SCC 499 : (1996) 3 SCR 567 Supp : (1996) 87 TAXMAN 286

Income Tax Act, 1922 — Section 24Kerala Agricultural Income Tax Act, 1950 — Section 12, 36

Supreme Court15 Jul 1996Allowed

Federation of Customs House Agents Association and others, etc. etc. Vs Union of India and others

Supreme Court Of India · AIR 1996 SC 2513 : (1997) 91 ELT 519 : (1996) 5 SCALE 368 : (1996) 10 SCC 136 : (1996) 3 SCR 548 Supp

Customs Act, 1962 — Section 146(2)Customs House Agents Licensing Regulations, 1965 — Regulation 10(1), 11, 2, 20, 4Customs House Agents Licensing Regulations, 1984 — Regulation 8, 2, 6

Supreme Court15 Jul 1996Allowed

Vasant Gangaramsa Chandan Vs State of Maharashtra and Others

Supreme Court Of India · (1996) 5 SCALE 691 : (1996) 10 SCC 148 : (1996) 3 SCR 595 Supp : (1997) 1 SLJ 49

Constitution of India, 1950 — Article 14

Supreme Court15 Jul 1996Allowed

POOTHUNDU PLANTATIONS PVT. LTD. Vs AGRICULTURAL INCOME TAX OFFICER and Others

Supreme Court Of India · AIR 1996 SC 3427 : (1996) 134 CTR 593 : (1996) 221 ITR 557 : (1996) 6 JT 601 : (1996) 2 KLT 499 : (1996) 5 SCALE 384 : (1996) 9 SCC 499 : (1996) 3 SCR 567 Supp : (1996) 87 TAXMAN 286

Income Tax Act, 1922 — Section 24Kerala Agricultural Income Tax Act, 1950 — Section 12, 36

Supreme Court15 Jul 1996Dismissed

New India Public School and other etc. Vs HUDA and others etc.

Supreme Court Of India · (1996) 6 AD 76 : AIR 1996 SC 3458 : (1996) 7 JT 103 : (1996) 114 PLR 727 : (1996) 5 SCALE 553 : (1996) 5 SCC 510 : (1996) 3 SCR 597 Supp : (1996) 2 UJ 575

Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 3, 5Haryana Urban Development Authority Act, 1977 — Section 15(3)

Supreme Court15 Jul 1996Allowed

Bihar State Electricity Board Vs Bijoy Mining Company Ltd. and Others

Supreme Court Of India · (1996) 6 AD 83 : (1996) 7 JT 208 : (1996) 5 SCALE 686 : (1996) 6 SCC 202 : (1996) 3 SCR 588 Supp

Supreme Court15 Jul 1996Allowed

State of Haryana and Others Vs Rani Devi and Another

Supreme Court Of India · AIR 1996 SC 2445 : (1996) 74 FLR 2023 : (1996) 5 SCALE 338 : (1996) 5 SCC 308 : (1996) 3 SCR 560 Supp : (1996) 4 UPLBEC 2757

Constitution of India, 1950 — Article 12, 14, 16

Supreme Court15 Jul 1996dismissed

Sudip Mazumdar Vs State of M.P.

Supreme Court Of India · (1996) 2 ALD(Cri) 242 : (1997) 1 JLJ 369 : (1996) 6 JT 651 : (1996) 5 SCALE 474 : (1996) 5 SCC 368 : (1996) 3 SCR 575 Supp