Supreme Court11 Dec 1996Disposed Of
Hyderabad Race Club, Hyderabad Vs Commissioner of Wealth Tax, A.P.
Supreme Court Of India · (1997) 139 CTR 88 : (1997) 223 ITR 703 : (1997) 10 SCC 334
Wealth Tax Act, 1957 — Section 5(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 5 of 106
Supreme Court11 Dec 1996Disposed Of
Commissioner of Wealth Tax Vs Smt. Azizunnisa Begum
Supreme Court Of India · (2000) 163 CTR 553 : (2000) 243 ITR 852 : (1997) 11 SCC 304
Wealth Tax Act, 1957 — Section 27(3)
Supreme Court11 Dec 1996Allowed
Faridabad Complex Administration Vs Yadu etc.
Supreme Court Of India · AIR 1997 SC 1985 : (1990) 184 ITR 34 : (1996) 11 JT 623 : (1997) 116 PLR 183 : (1997) 1 SCALE 173 : (1997) 3 SCC 491 : (1996) 9 SCR 978 Supp
Haryana Municipal Act, 1973 — Section 208
Supreme Court11 Dec 1996Dismissed
Delhi Electric Supply Undertaking Vs Collector of Customs
Supreme Court Of India · (1997) 91 ELT 259 : (1997) 11 SCC 306
Supreme Court11 Dec 1996Dismissed
Thapar Institute of Engineering and Technology and Others Vs State of Punjab and Another
Supreme Court Of India · AIR 1997 SC 793 : (1997) AIRSCW 615 : (1997) 2 CALLT 40 : (1996) 11 JT 708 : (1996) 9 SCALE 217 : (1997) 2 SCC 65 : (1996) 9 SCR 831 Supp : (1997) 1 Supreme 247
Constitution of India, 1950 — Article 14, 15, 32University Grants Commission Act, 1956 — Section 3
Supreme Court11 Dec 1996Dismissed
Smt. Chatro and others Vs Shayak Sanchalak Chak-bandi, Meerut and others
Supreme Court Of India · AIR 1997 SC 1702 : (1997) AIRSCW 845 : (1997) 1 JT 398 : (1997) 1 SCALE 212 : (1997) 9 SCC 109 : (1996) 9 SCR 971 Supp : (1997) 1 Supreme 524
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172, 174
Supreme Court11 Dec 1996Allowed
State of Punjab and others Vs M/s. Surinder Kumar and Co. and others
Supreme Court Of India · AIR 1997 SC 809 : (1997) AIRSCW 633 : (1997) 1 JT 393 : (1997) 115 PLR 779 : (1997) 1 SCALE 151 : (1997) 9 SCC 66 : (1996) 9 SCR 963 Supp : (1997) 1 Supreme 462
Civil Procedure Code, 1908 (CPC) — Section 11
Supreme Court11 Dec 1996Allowed
S. Jagannath Vs Union of India and others
Supreme Court Of India · AIR 1997 SC 811 : (1997) AIRSCW 635 : (1997) 1 Crimes 189 : (1997) 1 JT 160 : (1997) 6 SCALE 7 : (1997) 5 SCALE 406 : (1997) 4 SCALE 21 : (1996) 9 SCALE 167 : (1997) 2 SCC 87 : (1996) 9 SCR 848 Supp : (1997) 1 Supreme 575
Constitution of India, 1950 — Article 21, 32, 41, 48Environment (Protection) Act, 1986 — Section 3, 8Environment (Protection) Rules, 1986 — Rule 5
Supreme Court11 Dec 1996Allowed
Parbati Devi Vs Purana Patra and others
Supreme Court Of India · AIR 1997 SC 2331 : (1997) AIRSCW 2217 : (1996) 11 JT 573 : (1997) 1 SCALE 233 : (1998) 9 SCC 129 : (1996) 9 SCR 975 Supp : (1997) 3 Supreme 132
Supreme Court11 Dec 1996Dismissed
Vikram Shitole and another Vs Madhya Pradesh State Road Transport Corporation and others
Supreme Court Of India · AIR 1997 SC 1650 : (1997) AIRSCW 700 : (1997) 1 JLJ 255 : (1997) 1 JT 305 : (1997) 1 PLJR 48 : (1997) 2 RLW 203 : (1996) 9 SCALE 719 : (1997) 3 SCC 498 : (1996) 9 SCR 961 Supp : (1997) 1 Supreme 257
Motor Vehicles Act, 1988 — Section 68D(3)
Supreme Court11 Dec 1996Disposed Of
Mohan Bir Singh Chawla Vs Punjab University, Chandigarh and another
Supreme Court Of India · AIR 1997 SC 788 : (1997) AIRSCW 609 : (1996) 11 JT 226 : (1996) 9 SCALE 351 : (1997) 2 SCC 171 : (1996) 9 SCR 949 Supp : (1997) 1 Supreme 332 : (1997) 1 UJ 339
Constitution of India, 1950 — Article 14, 15Mysore Medical Colleges (Selection for Admission) Rules, 1970 — Rule 9(1)
Supreme Court11 Dec 1996Dismissed
Collector of Central Excise, Kanpur Vs U.P. Lamination
Supreme Court Of India · (1997) 68 ECR 759 : (1997) 89 ELT 440 : (1997) 10 SCC 175
Supreme Court11 Dec 1996Disposed Of
Hawkins Cookers Ltd. Vs Collector of Central Excise, Chandigarh
Supreme Court Of India · (1997) 96 ELT 507 : (1997) 11 SCC 309
Supreme Court11 Dec 1996Dismissed
Rattan Singh Vs State of Himachal Pradesh
Supreme Court Of India · (1996) 9 AD 628 : AIR 1997 SC 768 : (1997) AIRSCW 587 : (1997) 1 ALD(Cri) 410 : (1997) CriLJ 833 : (1996) 4 Crimes 282 : (1996) 11 JT 218 : (1997) 1 RLW 73 : (1996) 9 SCALE 258 : (1997) 4 SCC 161 : (1996) 9 SCR 938 Supp : (1996) 8 Supreme 785
Penal Code, 1860 (IPC) — Section 302
Supreme Court10 Dec 1996Disposed Of
Gopal Singh and Others Vs Massa Singh through Gurdial Kaur (Smt) and Others
Supreme Court Of India · (1997) 11 SCC 398 : (1998) SCC(L&S) 172
Supreme Court10 Dec 1996Allowed
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 10 SCC 474 : (1997) SCC(L&S) 1624
Environment (Protection) Act, 1986 — Section 15, 16, 17, 18, 19
Supreme Court10 Dec 1996Dismissed
Collector of Central Excise, Bombay Vs Kores (India) Limited, Thane
Supreme Court Of India · (2003) 89 ECC 727 : (1997) 68 ECR 760 : (1997) 89 ELT 441 : (1997) 10 SCC 338
Supreme Court10 Dec 1996Allowed
State of Gujarat and Others Vs Hotel Ratrani Through its Proprietor Kanji Vishwram Pate, Bhuj (Kutch) and Others
Supreme Court Of India · (1997) 3 GLR 2514 : (1997) 1 JT 378 : (1997) 1 SCALE 155 : (1997) 2 SCC 490 : (1996) 9 SCR 820 Supp
Constitution of India, 1950 — Article 14Gujarat Cinemas (Regulation of Exhibition by Video) Rules, 1984 — Rule 13(1), 13(2), 14(2), 19, 22Gujarat Entertainment Tax Act, 1977 — Section 6A, 6A(1)
Supreme Court10 Dec 1996Dismissed
State of Gujarat Vs Suhrid Geigy Ltd. and Others
Supreme Court Of India · (1996) 9 AD 641 : (1997) 57 ECC 248 : (1997) 93 ELT 10 : (1997) 3 GLR 2487 : (1996) 9 SCALE 245 : (1997) 2 SCC 275 : (1996) 9 SCR 796 Supp : (1997) 106 STC 536
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2, 3(1)
Supreme Court10 Dec 1996Allowed
Major Yogendra Narain Yadav and Others Vs Bindeshwar Prasad and Others
Supreme Court Of India · (1996) 11 JT 555 : (1997) 1 SCALE 193 : (1997) 2 SCC 150 : (1997) SCC(L&S) 319 : (1996) 9 SCR 811 Supp
Bihar Engineering Class I Service Rules, 1939 — Rule 17, 24, 27